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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(f) in The U.P. Electricity (Duty) Act, 1952

(f)the authority which shall determine the penalty payable, and the period within which it shall be paid, under sub-section (1) of Section 4-B;