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Rajasthan High Court - Jaipur

M/S Nice Projects Pvt Ltd vs Jaipur National University Through V C on 15 November, 2017

Author: Inderjeet Singh

Bench: Inderjeet Singh

  HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                       JAIPUR
               S.B. Civil Miscellaneous Appeal No. 3182 / 2015
M/S Nice Projects Pvt Ltd., Registered Company under the
Companies Act, 1956, Corporate Office 291, Agrawal Okhla Plaza,
Second Floor, House no.15, Community Center, Okhla Industrial
Area, New Delhi.
                                                          ----Appellant
                                   Versus
Jaipur National University, through Vice Chancellor, Main Campus
(Medical College), Admn. Building, Kho Nagoriyan, Jaipur-Agra
Bypass, Near New RTO Office, Jagantpura, Jaipur.
                                                        ----Respondent

_____________________________________________________ For Appellant(s) : Mr. C.P. Sharma on behalf of Mr. Mahendra Goyal.

For Respondent(s) : Mr. Kapil Vyas on behalf of Mr. Bharat Vyas. _____________________________________________________ HON'BLE MR. JUSTICE INDERJEET SINGH Order 15/11/2017 Counsel for the appellant submits that the appeal has become infructuous.

In that view of the matter, the appeal is dismissed as having become infructuous.

(INDERJEET SINGH),J.

Mohit Grover Sr. No.84.