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[Cites 0, Cited by 0] [Section 792] [Entire Act]

State of Uttar Pradesh - Subsection

Section 792(2) in Rules under the United Provinces Excise Act, 1910

(2)Plain spirit may be exported to any State or Union Territory in India (which has entered into reciprocal arrangement with the Uttar Pradesh Government for refund of duty) on payment of duty as provided in paragraph 440.