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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Uttarakhand - Subsection

Section 37(1)(ii) in Uttaranchal School Education Act, 2006

(ii)a member to the CoMmittee of Management other than the one referred to in Clause 0, nominated by it in this behalf;