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State of Gujarat - Section

Section 2 in Gujarat Electricity Supply Undertakings (Acquisition) (Amendment) Act, 1969

2. Amendment of section 3 of Guj. 7 of 1969.- In the Gujarat Electricity Supply Undertakings (Acquisition) (Amendment) Act, 1969 (Guj. 7 of 1969) thereinafter referred to as "the principal Act"), in section 3, sub-section (2) and the Explanation shall be deleted.