Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(B) in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985

(B)He shall exercise supervision and control over the Prison Welfare Services in the State and all persons employed in' the scheme shall be under his administrative control.