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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(a) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

(a)inspect or cause to be inspected any book or document or accounts as well as any stock of essential foodstuff belonging to, or under the control of, any person;