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State of Rajasthan - Section

Section 1962 in The Rajasthan Electricity (Duty) Rules, 1970

1962.

] [Added by Notification No. F. 9(1)FD/CT/70, dated 8-11-74, published in Rajasthan Gazette Extraordinary Part IV-C, dated 12-11-74.]| Payment on account of| Amount|-| ..............................| (i) Electricity Duty for the period from .......... to.............|| Rs. .................|-|| (ii) Other receipts|| Rs. .............|-|||| _______________|-| Total (i) &
(ii)|
|| _______________|-|(In words) Rs..................................................|-|| For use in Treasury only|||-| Date ............| 1. No. of Challan|| ______________|-|| 2. No. of entry in Electricity Duty Receipt Register|| ______________|-|| 3. Date of entry in Electricity Duty Receipt Register|| ______________|-| Depositor| Treasury Stamp|| Treasury Accountant|-|| Treasury/Sub-Treasury Officer|||}Form IX[See Rule 3 and 3B of the Rajasthan Electricity (Duty) Rules, 1970]