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State of Himachal Pradesh - Section

Section 74 in The Himachal Pradesh Panchayati Raj Act, 1994

74. Duty of police towards Gram Panchayats.

- Every police officer shall give immediate information in the prescribed manner to the Gram Panchayat of an offence coming to his knowledge which has been committed within the jurisdiction of the Gram Panchayat and is triable by the Gram Panchayat and shall assist all Panches and servants of the Gram Panchayat in the exercise of their lawful authority.