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[Cites 0, Cited by 2] [Section 62(1)] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(1)(a) in Kerala Irrigation and Water Conservation Act, 2003

(a)to evaluate the safety and security of all dams in the State considering among other factors, the age of the structures, geological and seismic factors, degeneration or degradation caused over time or otherwise;