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State of Punjab - Section

Section 58 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

58. Presentation of claims.

- All claims tor payment shall be presented at the office of Panchayat Samiti or the Zila Parishad, as the case may be, where these shall first be entered in the Bill Register to be maintained in Form FBA -22 then checked and examined in regard to their admissibility with reference to the sanction, agreements, arithmetical accuracy etc. and passed for payment.