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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The National Security Guard Rules, 1987

(3)The command, discipline, administration and training of groups, units and establishments not placed under a Deputy Inspector-General or an Inspector General shall be carried out by such officers and in such manner as may from time to time be laid down by the Director General.