Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 360(2)] [Section 360] [Entire Act]

State of Gujarat - Subsection

Section 360(2)(i) in The Gujarat Provincial Municipal Corporations Act, 1949

(i)in making good or in reduction of any deficit in the amount to be transferred in any year to the Municipal Fund under section 359; and