Supreme Court - Daily Orders
Ndr Promoters Private Limited vs Pr. Commissioner Of Income Tax 6 on 3 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.25 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).18471/2019
(Arising out of impugned final judgment and order dated 17-01-2019
in ITA No.49/2018 passed by the High Court Of Delhi At New Delhi)
NDR PROMOTERS PRIVATE LIMITED Petitioner(s)
VERSUS
PR. COMMISSIONER OF INCOME TAX 6 Respondent(s)
(FOR ADMISSION and I.R. and IA No.83230/2019-CONDONATION OF DELAY
IN FILING SLP)
Date : 03-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Subodh S. Patil, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.03 16:26:06 IST Reason: