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Supreme Court - Daily Orders

Ndr Promoters Private Limited vs Pr. Commissioner Of Income Tax 6 on 3 July, 2019

Bench: S.A. Bobde, B.R. Gavai

     ITEM NO.25                              COURT NO.2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s).18471/2019

     (Arising out of impugned final judgment and order dated 17-01-2019
     in ITA No.49/2018 passed by the High Court Of Delhi At New Delhi)

     NDR PROMOTERS PRIVATE LIMITED                                       Petitioner(s)

                                                    VERSUS

     PR. COMMISSIONER OF INCOME TAX 6                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.83230/2019-CONDONATION OF DELAY
     IN FILING SLP)

     Date : 03-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)                 Mr. Subodh S. Patil, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.03 16:26:06 IST Reason: