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State of Rajasthan - Section

Section 28 in The Rajasthan Economiser Rules, 1959

28. Use of economiser after accident.

- The Inspector shall decide whether the use of the economiser can be permitted at the same or at lower pressure without repairs or pending the completion of any repairs or alterations that he may order. In no case shall be issue a provisional order or renewed certificate, until his orders have been carried out.