Section 28(25) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963
(25)In case the Government discontinue any of the Text Books the residual stock of such unsold, unspoiled and unused Text Books as shall lie in the possession of the Registered Dealer shall be received back by his Depot :Provided the stock of such Text Books is delivered by the Registered Dealer free of all transportation charges whatsoever to his Depot within a fortnight from the date of publication of such discontinuance.
