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State of Uttar Pradesh - Section

Section 27 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

27. Application for Enrolment. - (1) The Secretary shall circulate the application for enrolment among the members of the Committee and when the members of the Committee agree to the enrolment of any candidate he shall be enrolled in accordance with the provisions of the Act.

(2)In case there is a dissentient note of any member the application shall be placed before a meeting of the Enrolment Committee.