Patna High Court - Orders
Ranjeet Kumar & Ors vs The State Of Bihar & Ors on 12 October, 2015
Author: Mihir Kumar Jha
Bench: Mihir Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15123 of 2015
======================================================
1. Ashok Kumar Paswan s/o Devendra Paswan r/o vill - Arniya, P.S.
Jandaha, Distt. - Vaishali.
2. Rajeev Singh Rana s/o Ram Raesh Singh r/o vill - Chakeyaj, P.S. Desri,
Distt. - Vaishali.
3. Santosh Kumar s/o Arun Kumar Verma r/o Chand Sarai, P.S. Jandaha,
Distt. Vaishali.
4. Vinay Kumar Singh s/o Baleshwar Singh r/o vill - Arnia, P.S. - Jandaha,
Distt. Vaishali.
5. Krishna Kumar Singh s/o Sri Bindeshwar Singh r/o vill Marai, P.S.
Jandaha, Distt. Vaishali.
6. Ratnesh Kumar Singh s/o Sri Balram Singh r/o vill Basudevpur
Chandel, P.S. - Mahnar, Distt. Vaishali.
7. Navin Kumar Sinha s/o Sri Nawal Kishore Prasad r/o vill - Lawapur
Narayan, P.S. Mahnar, Distt. Vaishali.
8. Rajiv Kumar Ranjan s/o late Upendar Ray r/o vill - Gadhi Mohanpur,
P.S. - Patori, Distt. - Samastipur.
9. Md. Imtiyaz s/o late Md. Saeed r/o - ward no. 11, Mahnar, P.S. -
Mahnar, Distt - Vaishali.
10. Mithilesh Kumar Choudhary s/o Sri Surendar Narayan Choudhary r/o
vill - Chandsaray, P.S. Jandaha, Distt. Vaishali.
11. Rajeev Ranjan s/o Harishchandra Pd. Verma r/o vill. - Bishunpur Pakri,
Gyatri Nagar, P.S. - Beur, Distt. Patna.
12. Sunil Kumar Gupta s/o Sri Parshuram Prasad Gupta r/o - Nai Bazar,
Ward no. 6, Buxar, P.S. - Buxar, Distt. - Buxar.
13. Ranjan Ravidas s/o Kedar Ravidas r/o vill - Sabnhuadih, P.S. - Harnaut,
Distt. Nalanda.
14. Rakesh Kumar Sinha s/o Jai Nandan Prasad r/o vill - Chiksi, P.S. Sigori,
Distt. - Patna.
15. Dilip Kumar s/o Tilak Ray r/o vill. - Chandpura, P.S. - Raghopur, Distt.
- Vaishali.
16. Rakesh Prasad s/o Sri Sachindra Prasad r/o - LF - 3, Block no. 4, flat no.
261, Bahadurpur Housing Colony, Bhootnath Road, Kankarbagh, P.S. -
Agamkuan, Distt. Patna.
17. Vinay Kumar s/o Sri Bindeshwari Singh r/o - Sanjay Nagar, Road no. 2,
Postal Park, Patna, P.S. Jakkanpur, Distt. Patna.
18. Niraj Prakash Soni s/o - Bharat Prasad Singh r/o vill - Rusulpur
Korigaon, P.S. - Goraul, Distt. Vaishali.
19. Ajay Kumar s/o Rama Pandit r/o vill - Kailashpuri, Lohinagar, P.S.
Patrakar Nagar, Distt. Patna.
20. Shambhu Kumar s/o Shiv Ram Mahto r/o Postal Park, Indira Nagar,
Road no. 6, Patna, P.S. Jakkanpur, Distt. Patna.
21. Sanoj Kumar s/o Awadh Prasad r/o vill - Maranchi, P.S. - Chiksaura,
Distt. Nalanda.
22. Birendar Kumar s/o Deo Nath Mahto r/o vill - Usri, P.S. - Sahpur, Distt.
Patna.
23. Nityanand Sinha s/o late Braj Kishore Narain r/o vill - Chakchhittu, P.S.
- Salimpur, Distt. - Patna.
24. Om Prakash s/o late Ramwsh Singh r/o vill - Sahwajpur, Dheulai, P.S.
Arwal, Distt. Arwal.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 2
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development
Department, Govt. of Bihar, Patna.
2. The Principal Secretary, Rural Development Department, Govt. of
Bihar, Patna.
3. The Principal Secretary, Panchayati Raj Department, Govt. of Bihar,
Patna.
4. The District Magistrate cum District Programme Coordinator, Vaishali
at Hajipur.
5. The Deputy Development Commissioner cum Additional District
Program Coordinator, Vaishali at Hajipur.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.15949 of 2015
======================================================
1. Pratap Prabhakar, S/o Shri Prakash Singh, resident of New Area,
Nardiganj Road, Near- Studio Darpan, P.O.+P.S.+District- Nawada.
2. Ved Prakash, S/o Shri Bal Deo Ram, resident of Village- Katghara,
Tola- Dhoga Bigha, P.O.- Rasalpura, District- Nawada.
3. Dharmendra Kumar, S/o Shri Tilak Yadav, resident of Village+P.O.-
Budhauli, District- Nawada.
4. Sunil Kumar, S/o Bindeshwari Singh, resident of Village- Sahwajpur
Sarai, P.O.- Sahwajpur Sarai, District- Nawada.
5. Ranjan Kumar, S/o Shri Satendra Ram, C/o- Shri Bhagwan Singh,
resident of Village+P.O.+District- Nawada.
6. Manoj Kumar Das, S/o Shri Kailash Ravidas, resident of Village-
Pachhiya Dih, P.O.- Samai, District- Nawada, Pin- 805104.
7. Anil Kumar Besra, S/o Shri Somra Besra, C/o Shri Sukhdeo Prasad
Yadav, resident of Mohalla- Navin Nagar, Near- Govardhan Manpur,
P.O.+District- Nawada.
8. Anil Paswan, S/o Shri Darshan Paswan, resident of Village- Masora,
P.O. Masora, P.S.- Yariyri, District- Sheikhpura, Pin- 811105.
9. Nitish Kumar, S/o Shri Kailash Garai, resident of Village+P.O.- Lal
Bigha, P.S. Kashichak, District- Nawada, Pin- 805108.
10. Bharat Rajak, S/o Shri Doman Rajak, resident of Village- Pakari, P.O.-
Pakaribarawan, District- Nawada, Pin- 805124.
11. Rishkesh Kumar, S/o Shri Chandramauleshwar Prasad Sinha, resident of
Village+P.O.- Sadipur, Via- Kadirganj, P.S.+Block+District- Nawada,
Pin-805104.
12. Sanjay Kumar, S/o Shri Suresh Paswan, resident of Village- Thali
Khurd, P.O.- Sudhari, P.S.- Govindpur, District- Nawada.
13. Vipul Kumar, S/o Shri Durga Prasad Choudhari, resident of Village-
Manjaur, P.O.- Manjaur, P.S.- Warsaliganj, District- Nawada, Pin-
805230.
14. Rakesh Chand Verma, S/o Shri Achyutanand Prasad, resident of
Village- Mustafapur, P.O.- Sonsa, P.S.- Rahui, District- Nalanda, Pin-
803119.
15. Abhishek Kumar, S/o Shri Ramanand Prasad Sinha, resident of
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 3
Village+P.O.- Baghibardiha, District- Nawada.
16. Bal Kishore Pankaj, S/o Shri Braj Kishore Prasad, S/o Shri Ramanand
Prasad Sinha,- Gandhi Tola, P.O.+P.S.- Harnaut, District- Nalanda.
17. Shiv Lal Choudhari, S/o Shri Anachch Choudhary, S/o Shri Ramanand
Prasad Sinha,- Shekhabara, P.O.+P.S.- Meskaur, District- Nawada.
18. Santosh Kumar, S/o Shri Brahmdeo Prasad, S/o Shri Ramanand Prasad
Sinha,- Varuni, P.O.- Chorbar, P.S.- Yariyari, District- Sheikhpura.
19. Sumit Kumar, S/o Shri Anugrah Rajvanshi, resident of Mohalla-
Azatshatru Nagar, P.O.+P.S.- Rajgir, District- Nalanda.
20. Ravi Shankar Kumar, S/o Shri Bharosi Singh, resident of Village+P.O.-
Karisowa, P.S.- Wajirganj, District- Gaya.
21. Kanchan Kumari Sinha, W/o Shri Vipin Prasad, resident of Mohalla-
South of Devi Asthan, Kalyanpur, P.O.+P.S.- Biharsharif, District-
Nalanda.
22. Rajendra Prasad, S/o Late Bihari Singh, resident of Mohalla- Rajendra
Nagar, P.O.+P.S.+District- Nawada.
23. Pradeep Prasad, S/o Shri Baleshwar Prasad, resident of Village-
Babhniyawan, P.O.+P.S.- Ben, District- Nalanda.
24. Manish Kumar Sharma, S/o Shri Satish Sharma, resident of
Village+P.O.- Mirjapur Hussainchak, P.S.- Meskaur, District- Nawada.
25. Om Prakash, S/o Shri Ganesh Pandit, resident of Village+P.O.- Konibar,
P.S.- Narhat, District- Nawada.
26. Binod Kumar Mehta, S/o Shri Ambika Mehta, resident of
Village+P.O.+P.S.- Sirdala, District- Nawada.
27. Rajesh Kumar, S/o Ram Chandra Jamedar, resident of Village- Deora
Beldari, P.O.- Chhoti Pali, P.S.- Sitamarhi, District- Nawada.
28. Jai Prakash Bharti, S/o Shaukhi Prasad, resident of Village+P.O.-
Shadipur, P.S.- Nawada, District- Nawada.
29. Mahesh Kumar, S/o Shri Kailash Saw, resident of Village+P.O.-
Shekhodevra, P.S.- Kauwakol, District- Nawada.
30. Suman Saurabh, S/o Shri Chhathu, resident of Village+P.O.- Bandeli
Khurd, P.S.- Kauwakol, District- Nawada.
31. Sarvjeet Kumar Gaurav, S/o Late Babu Lal Sah, resident of
Village+P.O.- Rajauli Near Sangat, P.S.- Rajauli, District- Nawada.
32. Dilip Ram, S/o Late Gangu Ram, resident of Village+P.O.- Fatehpur,
P.S.- Akbarpur, District- Nawada.
33. Amit Ranjan, S/o Shri Mahavir Prasad Yadav, resident of Mohalla-
Professor Colony, Line Par Mirjapur, P.S.+District- Nawada.
34. Deepak Kumar Mishra, S/o Sachidanand Mishra, resident of Village-
Devanpura, P.O.- Ghostama, P.S.- Kadirganj, District- Nawada.
35. Dharmendra Kumar, S/o Shri Kailash Mahto, resident of Village-
Morma, P.O.- Samhrigarh, P.S.- Roh, District- Nawada.
36. Rajendra Paswan, S/o Shri Dulari Paswan, resident of Village- Kewal,
P.O.+P.S.- Rajauli, District- Nawada.
37. Yogendra Kumar, S/o Shri Shailendra Prasad, resident of Village-
Pranchak, P.O.+P.S.- Rajauli, District- Nawada.
38. Satyendra Kumar, S/o Shri Ramdas Saw, resident of Mohalla- Linepar
Mirjapur, P.O.+P.S.+District- Nawada.
39. Jitendra Kumar, S/o Shri Dashrath Prasad, resident of Village+P.O.-
Gola Bazar, P.S.- Kauwakol, District- Nawada.
40. Rajnish Ranjan, S/o Shri Suresh Prasad, resident of Village+P.O.+P.S.-
Kauwakol, District- Nawada.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 4
41. Saryug Pandit, S/o Late Ganauri Pandit, resident of Mohalla- Asha
Nagar, P.O.- Sohsarai, P.S.- Biharsharif, District- Nalanda.
42. Sanjay Kumar Gautam, S/o Late Balmiki Sharma, resident of Mohalla-
Chourasia Colony, New Area, District- Nawada.
43. Rahul Kumar, S/o Shri Satyanarayan Singh, resident of Mohalla-
Linepar Mirjapur, P.O.+P.S.+District- Nawada.
44. Sanjeev Kumar, S/o Shri Raj Kumar Singh, resident of Village-
Chandinawan, P.O.+P.S.- Kashichak, District- Nawada.
45. Virendra Kumar, S/o Late Firangi Prasad, resident of Village- Nawada,
P.O.- Choubey, P.S.- Sirdala, District- Nawada.
46. Prem Chand Kumar, S/o Late Vishnu Dayal Rawat, resident of
Village+P.O.- Budhauli, P.S.- Pakribarawan, District- Nawada.
47. Ramashish Paswan, S/o Shri Brahmdeo Paswan, resident of Village-
Paharpur, P.O.- Mathurapur, P.S.- Kauwakol, District- Nawada.
48. Anil Kumat, S/o Shri Muneshwar Prasad Yadav, resident of Village-
Pachamba, P.O.+P.S.- Rajauli, District- Nawada.
49. Santosh Kumar, S/o Shri Yogendra Paswan, resident of Village-
Sherpur, P.O.- Mohammadpur, P.S.- Asthawa, District- Nalanda.
50. Ranjeet Kumar, S/o Shri Nandlal Rawat resident of Village- Kahariya,
P.O.+P.S.- Hisuwa, District- Nawada.
51. Sanjay Kumar Vijay, S/o Shri Jugal Prasad, resident of
Village+P.O.+P.S.- Meskaur, District- Nawada.
52. Satyendra Kumar, S/o Shri Kuldeep Prasad, resident of Village-
Lodipurchak, P.O.- Kendua, P.S.- Sirdala, District- Nawada.
53. Kaushalendra Kumar, S/o Shri Upendra Prasad Singh, resident of
Mohalla- New Area, Nawada, P.S.+District- Nawada.
54. Raju Kumar, S/o Ramphal Das, resident of Mohalla- Khairabad,
P.O.+P.S.- Biharsharif, District- Nalanda.
55. Ajay Kumar Yadav, S/o Shri Karu Yadav, resident of Village- Khaira
Khurd, P.O.- Kuhila Rajhat, District- Nawada.
56. Anil Kumar, S/o Shri Karamchand Yadav, resident of Village- Radhwa
P.O.+P.S.- Kauwakol, District- Nawada.
57. Niranjan Kumar Singh, S/o Shri Sahdeo Prasad Singh, resident of
Village- Rampur, P.O.- Bhawanigarh Rampur, District- Nawada.
58. Parmanand Prakash, S/o Shri Gauri Shankar Sharma, resident of
Village+P.O.+P.S.- Sirdala, District- Nawada.
59. Sangita Kumari, W/o Shri Dharmendra Kumar, resident of Mohalla-
Gauragarh Devi Asthan, P.S.- Biharsharif, District- Nalanda.
60. Vijendra Pratap Singh, S/o Shri Govardhan Singh, resident of Village-
Rajapur Indaul, P.O.- Nemdarganj, P.S.- Akbarpur, District- Nawada.
61. Sanjay Sharma, S/o Shri Prakash Sharma, resident of Village+P.O.-
Bauri, P.S.- Kashichak, District- Nawada.
62. Suresh Prasad, S/o Shri Lachho Mahto, resident of Village+P.O.- Tungi,
P.S.- Hisua, District- Nawada.
63. Raju Kumar Sinha, S/o Shri Vinay Kumar, resident of Village+P.O.-
Nardiganj, P.S.- Nardiganj, District- Nawada.
64. Santosh Kumar, S/o Shri Kishori Vishwakarma, resident of Village-
Supaul, P.O.- Nemdarganj, P.S.- Akbarpur, District- Nawada.
65. Sandeep Anand, S/o Shri Raj Kumar Prasad, resident of Village-
Hasanpur, P.O.- Nahub, P.S.- Rajgir, District- Nalanda.
66. Karun Karan Choudhary, S/o Late Hira Choudhary, resident of Mohalla-
Purani Katchahari Katra, P.O.+P.S.- Biharsharif, District- Nalanda.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 5
67. Dhananjay Kumar, S/o Shri Gopal Karmali, resident of Village- Rukhi,
P.O.- Koshi, P.S.- Roh, District- Nawada.
68. Abhimanyu Prasad, S/o Late Jagdish Prasad, resident of Village-
Sadarpur, P.O.- Amawa, P.S.- Bind, District- Nalanda.
69. Anjani Kumar, S/o Late Ashok Prasad, resident of Mohalla- Linepar
Mirjapur, P.S.- Nawada, District- Nawada.
70. Ghanshyam Prasad, S/o Late Badan Prasad, resident of Village-
Mahuliyatar, P.O.- Lalpur, P.S.- Kauwakol, District- Nawada.
71. Ashish Kumar Ranjan, S/o Shri Ramesh Prasad, resident of Village-
Shagun Marriage Hall, Near Somnath Mandir, P.O.+District- Nawada.
72. Ravi Ranjan Kumar, S/o Shri Kamta Prasad, resident of Village+P.O.-
Andharwari, P.S.- Rajauli, District- Nawada.
73. Prafulla Chandra, S/o Shri Shivdani Prasad, resident of Village- Sitapur,
P.O.- Samrigarh, P.S.- Roh, District- Nawada.
74. Upendra Kumar, S/o Shri Baleshwar Prasad, resident of Mohalla- Bari
Pahari, P.O.- Sohsarai, District- Nalanda.
75. Shambhu Kumar, S/o Shri Kedar Yadav, resident of Village- Morma,
P.O.- Patner, P.S.- Lakhisarai, District- Lakhisarai.
76. Rajeev Nayan, S/o Shri Damodar Prasad Singh, resident of Village-
Patori, P.O.- Nemdarganj, P.S.- Akbarpur, District- Nawada.
77. Avinash Kumar, S/o Shri Siyasharan Prasad, resident of Village-
Bhuthakhar, P.O.- Chistpur, District- Nawada.
78. Rajesh Kumar, S/o Shri Satyendra Prasad, resident of Village-
Gondapur, P.O.+P.S.+District- Nawada.
79. Ratnesh Kumar, S/o Shri Dwarika Yadav, resident of Village-
Koluhawar, P.O.- Itpakwa, P.S.- Kauwakol, District- Nawada.
80. Raj Kishore Kumar, S/o Shri Visheshwar Prasad, resident of Village-
Newajibigha, P.O.- Hargawan, District- Nawada.
81. Deepak Kumar, S/o Prof. Shripal Singh, resident of Village- Navi
Nagar, P.O.+P.S.+District- Nawada.
82. Ajit Kumar, S/o Shri Anil Kumar, resident of Village- Govindbigha,
Tola- Nawadih, P.O.- Pithauri, P.S.- Akbarpur, District- Nawada.
83. Sagar, S/o Shri Mundrika Prasad, resident of Village- Nagwel, P.O.-
Sandh, District- Nawada.
84. Raju Kumar, S/o Shri Kailash Prasad, resident of Village+P.O.-
Bargawan, P.S.- Sirdala, District- Nawada.
85. Dhananjay, S/o Shri Satyanarayan Jha, resident of Ward No.-10, Near
Petrol Pump, Village+P.O.- Barahiya, District- Lakhisarai.
86. Ramanand Prasad, S/o Shri Ramji Prasad, resident at Bank Colony,
Naharpar, P.O.- Ranabigha, Biharsharif, District- Nalanda.
87. Vishwa Vijay, S/o Shri Ram Naresh Choudhary, resident of Village-
Pachrukhi, P.O.- Rajhat, P.S.- Akbarpur, District- Nawada.
88. Kumari Archana, W/o Shri Priyaranjan Prasad, C/o Shri Brijnandan
Prasad Katauna, resident of Katauna Sadan, Near Durga Mandap, New
Area, P.S.- Nawada, District- Nawada.
89. Amrendra Kumar, S/o Shri Ugrin Prasad, resident of Village+P.O.-
Budhauli, P.S.- Pakaribarawan, District- Nawada.
90. Ravi Shankar Prasad, S/o Abadh Bihari Prasad, resident of Village-
Shivpuri, Ramchandrapur, Biharsharif, District- Nalanda.
91. Ajit Kumar, S/o Shri Mahavir Prasad, resident of Village- Dhangawa,
P.O.- Bijubigha, P.S.- Sitamarhi, District- Nawada.
92. Vinay Kumar, S/o Shri Munna Prajapati, resident of Village- Nai
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 6
Godam Road, Gulab Kala Kendra, Murti Dukan, P.O.- H.P.O., P.S.-
Kotwali, District- Gaya.
93. Sanjay Pandey, S/o Shri Naresh Pandey, resident of at Daulachak, P.O.-
Kashichak, District- Nawada.
94. Ram Bachan Kumar, S/o Late Asho Yadav, resident of at Bank, P.O.-
Devle, P.S.- Sheikhpura, District- Sheikhpura.
95. Vijyesh, S/o Shri Ram Saran Garai, resident of Village- Biharsharif Bari
Pahari, P.O.- Sohsarai Magadh Colony, District- Nalanda.
96. Deepak, Kumar, S/o Shri Yadu Singh, resident of Village+P.O.- Teyar,
P.S.- Akbarpur, District- Nawada.
97. Piyush Kaushal, S/o Shri Jagat Kishore Prasad Sinha, resident of
Village- Dhobghatis, P.O.- Paharpur, P.S.- Akbarpur, Distrct- Nawada.
98. Shreekant Kumar, S/o Shri Ramadhin Mahto, resident of Village-
Saidpur, P.O.- Malikpur, P.S.- Silao, District- Nawada.
99. Kumar Rudra Pratap, S/o Shri Brij Mohan Prasad Verma, resident of
Mohalla- Postmortem Road, P.O.+P.S.- Nawada, Distict- Nawada.
100. Tapeshwar Kumar, S/o Late Ganaura Mahto, resident of Village-
Taibigha, P.O.- Kewti, P.S.- Jeelumpur, District- Sheikhpura.
101. Sonu Kumar, S/o Shri Bhagwat Prasad, resident of Village- Jaitipur,
P.O.+P.S.- Bind, District- Nalanda.
102. Yogendra Kumar, S/o Shri Mahendra Prasad, resident of Village-
Manda, P.O.- Bharaundha, P.S.- Gurua, District- Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Secretary, Bihar Rural Development Society, Rural Development
Department, Govt. of Bihar, Patna.
3. The District Magistrate-cum-District Programme Co-ordinator, Nawada,
Nawada.
4. The Dy. Development Commissioner-cum-Additional District
Programme Co-ordinator, District Rural Development Agency, Nawada.
5. The Programme Officer, Block- Akbarpur, District- Nawada.
6. The Programme Officer, Block- Govindpur, District- Nawada.
7. The Programme Officer, Block- Hisua, District- Nawada.
8. The Programme Officer, Block- Kashichak, District- Nawada.
9. The Programme Officer, Block- Kowakole, District- Nawada.
10. The Programme Officer, Block- Meskaur, District- Nawada.
11. The Programme Officer, Block- Narhat, District- Nawada.
12. The Programme Officer, Block- Nawada, District- Nawada.
13. The Programme Officer, Block- Pakaribarawan, District- Nawada.
14. The Programme Officer, Block- Rajauli, District- Nawada.
15. The Programme Officer, Block- Roh, District- Nawada.
16. The Programme Officer, Block- Sirdala, District- Nawada.
17. The Programme Officer, Block- Warsaliganj, District- Nawada.
18. The Programme Officer, Block- Nardiganj, District- Nawada.
19. The Union of India, represented through its Secretary, Ministry of Rural
Ministry of Rural Development, Govt. of India, New Delhi.
.... .... Respondent/s
======================================================
with
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 7
Civil Writ Jurisdiction Case No.15970 of 2015
======================================================
1. Sarwagya Kumar Son of Aditya Nath Das resident of At - Kayasth
Tola, Ward No. - 30, P.S. + Dist. - Saharsa.
2. Chandan Mishra Son of Yogendra Mishra resident of At + P.O. - Balia,
P.S. - Sonbarsa, Dist. - Saharsa.
3. Praveen Kr. Hembram Son of Dinesh Kr. Hembram resident of At +
P.O. - Jhoungi Harirahi, P.S. - Barhara, Kothi, Dist. - Purnea.
4. Pawan Kumar Son of Chandra Kishore Paswan resident of At + P.O.
Barsam, Via - Mangaur, Dist. - Saharsa.
5. Jawahar Das Son of Shri Moti Das resident of P.O. - Saharsa, P.S. -
Saharsa, Dist. - Saharsa.
6. Gopal Prasad Singh Son of Jageshwar Pd. Singh resident of At -
Jityarpur, P.O. - Tatiabambar, P.S. - Haveli Kharagpur, Dist. - Munger.
7. Shyamanand Kumar Son of Ramnarayan Yadav resident of At Shivpur,
Patna.
8. Rajeev Kumar Sah Son of Dilip Kumar Sah resident of At + P.O. - Bina,
Via + Dist. - Supaul.
9. Laxman Kumar Son of Gosai Yadav resident of At + P.O. - Baijanthpur,
P.S. - Sourbazar, Dist. - Saharsa.
10. Khursheed Alam Son of Muslim Alam resident of At - South Mission
Kayast Tola, P.S. - Saharsa, Dist. - Saharsa.
11. Ghuran Tanti Son of Late Bhairav Tanti resident of At - Bardaha, P.O. -
Goth Bardaha, P.S. - Saharsa Kachahari, Dist. - Saharsa.
12. Subhankar Thakur Son of Sri Chandradeo Thakur resident of At -
Manori, P.O. + P.S. - Sonbarsa Raj, Dist. - Saharsa.
13. Anil Kumar Das Son of Yogeshwar Das resident of At - Basudeva, P.O.
- Murli Basantpur, P.S. + Distt. - Saharsa.
14. Jay Kumar Singh Yadav Son of Ghanshyam Yadav resident of At +
P.O. - Sahuria Purbi, P.S. - Sour Bazar, Dist. - Saharsa.
15. Vikram Son of Kailash Sah resident of At + P.O. - Saur Bazar, P.S. -
Saur Bazar, Dist. - Saharsa.
16. Rahul Kumar Son of Ashok Kumar Singh resident of At - Malni, P.O. -
Sokhpkur, P.S. + Distt. - Supaul.
17. Mithilesh Kumar Panna Son of Ram Nandan Pd. Singh resident of At -
Nauhatta East, P.O. + P.S. - Nauhatta, Dist. - Saharsa.
18. Prabhat Kumar Jha Son of Buddhinath Jha resident of At - Gautam
Nagar, W. No. - 12, P.S. + Distt. - Saharsa.
19. Brajesh Kumar Son of Yamuna Prasad resident of At + Upardhuli, P.O.
- Chiraiya, Dist. - Gaya, Bihar, Pin - 824209.
20. Rahul Raushan Son of Late Bhageshwar Pd. Yadav resident of At +
P.O. - Khajuri, P.S. - Saur Bazar, Dist. - Saharsa (Bihar) 852221.
21. Krityanand Kumar Son of Sri Mahendra Pd. Yadav resident of At +
P.O. - Dudhaul, Via - Saharsa Kachahari, P.S. - Sonbarsa Kachahari,
Dist. - Saharsa - 852202 (Bihar).
22. Abdul Salam Rayan Son of Md. Said Alam resident of At - Patel
Chowk, Thakurbari Road, W.No. - 26, Supaul, P.O. - Supaul, P.S. -
Supaul, Dist. - Supaul, (Bihar) - 852131.
23. Pramod Ram Son of Sri Kapil Ram resident of At - Vill. - Badarprush,
P.O. + P.S. - Kutumba, Dist. - Aurangabad (Bihar) = 824123.
24. Sanjay Kumar Paswan Son of Chandeshwari Paswan resident of At +
P.O. - Soha, P.S. - Sonbarsa Raj, Dist. - Saharsa (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 8
25. Brijbhushan Prasad Son of Sri Jagat Narayan Prasad resident of At -
Sahebchak, P.O. - Nanaura, Dist. - Nawada, Pin Code - 805110.
26. Binod Paswan Son of Laljit Paswan resident of At - Rajapur Indaul,
P.O. - Nemdarganj, Dist. - Nawada.
27. Ranjeet Kumar Rajak Son of Rudal Pd. Rajak resident of At + P.O. -
Chapraon, P.S. Simari Bakhtiyarpur, Dist. - Saharsa.
28. Raushan Kumar Jha Son of Kamal Kishor Jha resident of At + Mouar
Lane, Sultanganj, Dist. - Patna.
29. Rajeev Ranjan Son of Arvind Pd. Yadav resident of At - Kahara, P.O. -
Gardhia, Via Saur Bazar, Dist. Saharsa.
.... .... Petitioner/s
Versus
1. Director, Bihar Rural Development Society, Patna.
2. The State of Bihar through the Chief Secretary, Bihar, Patna.
3. Principal Secretary, Rural Development Department, Bihar, Patna.
4. District Magistrate-cum-District Program Convenors, Saharsa.
5. Deputy Development Commissioner-cum-Additional District Program
Convenor, Saharsa.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.15985 of 2015
======================================================
1. Sunil Kumar Mandal Son of Late Bilat Mandal resident of village &
P.O. Dip, Via - Jhanjharpur, P.S. Madhepur, District - Madhubani (
Bihar )
2. Shyam Kumar Sahu Son of Sri Jageshwar Sahu resident of village &
P.O. Belha, via - Goghardiha, P.S. Ghoghardiha, District - Madhubani (
Bihar )
3. Rajiv Kumar Son of Late Shriflal Kamat resident of village & P.O.
Andhrathari, P.S. Andhrathari, District - Madhubani ( Bihar )
4. Sanjeet Kumar Son of Late Molhu Rai resident of village & P.O.
Andhrathari, P.S. Andhrathari, District - Madhubani ( Bihar )
5. Arvind Kumar Son of Late Radhe Krishna Paswan resident of village -
Coal Siding, P.O. Mokama Ghat, P.S. Mokama, District - Patna ( Bihar
)
6. Amit Kumar Anand Son of Ashok Kumar Anand resident of village -
Ram Nagar, P.O. Sudyahi, P.S. Phulparas, District - Madhubani ( Bihar
)
7. Yogendra Ram Son of Sukhdeo Ram resident of village - Jabadi, P.O.
Dhamoura, via - Babubarhi, District - Madhubani ( Bihar )
8. Sunil Kumar Paswan Son of Mahendra Paswan resident of village &
P.O. Rahika, P.S. Rahika, District - Madhubani ( Bihar )
9. Jitendra Paswan Son of Raj Prakash Paswan resident of village -
Sagarpur, P.O. Sakari, P.S. Sakari, District - Madhubani ( Bihar )
10. Jitendra Kumar Son of Yogendra Ram resident of Mohalla - Kalyanpur
( Mirdad ), P.O. & P.S. Bihar Sharif, District - Nalanda ( Bihar )
11. Anil Kumar Gupta Son of Fuleshwar Prasad resident of Mohalla -
Mungrouda ( Masjid Road ), P.O. Jamalpur, P.S. East Colony Jamalpur,
District - Munger ( Bihar )
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 9
12. Manoj Kumar Son of Raj Nandan Mandal resident of village -
Durgapatti, P.O. Pipraun, P.S. Harlakhi, District - Madhubani ( Bihar )
13. Avinash Kumar Son of Chiranjib Bhagar resident of village - Kalna,
P.O. Basopatti, P.S. Benipatti, District - Madhubani ( Bihar )
14. Suresh Kumar Bhagat Son of Sri Bechan Bhagat resident of village -
Chahunta, P.O. Kamtaul, P.S. Bisfi, District - Madhubani ( Bihar )
15. Krishna Kant Son of Late Kamal Narayan Yadav resident of village &
P.O. Sangi, via - Goghardih, P.S. Benipatti, District - Madhubani ( Bihar
)
16. Manoj Kumar Son of Ram Bikash Lal Deo resident of village & P.O.
Jafra Sonki, P.S. Sadar, District - Darbhanga ( Bihar )
17. Manoj Kumar Yadav Son of Mahendra Yadav resident of village &
P.O. Gangdwar, P.S. Andhrathari, via - Rajnagar, District - Madhubani (
Bihar )
18. Shankar Kumar Son of Ram Kumar Mandal resident of village -
Ajrakwe Simti, P.O. Rajnagar, District - Madhubani ( Bihar )
19. Bipin Kumar Son of Upendra Prasad Mandal resident of village -
Nagdhari, P.O. Dholbazza Bazar, via - Navagachi, P.S. Rupoli, District -
Purnea ( Bihar )
20. Birshekhar Kamat Son of Ram Sewak Kamat resident of village &
P.O. Padma, Block - Ladaniya, P.S. Ladania, District - Madhubani (
Bihar )
21. Manoj Kumar Mishra Son of Late Bhogendra Nath Mishra resident of
village & P.O. Sukki, via - Khajauli, District - Madhubani ( Bihar )
22. Pravin Chandra Jha Son of Suresh Jha resident of village - Gangapur,
P.O. D. Nath Wan, P.S. Pandaul, District - Madhubani ( Bihar )
23. Anand Kumar Sharma Son of Rajendra Prasad Sharma resident of
village - Chhoti Balia, Maulana Chak, P.O. Lakhminia, District -
Begusarai ( Bihar )
24. Hemant Kumar Son of Ram Lakhan Thakur resident of village - Damu,
P.O. Damu, via - Basopatti, P.S. Basopatti, District - Madhubani ( Bihar
)
25. Ravi Ranjan Kumar Son of Suresh Ram resident of Mohalla - Dahiyar
Tola, P.O. Tekari, P.S. Tekari, District - Gaya ( Bihar )
26. Suman Kumar Singh Son of Late Chandra Mauleshwar Singh resident
of village & P.O. Aora Bagicha, Ward No. 10, via - Dharhara, District -
Munger ( Bihar )
27. Sunil Kumar Son of Sri Mahendra Singh resident of village -
Medhipur, P.O. Dumrawa, Block - Pakribarawa, P.S. Pakribarawa,
District - Nawada ( Bihar )
28. Singeshwar Kumar Son of Late Ramji Paswan resident of village -
Usmanpur, P.O. & P.S. Atmalgola, District - Patna ( Bihar )
29. Ram Kumar Yadav Son of Sri Saras Lal Yadav resident of village -
Kachnarwa, P.O. Belhi Bhawanipur, Block - Laukahi, via - Narhiya,
District - Madhubani ( Bihar )
30. Manikant Kumar Son of Late Gangai Mandal resident of village -
Bajibadh, P.O. Raja Ram Patti, P.S. Andhramath, Block - Laukahi, Via -
Nirmali, District - Madhubani ( Bihar )
31. Binod Kumar Son of Surya Narayan Yadav resident of village & P.O.
Kasma Marar, Via - Kajauli, District - Madhubani ( Bihar )
32. Binod Kumar Mandal Son of Beglal Mandal resident of village & P.O.
Sirkharia, Via - Tulapatganj, P.S. Laukahi, District - Madhubani ( Bihar
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 10
)
33. Lakshman Prasad Gupta Son of Sri Rajendra Prasad Gupta resident of
village & P.O. Mansapur, via - Narhiya, P.S. Laukahi, District -
Madhubani ( Bihar )
34. Prem Kumar Singh Son of Sri Lashan Mahto resident of village -
Madhuban, P.O. Thari, via - Andhrathari, P.S. Andhrathari, District -
Madhubani ( Bihar )
35. Sanjeev Kumar Yadav Son of Sri Shiv Narayan Yadav resident of
village - Bhagwatipur, P.O. Jalaisan, P.S. Rudrapur, District -
Madhubani ( Bihar )
36. Ram Narayan Kamat Son of Sri Bechan Kamat resident of village -
Brahampura, P.O. Dhokradiha, P.S. Phulparas, District - Madhubani (
Bihar )
37. Ram Ashish Chaudhary Son of Late Lakhan Chaudhary resident of
village & P.O. Parsa, P.S. Ghoghardiha, District - Madhubani ( Bihar )
38. Gul Bahadur Son of Sri Lakhan Sahu resident of village & P.O.
Phulparas, P.S. Phulparas, District - Madhubani ( Bihar )
39. Satya Narayan Thakur Son of Dukhi Thakur resident of village & P.O.
Chhajna, via - Narhiya, District - Madhubani ( Bihar )
40. Mahesh Prasad Son of Late Ganga Prasad resident of village -
Katmakhor, P.O. Harbhanga, via - Jhanjharpur ( R.S. ), District -
Madhubani ( Bihar )
41. Binod Kumar Sahu Son of Sri Ram Prasad Sahu resident of village -
Sahni, P.O. Laufa, via - Jhanjharpur, District - Madhubani ( Bihar )
42. Pawan Kumar Chaudhary Son of Late Ram Chandra Chaudhary
resident of village & P.O. Shahpur, via - Lohat, P.S. Pandaul, District -
Madhubani ( Bihar )
43. Ram Sundar Paswan Son of Sri Bindeshwar Paswan resident of village
- Banour, P.S. Imadpatti, P.S. Bhairaw Asthan, District - Madhubani (
Bihar )
44. Krishnadeo Sah Son of Sri Ram Chandra Sah resident of village -
Balabakhar, P.O. Gehuma Bairiya, via - Ghoghardiha, District -
Madhubani ( Bihar )
45. Tripurari Singh Son of Bimal Kishore Singh resident of village -
Ashok Nagar, P.O. Naulakhi, via - Murligang, District - Purnea ( Bihar )
46. Raj Kumar Son of Sakal Sah resident of village - Lakshminia, P.O.
Chajna, via - Narhiya, District - Madhubani ( Bihar )
47. Ramanand Jha Son of Late Shyamvir Jha resident of village -
Makunama, P.O. Chatra, P.S. Khajauli, District - Madhubani ( Bihar )
48. Brahamdeo Prasad Singh Son of Sri Parmeshwar Prasad Singh resident
of village - Parsa, P.O. Bhojpandaul, Via - Kewati Runway, District -
Madhubani ( Bihar )
49. Anil Kumar Singh Son of Sri Ramashish Singh resident of village &
P.O. Kanhauli, Via - Khajauli, District - Madhubani ( Bihar )
50. Pawan Kumar Kamat Son of Sri Lakhan Kamat resident of village -
Kesuli, P.O. Akaur, P.S. Benipatti, District - Madhubani ( Bihar )
51. Ram Lochan Thakur Son of Sri Rajendra Thakur resident of village &
P.O. Kasma Marar, Ward No. 04, P.S. Kajauli, District - Madhubani (
Bihar )
52. Pradip Kumar Son of Sri Rajendra Prasad Singh resident of village &
P.O. Kasma Marar, Ward No. 05, P.S. Kajauli, District - Madhubani (
Bihar )
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 11
53. Raju Kumar Thakur Son of Late Upendra Thakur resident of village -
Pandaul Bazar, Laheri Tol, P.O. Pandaul, District - Madhubani ( Bihar )
54. Manoj Kumar Sahu Son of Prem Sahu resident of village & P.O.
Andah, Via - Pandaul, District - Madhubani ( Bihar )
55. Ranjit Sahu Son of Fekan Sahu resident of village - Sharhad, P.O.
Lohat, P.S. Lohat, District - Madhubani ( Bihar )
56. Md. Naiyaj Sabri Son of Md. Sabir resident of village & P.O.
Nazirpur, via - Madhubani, P.S. Madhubani, District - Madhubani (
Bihar )
57. Rajiv Kumar Son of Thakkan Yadav resident of village - Kakarghati,
P.O. Bhuskaul, via - Saramohanpur, P.S. Sadar, District - Madhubani (
Bihar )
58. Lalan Kumar Ray Son of Yogendra Ray resident of village & P.O.
Gangaul, P.S. Benipatti, District - Madhubani ( Bihar )
59. Gagandeo Kamat Son of Yugeshwar Kamat resident of village -
Tisiyahi, P.O. Ramaul, Via - Khirhar, P.O. Benipatti, District -
Madhubani ( Bihar )
60. Dilip Kumar Thakur Son of Satya Narayan Thakur resident of village
& P.O. Dhakjari, via - Benipatti, District - Madhubani ( Bihar )
61. Shiv Kumar Mandal Son of Bikhai Mandal resident of village -
Murarpatti, P.O. Tengrar, P.S. Khutauna, Via - Phulparas, District -
Madhubani ( Bihar )
62. Balbir Kumar Yadav Son of Ashok Kumar Yadav resident of village -
Bikramsher, P.O. Bharphori, Via - Nariyaa, P.S. Andhrathari, District -
Madhubani ( Bihar )
63. Shashi Shekhar Ghosh Son of Ramashish Majhi resident of village &
P.O. Chaturbhuj, Piprahi, via - Laukahi, P.S. Laukahi, District -
Madhubani ( Bihar )
64. Raghubir Kamat Son of Late Kameshwar Kamat resident of village -
Got Khutana, P.O. Khutauna, P.S. Khutauna, Via - Khutauna, District -
Madhubani ( Bihar )
65. Sanjay Kumar Thakur Son of Mishri Lal Thakur resident of village -
Bhabham, P.O. Harari, Via - Jhanjharpur, P.S. Rudrapur, District -
Madhubani ( Bihar )
66. Niraj Kumar Son of Surya Narayan Mahto resident of village - Santu
Nagar Chauk, Ward No. 4 ( Near Pani Tanki ) P.O. & P.S. Madhubani,
District - Madhubani ( Bihar )
67. Akhilesh Kumar Singh Son of Sri Ram Krishna Nirala resident of
village & P.O. Mahthour Khurd, Via - Phulparas, P.S. Phulparas,
District - Madhubani ( Bihar )
68. Bhajan Kumar Kamat Son of Late Bhaijee Kamat resident of village -
Kiratpur, P.O. Sirkharia, Via - Tulapatganj, District - Madhubani ( Bihar
)
69. Bhogendra Kumar Son of Sri Deo Narayan Kamat resident of village -
Suryahi, via - Phulparas, P.S. Phulparas, District - Madhubani ( Bihar )
70. Mithilesh Kumar Son of Shree Satya Narayan Roy resident of village -
Shiva, P.O. Ganouly, via - Andhrathari, P.S. Andhrathari, District -
Madhubani ( Bihar )
71. Binod Kumar Son of Dahau Yadav resident of village - Aroha, P.O.
Kamlabari, via - Jainagar, P.S. Jainagar, District - Madhubani ( Bihar )
72. Anmesh Kumar Singh Son of Sri Ajit Kumar Singh resident of village
& P.O. Selra, via - Khajauli, P.S. Khajauli, District - Madhubani ( Bihar
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 12
)
73. Prashant Kumar Son of Bhola Yadav resident of village - Charapatti,
P.O. Kamlabari, Via - Jai Nagar, P.S. Jai Nagar, District - Madhubani (
Bihar )
74. Nishant Kumar Son of Bhola Yadav resident of village - Charapatti,
P.O. Kamlabari, Via - Jai Nagar, P.S. Jai Nagar, District - Madhubani (
Bihar )
75. Ram Pravesh Ram Son of Sri Anand Ram resident of village & P.O.
Gangaur, via - Saharghat, P.S. Saharghat, District - Madhubani ( Bihar )
76. Chandan Kumar Mehta Son of Late Chandra Mohan Mehta resident of
village & P.O. Kulharia, P.S. Andhra, District - Madhubani ( Bihar )
77. Sikandar Ajam Son of Md. Ulfat resident of village - Babubarhi, P.O.
Barhi, District - Madhubani ( Bihar )
78. Ramesh Kumar Yadav Son of Late Ramdeo Yadav resident of village -
Pokhshan, P.O. Salempur, via - Chandaul, P.S. Chandaul, District -
Madhubani ( Bihar )
79. Bodh Narayan Kamat Son of Baidyanath Kamat resident of village -
Bagaul, P.O. Ramnipatti, District - Madhubani ( Bihar )
80. Santosh Kumar Yadav Son of Jhari Yadav resident of village -
Pithawatol, P.O. Usrahi, P.S. Deodha, via - Jay Nagar, District -
Madhubani ( Bihar )
81. Manoj Kumar Yadav Son of Shiv Shekhar Yadav resident of village -
Gadha, P.O. Dhamiapatti, P.S. Deodha, via - Jai Nagar, District -
Madhubani ( Bihar )
82. Lakshman Kamat Son of Ram Khelawan Kamat resident of village &
P.O. Usrahi, P.S. Deodha, via - Jai Nagar, District - Madhubani ( Bihar )
83. Dilip Manjhi Son of Sitaram Manjhi resident of village - Rahmatpur
Basa, P.O. Asarganj, District - Madhubani ( Bihar )
84. Rajeshwar Prasad Singh Son of Anirudh Singh resident of village &
P.O. Sukki, via - Khajauli, District - Madhubani ( Bihar )
85. Rajesh Kumar Son of Ganga Thakur resident of village - Chitnawa,
P.O. Daudpur, via - Danapur Cantt, P.S. Danapur, District - Patna (
Bihar )
86. Subhash Chandra Bose Son of Late Ramkrit Paswan resident of village
- Mehandwar, P.O. Paharia, P.S. Bhagwanpur, District - Kaimur ( Bihar
)
87. Kapildeo Das Son of Late Chandradip Das resident of village & P.O.
Makarpur,P.S. Makhdumpur, District - Jehanabad ( Bihar )
88. Shyam Kishore Son of Sri Dhaneshwar Paswan resident of village &
P.O. Usrahi Amatola, P.S. Deodha, District - Madhubani ( Bihar )
89. Shiv Raj Ram Son of Sri Ram Rekha Ram resident of village & P.O.
Erka, P.S. Amba, District - Aurangabad ( Bihar )
90. Dipak Kumar Jha Son of Sri Surya Kant Jha resident of village & P.O.
Pandaul Dihtol, P.S. Pandaul, District - Madhubani ( Bihar )
91. Yugal Kishore Jha Son of Late Bedanand Jha resident of village & P.O.
Parsauni, Via - Benipatti, P.S. Rahika, District - Madhubani ( Bihar )
92. Shivji Mahto Son of Late Nand Kishore Mahto resident of village -
Balabakhar, P.O. Gehuma Bairiya, via - Ghoghardiha, District -
Madhubani ( Bihar )
93. Sanjay Kumar Deo Son of Kapildeo Prasad resident of village & P.O.
Waligaon, via - Anandpur, P.S. Baheri, District - Darbhanga ( Bihar )
94. Ashok Kumar Safi Son of Ram Jatan Safi resident of village -
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 13
Babubarhi ( Nawtoli ) P.O. Babubarhi, P.S. Raj Nagar, District -
Madhubani ( Bihar )
95. Mohan Kumar Ram Son of Gonai Ram resident of village - Mainapatti,
P.O. Maheshwara, P.S. Babubarhi, District - Madhubani ( Bihar )
96. Ashok Kumar Son of Sri Jitendra Ram resident of village - Babubarhi (
Nawtoli ) P.O. Babubarhi, P.S. Babubarhi, District - Madhubani ( Bihar
)
97. Jagdeep Kumar Jha Son of Naresh Jha resident of village - Damodarpur,
P.O. Damodarpur ( Benipatti ), P.S. Raj Nagar, District - Madhubani (
Bihar )
98. Mukesh Kumar Jha Son of Sri Lakshmeshwar Jha resident of village -
Latlakha, P.O. Rahika, P.S. Rahika, District - Madhubani ( Bihar )
99. Nitesh Kumar Chaudhary Son of Late Tulsi Chaudhary resident of
village - Baluara, P.O. Ninga, Via - Barauni, P.S. Barauni, District -
Begusarai ( Bihar )
100. Dinesh Kumar Son of Sri Isho Lal Sahu resident of village & P.O.
Nirmali ( Cinema Road ), P.S. Nirmali, District - Supaul ( Bihar )
101. Prabhakar Kumar Singh Son of Nandeshwar Singh resident of
village - Haldi Chapra ( Nayaka Tola ), P.O. Ram Nagar ( Maner ), P.S.
Maner, District - Patna ( Bihar )
102. Ratan Lal Yadav Son of Late Jai Kishun Yadav resident of village
- Mahadewa, P.O. Jageshwar Asthan, P.S. Via - Ghoghardiha, P.S.
Ghoghardiha, District - Madhubani ( Bihar )
103. Ashok Kumar Jha Son of Ram Chandra Jha resident of village -
Samaya, P.O. Mehath, Via - Jhanjharpur, P.S. Jhanjharpur, District -
Madhubani ( Bihar )
104. Kumar Rajan Son of Amarnath Thakur resident of village & P.O.
Sagarpur, Via - Sakri, P.S. Sakri, District - Madhubani ( Bihar )
105. Mukesh Kumar Son of Sri Krishna Mandal resident of village -
Gorgama, P.O. Phulparas, P.S. Phulparas, District - Madhubani ( Bihar )
106. Nand Kishore Yadav Son of Sampati Lal Yadav resident of village
- Tikia Tola, Musallahpur, Room No. 1, P.O. Mahendru, Patna ( Bihar )
107. Anil Bharti Son of Panchanad Yadav resident of village -
Lakshminiya, P.O. Darparkha, via - Triveniganj, District - Supaul (
Bihar )
108. Balkishrna Jha Son of Jagdanand Jha resident of village - Bhagirath
Patt, P.O. Damu, District - Madhubani ( Bihar )
109. Pankaj Kumar Mishra Son of Yoganand Mishra resident of village -
Bhatsimar, Via - Raj Nagar, P.S. Raj Nagar, District - Madhubani (
Bihar )
110. Ram Jiwan Singh Son of Rajdeo Singh resident of village -
Orimarar, P.O. Kasma Marar, Via - Khajauli, District - Madhubani (
Bihar )
111. Kaushalendra Kumar Son of Bhagirath Prasad resident of village -
Baghi, P.O. Chakwai, P.S. Warsaliganj, District - Nawada ( Bihar )
112. Anil Kumar Diwakar Son of Chandeshwar Prasad resident of
village & P.O. Nanand, P.S. Silaw, District - Nalanda ( Bihar )
113. Narendra Naraan Kunwar Son of Sri Satya Narayan Kunwar
resident of village & P.O. Mailam, Via - Raj Nagar, P.S. Raj Nagar,
District - Madhubani ( Bihar )
114. Vidyanand Yadav Son of Kuseshwar Yadav resident of village -
Madhwapur, P.O. Satghara, via - Babubarhi, P.S. Babubarhi, District -
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 14
Madhubani ( Bihar )
115. Satish Kumar Son of Sukhdeo Prasad resident of village -
Bihargain, P.O. Bhaluhar Chaugain, P.S. Raushaganj, District - Gaya (
Bihar )
116. Lakshmi Narayan Mandal Son of Shyam Sundar Mandal resident
of village - Gourgama, P.O. Phulparas, District - Madhubani ( Bihar )
117. Lalan Kumar Son of Sri Nageshwar Prasad Yadav resident of
village - Bairiyahi, P.O. Bhaptiyahi, via - Narhia, P.S. Laukahi, District
- Madhubani ( Bihar )
118. Sanjay Kumar Bharti Son of Sri Shiv Narayan Mandal resident of
village & P.O. Belhi, Via - Nirmali, P.S. Nirmali, District - Supaul (
Bihar )
119. Ram Narayan Sah Son of Late Govind Sahu resident of village &
P.O. Mailam, Via - Raj Nagar, P.S. Raj Nagar, District - Madhubani (
Bihar )
120. Brahamdeo Kumar Yadav Son of Sri Mahavir Yadav resident of
village & P.O. Keotna, via - Goghardiha, P.S. Goghardiha, District -
Madhubani ( Bihar )
121. Raman Kumar Yadav Son of Mahabir Yadav resident of village &
P.O. Keotna, via - Goghardiha, P.S. Goghardiha, District - Madhubani (
Bihar )
122. Tarun Kumar Son of Sri Chandra Mohan Pathak resident of village
& P.O. Bheja, P.S. Bheja, via - Madhepura, District - Madhubani (
Bihar )
123. Shyam Karan Pal Son of Sri Jali Pal resident of village -
Bhandaria, P.O. Jamalpur, P.S. Jamalpur - via - Biraul, District -
Darbhanga ( Bihar )
124. Raj Narayan Yadav Son of Late Yugal Yadav resident of village -
Birpur, P.O. Banki, via - MadhupurP.S. Madhupur, District -
Madhubani ( Bihar )
125. Shiv Shankar Prasad Son of Late Indradeo Prasad Singh resident
of village & P.O. Pachi, P.S. Madhepura, District - Madhubani ( Bihar )
126. Mantu Chaudhary Son of Sri Bundela Chaudhary resident of
village - Badiha, P.O. Nagarnausa, PS. Nagarnausa, District - Nalanda (
Bihar )
127. Dhiraj Kumar Son of Sri Baidyanath Yadav resident of village &
P.O. Sundar Birajit, via - Madhepur, P.S. Madhepur, District -
Madhubani ( Bihar )
128. Suresh Kumar Safi Son of Ram Lakhan Safi resident of village -
Bhikhna, P.O. Satdhara, P.S. Andhrathari, District - Madhubani ( Bihar
)
129. Vikash Jha Son of Anand Jha resident of village - Sarvasiya, P.O.
Naruar, via - Lohna Road, P.S. Bhairav Asthan, District - Madhubani (
Bihar )
130. Vijay Kumar Prabhat Son of Sri Jaideo Mahto resident of village -
Dhamakka, P.O. Belouncha, via - Madhepur, P.S. Madhepur, District -
Madhubani ( Bihar )
131. Jitendra Kumar Son of Sri Hriday Narayan Yadav resident of
village - Phokchaha, P.O. Sundar Birajit, P.S. Madhepur, District -
Madhubani ( Bihar )
132. Pawan Kumar Son of Sri Kishori Mandal resident of village -
Chaparia, P.O. Singhaso, via - Keoti Runway, District - Madhubani (
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 15
Bihar )
133. Ashok K. Yadav Son of Ram Sundar Yadav resident of village -
Belahi, P.O. Belai, via - Khatauna, P.S. Ladania, District - Madhubani (
Bihar )
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development,
Government of Bihar, Old Secretariat, Patna ( Bihar )
2. Principal Secretary, Rural Development, Government of Bihar, Old
Secretariat, Patna ( Bihar )
3. The District Magistrate - Cum - District Programme Coordinator (
MANREGA ) Madhubani, District - Madhubani ( Bihar )
4. The Deputy Development Commissioner - Cum - Additional District
Programme Coordinator ( MANREGA ) Madhubani, District -
Madhubani ( Bihar )
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16037 of 2015
======================================================
1. Sudhansu Kumar Son of Sri Surain Singh Resident of Village -
Bhabhoul, P.O. - Dihri, P.S. - Pipra, District - Patna
2. Vikash Kumar Sinha Son of Sri Lakshmi Narayan Resident of Village -
Jhour, P.O. - Kochgaon, P.S. -Warsaliganj, District - Nawadah
3. Pramod Kumar Son of Sri Bhuwaneshwar Yadav Resident of Village -
Bhikhanpur, P.O. - Sarbahuda, P.S. - Konch, District - Gaya
4. Rahul Kumar Singh Son of Sri Shardanan Singh Resident of Village -
Singhan Tola Basdila, P.O. - Hathua, P.S. - Hathua, District - Gopalganj
5. Anil Kumar Son of Late Kailash Singh Resident of Village & P.O. -
Sarsoo, P.S. - Atari, District - Gaya (Bihar)
6. Jai Prakash Prasad Son of Sri Narendra Deo Ram Resident of Village -
Hathua Bujurg, P.O. - Bari Rai Bhan, P.S. - Hathua, District -
Gopalganj, (Bihar)
7. Ajay Kumar Son of Sri Sitaram Paswan Residentof Village - Ataram
Chak, P.O. - Charuipar, P.S. - Noorsarai, District - Nalanda
8. Vijay Kumar Singh Son of Sri Sitaram Singh Resident of Village -
Dhanpura, P.O. -Chilharun, P.S. - Dinara, District - Rohtas
9. Ramashish Ram Son of Late Virguashram Ram Resident of Village &
P.O. - Dharahara Mela, P.S. - Kateya, District - Gopalganj (Bihar)
10. Vinay Anand Son of Sri Sukath Ram Resident of Vilage - Bakharaur
Zaddi, P.O. - Kahala, P.S. - Barauli, District - Gopalganj
11. Manoj Kumar Pal Son of Sri Satan Prasad Pal Resident of Village -
Nayagaon, P.O. - Hathua, P.S. - Hathua, District - Gopalganj (Bihar)
12. Sudhir Kumar Son of Sri Bharat Paswan Resident of Village -
Ghopatpur, P.O. - Jut Dumri, P.S. - Punpun, District - Patna (Bihar)
13. Surjkant Bhushan Son of Sri Suresh Sharan Singh Resident of Village -
Oiyara, P.O. - Bir, Via - Hajratsai, P.S. - Dhanarua, District - Patna
(Bihar)
14. Rakesh Kumar Sinha Son of Late Surendra Prasad Srivastav Resident of
Village & P.O. - Brindaban, P.S. - Uchkagaon, District - Gopalganj
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 16
(Bihar)
15. Lakshmi Paswan Son of Sri Rajendra Paswan Resident o f Village -
Bishanpur, P.O. - Jayantigram (Sherpur), P.S. - Bhagwanpur, District -
Begusarai (Bihar)
16. Ranjan Kumar Manjhi Son of Late Dineshwar Manhi Resident of
Village - Pithauri, P.O. - Udwant Rai Ke Bangra, P.S. - Thawe, District
- Gopalganj (Bihar)
17. Prem Raj Son of Sri Badari Prsad Resident of Village - Bhangwal
Bigha, P.O. - Daruara, P.S. Noorsarai, District - Nalanda (Bihar)
18. Raju Kumar Son of Sri Ramashray Prasad Resident of Village -
Birabigha, P.O. - Barai, P.S. -Islampu, District - Nalanda (Bihar)
19. Ashok Kumar Singh Son of Sri Sheo Kumar Singh Resident of Village -
Sriram Nagar, P.O. -Chanswa, P.S. - Nawasa, District - Bhojpur (Bihar)
20. Nandjee Singh Son of Late Kali Prasad Singh Resident of Village -
Mithha, P.O. - Dalippur, P.S. - Dhangain (Jagdishpur) District - Bhojpur
(Bihar)
21. Deshraj Sharma Son of Sri Gulab Chand Sharma Resident of Village -
Mohanpur, P.O. - Nalanda, P.S. - Nalanda, District - Nalanda (Bihar)
22. Arjun Thakur Son of Sri Ram Janam Thakur Resident of Village - Pipra,
P.O. Usari Bazar, P.S. - Baikunthpur, District - Gopalganj (Bihar)
23. Balkeshwar Kumar Son of Sri Ram Swarup Paswan Resident of Village
- Bagahi, P.O.- Raniganj, P.S. - Imamganj, District - Gaya (Bihar)
24. Rakesh Kumar Singh Son of Sri Ganga Sagar Singh Resident of Village
& P.. - Manikpur, P.S. - Koilwar, District - Bhojpur (Bihar)
25. Sanjay Kumar Saksena Son of Sri Jaychand Pandit, Resident of Village
& P.O. - Golabadraji, P.S. - Kawakol, District - Nawada (Bihar)
26. Mani Shankar Son of Sri Deoki Ram Resident of Village & P.O. -
Tungi, P.S. - Hisua, District - Nawada (Bihar)
27. Ajeet Kumar Singh Son of Sri Ramchandra Singh Resident of Village -
Rojhain, P.O. - Sheosagar, P.S. -Sheosagar, District - Rohtas (Bihar)
28. Mirtunjay Nath Ray Son of Sri Krishna Ray Resident of Village -
Bigahi Bairi Shal, P.O. - Peuli, P.S. - Mirganj, District - Gopalganj
(Bihar)
29. Rama Shankar Singh Son of Late Lal Bihari Singh Resident of Village -
Ekderwa, P.O. - Jamsar, P.S.- Uchkagaon, District - Gopalganj (Bihar)
30. Chandramani Kumar Son of Sri Yamuna Sah Resident of Village &
P.O. -Rewtith, P.S. - Baikunthpur, District - Gopalganj (Bihar)
31. Sudhir Kumar Ram Son of Sri Surendra Ram Resident of Village -
Basdila Ka Tola Murugia, P.O. - Basdila Bazar, P.S. - Gopalganj,
District - Gopalganj
32. Yogesh Kumar Tripathi Son of Late Awadhesh Tripathi, Resident of
Village - Tiwari chakiya, P.O. - Hussepur, P.S. - Bhore, District -
Gopalganj (Bihar).
33. Ranjeet Kumar, son of Sri Arundeo Prasad, Resident of Village -
Daulatpur, P.O. - Barandi, P.S. - Rahui, District - Nalanda (Bihar)
34. Dhananjay Kumar, Son of Sri Mahesh Prasad, Resident of Village -
Rupanchak, P.O. - Hathwa, P.S. - Hathwa, District - Gopalganj (Bihar).
35. Amresh Yadav, son of Sri Rajendra yadav, Resident of Village -
Manjharia, P.O. - Ahiyapur, P.s. - Vijayeepur, District - Gopalganj
(Bihar)
36. Rajeev Kumar, Son of Late Sitaram Sao, Resident of Village - Sohsarai
Bich Bazar, P.O. - Sohsarai, P.s. - Sohsarai, District - Nalanda (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 17
37. Devta Prasad Dixit, Son of Late Ram Swarath Dixit, Resident of C/o
Sagar mahto, State Boring, KIharanza Road, New Mainpura, P.O. -
Danapur Cantt, P.S. - Danapur, District - Patna (Bihar)
38. Rajesh Kumar, Son of Sri Ram Ashish, Resident of Village - Bali
Bhadra Patty, P.O. - Mirganj, P.S. - Mirganj, District - Gopalganj
(Bihar).
39. Jai Prakash Prasad, Son of Sri Harhangi Prasad, Resident of Village &
P.O. - Hussepur, P.s. - Bhore, District - Gopalganj (Bihar).
40. Santosh Kumar, Son of Late Shiv Mangal Prasad yadav, Resident of
Village - Chochahi, P.O. - Semrawan, P.S. - Mirganj, District -
Gopalganj.
41. Munna Kumar Singh, Son of Late Surya Bali Singh, Resident of
Village & P.O. - Khawajepur, P.s. - Jadopur, District - Gopalganj
(Bihar).
42. Nitesh Kumar, Son of Sri Suresh Prasad, Resident of Village -
Natthubigha, P.O. - Alawan, P.S. - Parwalpur, District - Nalanda
(Bihar).
43. Awadhesh Prabhakar, Son of Sri Shivbalak Prasad, Resident of Village
& P.O. - Ganpura, Via - Noorsarai, P.S. - Noorsarai, District - Nalanda
(Bihar).
44. Bishun Yadav, Son of Sri Ramdeo Chaudhari, Resident of Village -
Khairia, P.O. - Koladewa, P.S. - Mirganj, District - Gopalganj (Bihar).
45. Krishna Murari, Son of Sri Radheshyam Ram, Resident of Village -
Bhabua Ward No. 14, Ambedkar Nagar, P.O. - Bhabua, P.S. - Bhabua,
District -Kaimur (Bihar)
46. Rajeev Kumar, Son of Krishna Deo Prasad, Resident of Village - Near
Barahpuria Press, Lakshman Sahay Lane, Gurudwaa Road, Gaya, P.O. -
Head Post Office, P.S. - Kotwali, District - Gaya (Bihar).
47. Lalan Paswan, son of Late Ram Kishun Paswan, Resident of Village -
Cheran, P.O. - Harnaut, P.S. - Harnaut, District - Nalanda (Bihar).
48. Md. Kamal Hussain, Son of Sri Wakil Miya, Resident of Village -
Bara Koiroil, P.O. - Hathua, P.S. - Hathua, District - Gopalganj (Bihar).
49. Sarvottam Paswan, Son of Late Kailash Paswan, Resident of Village -
Jangharo, P.O. - Nirpur, P.S. - Ben, District - Nalanda (Bihar).
50. Binay Prasad Singh, Son of Sri Narayan Prasad Singh, Resident of
Village- Harna, P.O. - Sughari, P.s. - Govindpur, District - Nawada
(Bihar).
51. Sanjay Kumar, Son of Sri Kishori Prasad Singh, Resident of Village -
Sakaldev Nagar, P.O. - Barbigha, P.S. - Barbigha, District - Sheikhpura
(Bihar).
52. Lal Mohan Ram, Son of Somaru Ram, Resident of Village & P.O. -
Rudrawar Khurd, P.S. - Belao, District - Kaimur (Bihar).
53. Lal Babu Das, Son of Sri Raghunath Das, Resident of Village & P.O. -
Usari Bazar, P.S. - Baikunthpur, District - Gopalganj (Bihar).
54. Lal Babu Das, Son of Sri Raghunath Das, Resident of Village & P.O. -
Usari Bazar, P.S. - Baikunthpur, District - Gopalganj (Bihar).
55. Kumar Gaurav Son of Sri Mahendra Prasad, Resident of Village -
Panpu, P.O. - Makarpur, P.S. - Makhdumpur, District - Jehanabad
(Bihar).
56. Shambhu Rakesh Ranjan, Son of Sri Ram Pravesh Singh, Resident of
Village - - Ramdiha, S.S. College Road, Sub P.O. - Aurangabad, P.S. -
Aurangabad, District - Aurangabad (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 18
57. Mahendra Kumar, Son of Late Muneshwar Prasad, Resident of Village
- Akbarpur, P.O. - Rajhat, P.s. - Akbarpur, District - Nawada (Bihar).
58. Manish Rajhans, Son of Sri Jagdish Das, Resident of Village & P.O. -
Meghi Nagma, P.S. - Deepnagar, District - Nalanda (Bihar).
59. Shashi Ranjan Kumar Baranwal Son of Sri Prabhu Nath Prasad,
Resident of Village - Banwari Market Sasamusa, P.O. - Sasamusa, P.S. -
Sasamusa, District - Gopalganj (Bihar).
60. Ashish Kumar Gavrawnidhi Son of Arvind Roy, Resident of Village &
P.O. - Kumharson, Via - Garhpura, P.S. - Garhpura, District - Begusarai
(Bihar).
61. Om Prakash Pandit, Son of Gajadhar Prasad, Resident of Village -
Augan,P.O. - Dhiya, Via - Barauni, P.S. - Bhagwanpur, District -
Begusarai (Bihar).
62. Dharambir Kumar, Son of Sri Balmiki Roy, resident of Ward No. 12,
Village & P.O. - Dhabauli, District - Begusarai (Bihar).
63. Sikandar Sharma, Son of Sri Ramesh Vishwakarma, Resident of
Village - Mal Godam, P.O. - Nawada, P.S. - Nawada, District - Nawada
(Bihar).
64. Gajendra Kumar Rawat, Son of Sri Iswar Rawat, Resident of Village &
P.O. - Khaira, District - Jamui (Bihar)
65. Manish Kumar, Son of Sri Naresh Singh, Resident of Village & P.O. -
Kulti, P.S. - Asthawa, District - Nalanda (Bihar).
66. Satyendra Prasad, Son of Sri Shashi Bhushan Prasad, Resident of
Village - Gauri,P.O. - Raisa, P.S. - Chandi, District - Nalanda (Bihar)
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development,
Government of Bihar, Patna (Bihar).
2. Principal Secretary, Rural Development Government of Bihar, Patna
(Bihar).
3. The District Magistrate - cum - District - Programme Coordinator
(MANREGA) District - Gopalganj (Bihar).
4. The Deputy Development Commissioner - cum - Additional District
Programme Coordinator (MANREGA), District - Gopalganj (Bihar).
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16038 of 2015
======================================================
1. Pradeep Kumar Son of Shiv Shanker Prasad resident of Village-
Padmoul, Po Arna District Saran (Bihar)
2. Satyendra Singh Son of Ram Ayodhya Singh resident of Village-
Manopali Po & Ps. Sahajitpur District saran(Bihar)
3. Satish Kumar Singh Son of Deo Bahadur Singh resident of village & Po
Barwan P.s Daudpur District Saran (Bihar)
4. Madhusudan Kumar Son of Baleshwar singh resident of village & Po.
Sonauli, Via- Sadhawara District Saran (Bihar)
5. Ravi Ranjan son of Ram Naresh Singh resident of village & Po
Jiwarakhan tola(Rarbespur) P.s Maner District Patna(Bihar)
6. Hari Kishore Singh son of Ramayan Singh resident of Villagge-
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 19
Ghorahat Majhwaliya , P.o Ghorahat Mathiya ,Ps. Manjhi District
Saran(Bihar)
7. Santosh kumar Prasad son of late Murari Prasada Resident of Village-
Gangsargatti, Po Sadhpur P.s Khairan, District Saran(Bihar)
8. Madan Kumar Singh Son of Bhrigu Nath singh resident of village-
Gohan Po Shamkauriya ,District Saran (Bihar)
9. Harendra Kumar Singh Son of Ram Prit Singh resident of village -
Harpur Po Harpur Karah, P.s Baniapur District Saran (Bihar)
10. Shree Bhagwn Ram Son of Shivdyal Ram Resident of Village-
Medhuka Po & P.s Sahagitpur District Saran (Bihar)
11. Hari Shankar Prakash Son of Daroga Prasad Resident of Mohalla-
shyam Chak, Po Chapra P.s Bhagwan Bazar, District Saran Bihar
12. Om Prakash son of Ram Sunder Ram resident of Village -Haldi Chapra
Naika tola Po Ram Nagar P.s Maner district Patna.
13. Dhananjay kumar Verma son of Ram Grihi Verma resident of Village-
Budhan Chak Po Daya Chaprza Ps Bairiya Ballia(U.P)
14. Jyotimaya Nand Pandey Son of Harendra Pandey resident of Village &
Po - Jainpur P.s Daudnagar District Saran Bihar
15. Navin kumar Ojha Son of Vijay kumar Ojha resident of Village Manjhi
Dakhin tola Po Manjhi P.s Manjhi District Saran Bihar.
16. Sujit kumar Singh Son of Kedar Nath Singh resident of village -
Bhaawana Po Nachap P.s Manjhi District Saran Bihar.
17. Subodh kumar Singh son of late Raghu Singh resident of village & po
Mankpur Ps Ekma District Saran Bihar.
18. Jeetendra Gupta son of Sri Keshav Prasad Gupta Resident of Village &
P.o Bagoura P.s Daraunda District Saran Bihar.
19. Ranjeet Prakash son of Sri Harihar Prasad Sharma resident of Village&
Po Silao, P.s Silao,District Nalanda (Bihar)
20. Mukesh Kumar son of Ram Kripal Sharma resident of Village & Po
Bhadaur ,District Patna Bihar.
21. Deepak kumar Verma son of Govind Ballabh Prasad Verma resident of
Village Mohammadpur Khurd, Po Mubarakpur P.s Manjhi,District
Saran Bihar.
22. Arjun kumar Vyahut Son of Thakurjee Vyahut resident of Village-
Pethiya Bazar, Po & Ps. Revelganj, District Saran Bihar.
23. Sadanand kumar Mandal son of Sri Mahendra Mandal resident of
Village -Gohda,Po Sohdi P.s Ariyari District Sheikhpura Bihar.
24. Ravindra Prasad Yadav Son of Rameshwar Prasad Resident of Village-
Goria Chapra Po & P.s Revelganj District Saran Bihar.
25. kumari Chanda Singh son of Kaushal Kumar Singh Resident of Village-
Manjhi (PHED Colony) Po & P.s Manjhi District Saran Bihar.
26. Abhishek Ranjan son of Sukhdeo Pandit resident of Village Shyam
chak Po Chapra P.s Bhagwan bazar, District Saran Bihar.
27. Ashok kumar son of Deochand Bhagat resident of Village Andhrachak
Po keyal P.s Karpi District Arwal Bihar.
28. Krishna Deo Manjhi son of Ram Pratap Manjhi resident of Village -
Mushari Po Kopa Samhouta P.s Kopa District Saran Bihar.
29. Santosh Kumar Son of Jagrit Das resident of Village Mohammadpur Po
Evai P.s Revilganj, District Saran Bihar.
30. Rajesh Kumar Gupta son of Sri Arjun Prasad Sah resident of Village
Ramkrishan Colony New Sandalpur Road, Po Mahendru P.s
Bahadurpur District Patna Bihar.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 20
31. Manoj kumar Rai son of Prabhu Nath Rai Resident of Village & po
Affour P.s Khairah District Saran Bihar.
32. Anil kumar son of Shiv Pujan Prasad resident of Village tole Ranglal
Po & P.s Ekma District Saran Bihar.
33. Rajeev Ranjan son of Sri Badri Prasad resident of Village & Po Sabhari
District Nawada Bihar.
34. Sanjay kumar son of late Dev Nandan Prasad resident of Village
Brhamchari Po Sherpur P.s Maner Patna Bihar.
35. Atul Ranjan son of Shri Munishwar resident of Village-Pachkhanda Po
& P.s Mashrak District Saran Bihar.
36. Yatindra Kumar Pandey son of late Sriniwash Pandey resident of
Village -Harpur Chatwa, Po Suhai Sahpur P.s Baniapur District Saran
Bihar.
37. Dhananjay Kumar Son of Sudarshan Singh resident of Village & Po -
Belawon Ps Kaler, District Arwal Bihar.
38. Anil kumar son of Ram chandra Chauhan resident of Village -Jodhan
Bigha Po Diha P.s Ariari District Sheikhpura Bihar.
39. Satish Kumar Singh son of Baban Singh resident of Village-Digha Po
Chakai P.s Dhangai District Bhojpur Bihar.
40. Rajesh kumar Choudhary son of late Ram Pujan Choudhary resident of
Village- Sandha Dhala Po sandha Dhala P.s Chapra town District Saran
Bihar.
41. Shambhu Nath Ram son of late Mahesh Ram resident of Village -
Ganogoi Po Shamkauriy District Saran Bihar.
42. Prem Prakash son of Sukhdeo Sharma resident of Village & Po
Dharampur Via Asta District Nalanda Bihar
43. Abhay kumar son of Baliram Paswan resident of Village Chauharmal
Nagar Po Anisabad District Patna Bihar.
44. Vijay kumar Son of Maheshwar Prasad resident of Village & Po
Noorsarai P.s Noorsarai, District Nalanda Bihar.
45. Jai Bhagwan Ram son of Sri dharam Nath Ram resident of Village &Po
Mukrera Ps. Revelganj District Saran Bihar.
46. Sanjay Paswan Son of late Ramjee Paswan resident of Village- Jamun
tola Po Daulatpur Ps Bhagwananj,district Patna Bihar.
47. Sanjay kumar Chaudhary Son of Kusheshwar Chaudhary resident of
Village & Po Hilalpur Via Bidupur (R.s) P.s Industrial Area Hajipura
District Vaishali Bihar.
48. Ranjeet kumar son of Manchit Sah resident of Village & Po Usuri Kala
P.s Isuapur District saran Bihar.
49. Raj Nath Rishideo son of Shri Satya Narayan Rishideo resident of
Village & Po Chorauwan , P.s Baniyapur District Saran Bihar.
50. Sharad Kumar son of Shri madhsudan Sharma Resident of Village & Po
Korra Via Ghosi District Jehanabad (Bihar)
51. Sanjeev Kumar son of Shri Krishneshwar Sharma resident of Mohallah-
Eastern Lane of Siya Masjid Dahiyawan District Saran Bihar.
52. Deep Kumar son of Sidheshwar Prasad resident of Village Mangla
Crockery & Tent House Behind A.N.M.M.C. & Hospital Gaya Po Head
post Office Gaya P.s M. Medical District Gaya Bihar.
53. Sujendra Prasad Singh Son of Prayag Singh resident of Village Shital
Asthan Talabpar P.o Islampur P.s Islampur District Nalanda Bihar.
54. Rajeev Ranjan Kumar Son of Jag Narayan Baitha resident of Village-
Bikrampur Po Marhourah , District Saran Bihar.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 21
55. Anil Kumar Ray Son of Raghunath Prasad Roy Resident of Village-
koreyan (Maya tola) Po Khairah Po Khairah District Saran Bihar.
56. Satyadeo Kumar Yadav Son of Ram Ratan Ray Resident of Village-
sikati Khanjhan Po Sikati Bhikham p.s Mashrak District Saran Bihar.
57. Gopal Prasad son of Ram Nath seth Resident of Village -Saraiya , Po
Aurangabad Saraiya, District Rohtas Bihar.
58. Naresh Mahto son of Bandhoo Mahto resident of Village
Manchanagwan Po Gobardhan District West Champaran Bihar.
59. Rishi kumar Srivastava son of Vidya Prasad Srivastava resident of
Village- Srirampur Po Sonho P.s Paras District Saran Bihar.
60. Brajesh Kumar Prasad son of lal Babu Prasad` resident of Village
Lalhadpur Po Panditpur P.s Janabazar District Saran Bihar.
61. Balram Prasad Son of Sidheshwar Prasad resident of Village- Bhawani
Bigha Po. Apsarh, District Nawadah Bihar.
62. Amar Nath Singh son of Shiwjee Prasad Singh resident of Village-
Achitpur Po Eisuapur P.s Eisuapur District Saran Bihar.
63. Abdul salam son of Md. Shafi resident of Village- Osaiya Po Madhura
P.s Madhaura District saran Bihar.
64. Dhananjay Kumar Ram son of Wakil Ram resident of Village & Po
Sonbarsa P.s Panapur District Saran Bihar.
65. Neeraj kumar son of Kamal Deo Singh Resident of Village
Makhdumpur P.o Sonpur P.s Sonpur District Saran Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development ,
Government of Bihar, Old Secretariat Patna Bihar.
2. Principal Secretary, Rural Development Government of Bihar, Old
Secretariat ,Patna Bihar.
3. The District Magistrate-cum District Programme Coordinator
(MANREGA) Saran at Chapra ,District Saran Bihar
4. The Deputy Development Commissioner -cum-Additional District
Programme Coordinator (MANREGA) saran at Chapra District Saran
Bihar.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16072 of 2015
======================================================
1. Ranjeet Kumar Son of Sri Balram Prasad resident of Village-Sira Po
Sheotar P.s Atri District Gaya Bihar.
2. Arjun Prasad son of Late Darshan Mahto resident of Village- Sarbahana
P.o Tarwan Ps. Waziranj, District Gaya Bihar.
3. Arvind Kumar son of Bhola Chauhan resident of C/o Subhash Prasad
Village- Line Par, Mirzapur Po Nawadah, Ps Nawadah, District
Nawadah Bihar
4. Pravin kumar son of Sri Yugesh Sharma resident of Village- Gauharpur
Po Nauidiha P.s Khizarsarai District Gaya Bihar.
5. Ajit Kumar Singh son of Ramdeo Singh resident of Village& Po Saren
Gar, Via tehta,District Jehanabad Bihar.
6. Madheshwar Kumar Son of Sukhdeo Ram resident of Village- daulatpur
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 22
Ganj, Po Obra P.s Obra District Aurangabad Bihar.
7. Alka Kumari daughter of Naresh Kumar resident of Village- Kusuma
Badiha Po Padridya P.s Simra, District Aurangaad.
8. Rameshwar Kumar Son of Surendra Pathak resident of Near Committee
Place, Sri Krishna Nagar, Ahri, District Aurangabad Bihar.
9. Sachin kumar son of Sri Darshan Thakur resident of C/o Sri Parmand
Sharma Mohalla Kharkhura Bairagi Po Delha P.s Delha District Gaya
Bihar.
10. Umesh kumar son of Shri Saryu Singh resident of C/o Shri Laxmi
Narayan Kumar toli, Kankarbagh Road District Patna Bihar.
11. Sanjay kumar son of Ram Ratan Prasad resident of Village & P.o
Paluhara, Via Sherghati District Gaya Bihar
12. Parshuram Kumar son of Dinanath Vishwakarma resident of Village -
Shekhwara Po Zindapur P.s M.U. Bodhgaya District Gaya Bihar.
13. Rabindra Kumar son of Sri Binod Das resident of Village Ganghar, Po
Keshela P.s M.U. Bodhgaya District Gaya Bihar.
14. Pankaj Kumar Son of Braj Mohan Prasad Sinha resident of Village
Gulabbagh P.o R..s District Gaya Bihar.
15. Ram Bilash Prasad Son of Sri Jagdish Prasad resident of C/o
Chandeshwar Singh, Village Harnichak (P & T Colony) P.s Anisabad,
District Patna Bihar.
16. Pankaj Kumar son of Mohan Sharma resident of Village & Po Jalalpur
P.s Tikari District Gaya Bihar.
17. Abhay Ranjan Son of Saryu Prasad resident of Village & Po Aranda P.s
Obra District Aurangabad Bihar.
18. Awadhesh kumar son of Bindeshwar Prasad resident of Village & Po-
Jharna saren P.s Nimchak , Bathani District Gaya Bihar.
19. Yogendra Kumar son of late Thakur tunna Prasad resident of Mohallah-
Vishnupuri Po Anisabad P.s Gardanibagh, District Patna Bihar.
20. Sanjay kumar Rajak son of Sri Suresh Prasad Rajak resident of
Mohallah- Jhapashi Niwas, Dukharni Mandir B.N . Jha Road, Gaya P.s
Kotwali, District Gaya Bihar.
21. Anand Kumar Son of Sri Arjun Rajak resident of Mohallah- Dukh
Harani Mandir, Nand Kishore Lal Road po Gaya District Gaya Bihar.
22. Prem Kumar son of Sri Ram Swarup Singh resident of Village & Po
Simuara P.s Tekari district Gaya Bihar.
23. Dhirendra Kumar son of Ram Pukar Singh resident of Village-
Kalyanpur Po Maksudpur Via- Tikari District Gaya Bihar.
24. Dhananjay Kumar Singh, Son of Shiv Prasad Singh, Resident of
Village - Kalyanpur, P.O. - Maksudpur, District - Gaya (Bihar).
25. Gautam Kumar Sinha, Son of Jay Prakash Narayan Sinha, Resident of
Mohalla - Rikabganj, Near Pirbaba Gali, P.O. - Tikari, P.S. - Tikari,
District - Gaya (Bihar).
26. Binay Kumar, Son of Yamuna Prasad, Resident of Village & P.O. -
Deokali, P.s. - Guraru, District - Gaya (Bihar).
27. Gajendra Yadav, Son of Ram Lakhan Yadav, Resident of Village -
bismbhav Bigha, P.O. - Karma Bhagwan, District - Aurangabad (Bihar).
28. Alok Kumar Mehta, Son of Chandra Deo Mehta, Resident of village -
Dighi Tank (East), Near Balajee Market, P.O. - Gaya, District - Gaya
(Bihar).
29. Jitendra Kumar, Son of Yadunandan Prasad, resident of village - Itwan,
P.O. - Roshanganj, P.s. - Roshanganj, District - Gaya (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 23
30. Vikky Kumar Singh, Son of Uday Kumar Singh, resident of Zodak
Computer, Near Moffassil More, P.O. - Buniyadganj, District - Gaya
(Bihar).
31. Surendra Kumar, Son of Sri Viswanath Choudhary, resident of village
& P.O. - Aurangabad, P.s. - Aurangabad, District - Aurangabad (Bihar).
32. Praween Kumar, Son of Banke Bihari Singh, resident of village & P.O.
- Wazirganj, P.S. - Wazirganj, Tapown Road, Pipra Bhawan, District -
Gaya (Bihar).
33. Kunwar Singh, son of Brijnandan Prasad Singh, resident of Mohallah -
Chhotaki Nawadah, P.S. - Road, P.O. - R.S. P.S. - Delha, District -
Gaya, (Bihar).
34. Varun Kumar, Son of Mahendra Prasad Singh, resident of village -
Bikhnupur, P.O. - Kerki, Via - Guraru, District - Gaya (Bihar).
35. Chandan Kumar, son of Shyam Nandan Prasad, resident of Mohalla -
Tatna Road, jehanabad, District - Jehanabad (Bihar).l
36. Raghwendra Kumar Sinha, Son of Anjani Kumar Singh, resident of in
front of Baccho Singh School, Sri Hannumat Niwas Mohallah -
Nawagarhi, District - Gaya (Bihar).
37. Rekha Kumari Daughter of Saroj Prasad Rajak, resident of
Chanakyapuri Colony, road No. 4B, District - Gaya (Bihar).
38. Pramod Kumar suman Son of Sri Govind Singh, resident of Chand
Chaura Latto Bagicha Gaya, P.O. - Chand Choura, District - Gaya
(Bihar).
39. Shambhu Kumar, Son of Ram Chandra Prasad, resident of village -
Khedarpura, P.O. - Fatehpur, P.S. Fatehpur, District - Gaya (Bihar).
40. Suresh Saw, Son of Ganga Saw, resident of village & P.O. - Chiraily,
P.s. - Khizarsarai, District - Gaya (Bihar).
41. Sahilendra Kumar Trivedi, Son of Late Raghuvir Trivedi, resident of
Mohallah - Kharkhura Bhaluahi, P.O. - R.S., District - Gaya (Bihar).
42. Dayanand Kumar, Son of Sri Sohan Ravidas, resident of village -
Sapahi,P.O. - Koshila, P.S. - Bodhgaya, District - Gaya (Bihar).
43. Md. Zafar Imam, Son of Md. Maqsood Quraishi, resident of village -
Belheria, P.O. - Tekari, P.S. - Tekari, Block - Tekari, District - Gaya
(Bihar).
44. Kanti Kumari Daughter of Bhagwan Prasad, resident of village -
Kharkhura, Bairagi, Gaya, Near Loco Gate, P.O. - R.S. - Gaya, P.S.
Delha, District - Gaya (Bihar).
45. Vikas Kumar Paswan, son of Kanhai Lal Paswan, residentof Mohallah
- Gouraxhani, P.O. - Buniyadganj, District - Gaya (Bihar).
46. Kamlesh Kumar, son of Sri Ram Briksha, resident of village - Ramdih,
P.O. - Paraiya, P.s. - Paraiya, District - Gaya (Bihar).
47. Md. Shajid, Son of Md. Sahjad Ahmad, resident of village - Bagwar,
P.O. - Sugaon, P.S. - Makhdumpur, District - Jehanabad (Bihar)
48. Lalan Kumar Verma, Son of Sri Brijnandan Prasad, resident of Qtr.
No. 532, Street No. 13, Sector - IX/B, Bokaro Steel City (Jharkhand).
49. Manoj Kumar Mishra, Son of Sri Srikant Mishra, resident of Maa
Mangala General & Srinagar Store, Hanuman Nagar Madanpur, Chand
Chaura, District - Gaya (Bihar).
50. Alok Kumar Son of Ram Briksh Singh, resident of Village - Saifganj,
P.O. - Bankey Bazar, District - Gaya (Bihar).
51. Kumar Ravi, Son of Ram Nandan Singh, resident of Ram Nagar,
Buniyadganj, District - Gaya (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 24
52. Rajesh Kumar, Son of Sri Jageshwar Prajapati, resident of village &
P.O. - Anti, P.s. - Anti, District - Gaya (Bihar).
53. Dilip Chaudhary, Son of Sri Munshi Chaudhary, resident of village -
Delha, Dularganj, P.O. - R.S., District - Gaya (Bihar).
54. Ram Sewak Prasad, son of Sri Chandeshwar Yadav, resident of village
& P.O. - Nauraga, District - Gaya (Bihar).
55. Mangleshwar Kumar, son of Sidheshwar Prasad Singh, resident of
village & P.O. - Ker, Via - Koch, District - Gaya (Bihar).
56. Binay Kumar, Son of Sri Rajendra Paswan, resident of village -
Parsawal, P.S. - Wajirganj, District - Gaya (Bihar).
57. Santosh Kumar, Son of Ganesh Prasad, resident of village - Jehaldih,
P.O. - Sirdalla, P.s. - Sirdalla, District - Nawadah (Bihar).
58. Umesh Chandra Mishra, son of Late Ram Yatan Mishra, resident of
village & P.O. - Koshila, P.s. - Bodh Gaya, District - Gaya (Bihar).
59. Md. Azad, Son of Md. Badruddin, resident of village - Purani
Karimganj, Kumhar Gali, Hasan lane, District - Gaya (Bihar).
60. Amarjit Kumar, Son of Indradeo Prasad, resident of village - Shankar
Bigha, P.O. - Pandaul, P.S. - Shakurabad, District - Jehanabad (Bihar).
61. Dharmendra Kumar, Son of Shri Rajaram Prasad, resident of village -
Pakhanpur, P.O. - Devera, P.S. - Ghoshi, District - Jehanabad (Bihar).
62. Hira Paswan, Son of Hari Paswan, resident of village - Madhopur, P.O.
- Bishunpur, P.S. - Govindpur, District - Nawadah (Bihar).
63. Upendra Pandit, son of Sri Ambika Pandit, resident of village - Riya
Hardware, New Mainpura, P.O. - Danapur Cantt., District - Gaya
(Bihar).
64. Jitendra Kumar, Son of Ram Pyare Singh, resident of village -
Pachlakh, P.O. - Emachouki, P.s. - Khizarsarai, District - Gaya (Bihar).
65. Vinod Chaudhary, Son of Late Bandhu Chaudhary, resident of village -
Gopalganj, P.O. - Kadirganj, P.S. - Nawadah, District - Nawadah
(Bihar).
66. Sanotsh Prasad, son of Late Bihari Raut, resident of village & P.O. -
Punha, Via - Rahui, District - Nalanda (Bihar).
67. Pankaj Kumar Niraj son of Sri Sikkandra Prasad Singh, resident of
village - Rehua, P.O. - Nimthua, Via - Rajgair, P.S. - Nimchak Bathani,
District - Gaya (Bihar).
68. Upmanyu Kumar, Son of Sri Arjun Prasad Singh, resident of Madhya
Bihar Gramin Bank Kashichak, P.O. - Kashichak, District - Nawadah
(Bihar).
69. Munna Kumar Mishra, son of Sri Kapildeo Mishra, resident of village -
Budhala, P.O. - Nawadah, District - Nawadah (Bihar).
70. Prabeen Kumar, Son of Sri Ashok Singh, resident of village - Dumra,
P.O. - Dabur, District - Gaya (Bihar)
71. Rakesh Ranjan, son of Sri Anand Prasad Ghosh, resident of village -
Karma, P.O. - Dharampur, Via - Tarwan, P.S. - Fatehpur, District -
Gaya (Bihar).
72. Parmanand Sahay, Son of Sri Krishna Ballabh Sahay, resident of
village & P.O. - Fatehpur, District - Gaya (Bihar).
73. Pawan Kumar Prabhakar son of Shri Arjun Prasad Singh, resident of
village & P.O. - Riula, District - Gaya (Bihar).
74. Ajay Kumar, son of Madhusudan Prasad, resident of village -
Bageshwari Road, P.S. - Kotwali, District - Gaya (Bihar)
75. Virendra Kumar, son of Shri Keshar Manjhi, resident of C/o Shanti
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 25
Buddha Residential Complex, Godown Road, Bodh Gaya, P.O. - Bodh
Gaya, District - Gaya (Bihar).
76. Subodh Kumar Sinha, son of Sri Jay Prakash Singh, resident of village
- Pachamba, P.O. - Karubigha, Via - Rajgir, District - Gaya (Bihar).
77. Indrajeet Kumar, son of Sri Raj Kumar Sharma, resident of village -
Koshara, P.O. - Eksara, P.S. - Nalanda, District - Nalanda (Bihar).
78. Roushan Rajak, son of Chotu Ram, resident of village & P.O. -
Bithosharif, P.S. - Chandauti, District - Gaya (Bihar).
79. Vijay Kumar, son of Sri Naresh Prasad, resident of village - Bolakpur,
P.S. - Bhagwanpur, District - Jehanabad (Bihar).
80. Anirudha Kumar, son of Late Chandrika Singh, resident of village -
Atramchak, P.O. - Charuipar, Noorsarai, District - Nalanda (Bihar).
81. Jay Prakash Kumar, son of Surendra Kumar Sinha, resident of C/o
Shailendra Kumar, Mohallah - Pandit Ganj, P.O. - Bihar Sharif, District
- Nalanda (Bihar).
82. Satyendra Kumar Sinha, son of Surendra Kumar Sinha, resident of C/o
Shailendra Kumar, Mohallah - Pandit Ganj, P.O. - Bihar Sharif, District
- Nalanda (Bihar).
83. Amit Kumar, Son of Ramadhar Sharma, resident of 32, A.P. Colony,
P.O. - Rampur, P.S. - Rampur, District - Gaya (Bihar).
84. Rama Shankar Kumar, son of Bhuneshwar Singh, resident of village &
P.O. - Mohanpur, P.S. - Mohanpur, District - Gaya (Bihar).
85. Jitendra Kumar, son of Baleshwar Prasad, resident of village -
Pratappur, P.O. - Baijda, P.S. - Fatehpur, District - Gaya (Bihar).
86. Ramesh Kumar, son of Sudama Bhagat, resident of C/o Bhola Singh,
Anani House, Shiv Durgalay, Mahendru, District - Patna (Bihar).
87. Rajeev Kumar Mishra, son of Abdhesh Mishra, resident of Luxman
Sahay Lane Gurudwara Road, Gaya, P.O. - R.M.S. Gaya, P.S. - Kotwali
Gaya, District - Gaya (Bihar).
88. Santosh Kumar, son of Jageshwar Prajapati, resident of village & P.O.
- Anti, P.S. - Anti, District -- Gaya (Bihar)
89. Raj Kapur Sharma, son of Shivdeo Sharma, resident of village - Musi,
P.s. - Tikari, District - Gaya (Bihar).
90. Subodh Kumar, son of Sri Krishna Deo Singh, resident of village -
Poora, P.O. - Wazirganj, District - Gaya (Bihar).
91. Mukesh Ranjan, son of Awadhesh Singh, resident of village & P.O. -
Sewtar, P.S. - Atri, District - Gaya (Bihar).
92. Rua Kumari, daughter of Ganesh Prasad, resident of Mohallah -
Sundhi tola, P.O. - Buniyadganj, P.S. - Buniyadganj, District - Gaya
(Bihar).
93. Jayram Sharma, son of Anup Sharma, resident of village - Maliksarai,
P.O. - Islampur, P.S. - Islampur, District - Nalanda (Bihar).
94. Pramod Kumar, son of Shri Yugal Kishore Singh, resident of Bal
Vidha Mandir Rama Bhawan Ramna Road, District - Gaya (Bihar).
95. Shashi Bhushan Sinha, son of Radhe Shyam Prasad Sinha, resident of
village - Telbigha, P.O. - Maksudpur, Via - Buniyadganj, District - Gaya
(Bihar).
96. Ashish Ranjan Sinha, son of Rajeev Ranjan Sinha, resident of village -
Mushari, P.O. - Ekangerdih, P.S. - Ekangersarai, District - Nalanda
(Bihar).
97. Santosh Kumar, son of Pappu Kumar resident of village - Khanjarpur
Manpur, P.O. - Buniyadganj, District - Gaya (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 26
98. Raju Kumar, son of Shri Bhuneshwar Saw, resident of C/o
Bhuneshwar Saw, Village - Jagishpur, P.O. - Buniyadganj, District -
Gaya (Bihar).
99. Shiv Shankar Dubey, son of Dinesh Dubey, resident of village -
Shahpur, P.O. - Mursilla, P.S. - Mohanpur, District - Gaya (Bihar).
100. Manoj Kumar, son of Late Raghubanshi Prasad, resident of village
- Shyam Nagar, P.O. - Dhansindhra, P.S. - Khizarsarai, District - Gaya
(Bihar).
101. Dharmendra Prasad, son of Late Baldeo Ram, resident of
Mohallah - Fazalganj, P.O. - Sasaram, District - Rohtas (Bihar).
102. Santosh Kumar, son of Sri Babulal Mahto, resident of C/o Sri Ram
Nandan Prasad Singh, Village & P.O. - Raniganj, Janakpur, District -
Gaya (Bihar).
103. Rajni Kant Roy, son of Ram Swarup Prasad Yadav, resident of
C/o Rajendra Prasad, Manihanpura Sadan, Mohallah - Naveen Nagar,
P.O. - Nawadah, District - Nawadah (Bihar).
104. Niranjan Prasad Sinha, son of Surendra Prasad, resident of
Mohallah - Narayan Nagar (Nala Paar), Gali No. 4, P.O. - Buniyadganj,
District - Gaya (Bihar).
105. Ravi Prakash Prasad, son of Late Jagdish Prasad, resident of C/o
Ram Swarup Yadav, resident of Mohallah - narayan Nagar, Pain Par,
Gali - 3, P.O. - Buniyadganj, P.S. - Muffasil, District - Gaya (Bihar).
106. Devbali Kumar, son of Shri Bartu Yadav, resident of village -
Larpur, P.O. - Bhadejee, P.S. - Gaya, District - Gaya (Bihar).
107. Subodh Kumar, son of Ashok Kumar, resident of village - Paraiya
Bazar, P.O. - Paraiya, P.S. - Paraiya, District - Gaya (Bihar).
108. Gyanendu Kumar, son of Jamadar Singh, resident of Village &
P.O. - Ghareya, P.S. - Wazirganj, District - Gaya (Bihar).
109. Mozaffar Hussain, son of Ashique Rahmani, resident of village -
A.L. Narain Road, Murarpur, District - Gaya (Bihar).
110. Anup Kumar, son of Shri Chamari Prasad Yadav, resident of
village & P.O. - Lodhway, P.S. - Fatehpur, District - Gaya (Bihar).
111. Madan Paswan, son of Late Faguni Paswan, resident of village -
Dhibra, P.O. - Gurua, District - Gaya (Bihar).
112. Vijay Kumar Singh, son of Late Ram Chandra Singh, resident of
village - Saifganj, P.O. - Wake Bazar, P.S. - Wake Bazar, District -
Gaya (Bihar).
113. Dhanesh Kumar, son of Arjun Prasad, resident of village - Wajid
Chak, P.O. - Sauncala, P.S. - Gurua, District - Gaya (Bihar).
114. Rajeev Ranjan, son of Siya Ram, resident of L.I.G. 72, Housing
Colony, Mustafabad, District - Gaya (Bihar).
115. Rajdeo Paswan, son of Mohan Paswan, resident of village - Tirma,
P.O. - Fatehpur, P.S. - Gaya, District - Gaya (Bihar).
116. Rajesh Kumar, son of Shri Bishwanath Prasad, resident of village
& P.O. - Rampur Chouram, P.S. - Rampur Chouram, District - Arwal
(Bihar).
117. Manoj Kumar, son of Sri Durga Prajapati, resident of Village /
Mohallah - Dhaniya Bagicha, P.O. - Delha (R.S.), P.S. - Delha, District -
Gaya (Bihar).
118. Javed Iqbal, son of wazid Ali, resident of village - Uphahooli Tola
Kharpur, P.O. - Paraiya, District - Gaya (Bihar).
119. Nand Kumar, son of Radhey Shyam Jee, resident of Village -
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 27
Chakrupa Tola, Moti Bigha, P.O. - Goridiha, Via - Rafiganj, District -
Aurangabad (Bihar).
120. Suman Kumar, son of Brij Nandan Singh, resident of &P.O. -
Kinjer, P.S. - Kinjer, District - Arwal (Bihar).
121. Ajay Paswan, son of Ram Lakhan Paswan, resident of village -
Pakri, P.O. - Sahar Telpa, P.S. - Karpi, District - Arwal (Bihar).
122. Md. Asdullah, son of Md. Zamir Uddin, resident of village - Jolah
Bigha, P.O. - Tikari, P.S. - Tikari, District - Gaya (Bihar).
123. Goutam Kumar, son of Late Uma Shankar Sinha, resident of Buli
Lane, Rajendra Path, New Godown, District - Gaya (Bihar).
124. Bipin Kumar Singh, son of Sri Mohan Krishna Singh, resident of
village & P.O. - Baurhi, P.S. Dhanarua, District - Patna (Bihar).
125. Rajesh Prajapati, son of Late Lakhan Prajapati, resident of village
& P.O. - Budhgare, P.S. - Muffassil, District - Gaya (Bihar)
126. Deepak Kumar, son of Late Ambika Prasad Singh, resident of C/o
Sri Krishna Kumar Singh (Constractor), Gewal Bigha (At Bauli),
District - Gaya (Bihar).
127. Ravi Kant Kumar, son of Sri Ranjan Singh, resident of Kanti
Niwas, Chandauti More, Near P.N.B., Gaya, District - Gaya (Bihar).
128. Sarjun Kumar, son of Sri Balchand Ravidas, resident of village -
Sapahi,P.O. - Koshila, P.S. - Bodhgaya, District - Gaya (Bihar).
129. Kaushalendra Kumar Kaushal, son of Shree Narayan Sinha,
resident of village - Jheelganj Road, New Godown, District - Gaya
(Bihar).
130. Rajiv Kumar, son of Ramji Singh, resident of village - Tarwa, P.O.
- Panditganj, District - Jehanbad (Bihar).
131. Sanjay Kumar, son of Basant Paswan, resident of village -
Kharkhura, P.O. - R.s., P.S. - Delha, District - Gaya (Bihar).
132. Dharmendra Kumar, son of Ishwari Paswan, resident of village -
Uttrama, P.O. - Maksudpur, Via - Buniyadganj, District - Gaya (Bihar).
133. Nishant Shekhar Sinha, son of Sri Sharda Nandan Prasad, resident
of D.I.G. Police Officer, Magadh Range, Gaya, District - Gaya (Bihar).
134. Md. Khalid ansari, son of Nizamuddin Ansari, resident of village
& P.O. - Khiriyawan, District - Aurangabad (Bihar).
135. Hari Prasad, son of Babulal Prasad, resident of village -
Achchhawan, P.O. - Chilim, P.S. - Dhobi, District - Gaya (Bihar).
136. Vikash Kumar Sinha, son of Sri Ashok Kumar Sinha, resident of
Mohan Medical Hall, G.B. Road, Murarpur, District - Gaya (Bihar).
137. Santosh Kumar, son of Akshay Kumar Singh, resident of village -
Eroo, P.O. - Sahiya, P.S. - Wazirganj, District - Gaya (Bihar).
138. Md. Pravej Alam, son of Md. Minuddin Tailor, resident of village
& P.O. - Mirzaganj, District - Jamui (Bihar).
139. Girish Chandra Son of Sri Dwarika Pandit, resident of Mohallah -
Line Par Mirzapur, P.O. - Nawadah, District - Nawadah (Bihar).
140. Jai Prakash Raju, son of Nageshwar Rajwar, resident of C/o
Arbind Prasad (Fireman), Mohallah - Navin Nagar, P.O. - Nawadah,
P.S. - Nawadah, District - Gaya (Bihar).
141. Ravi Shankar Son of Sri Sachchidanand Singh, resident of C/o Sri
Pawan Kumar, Luxmi Auto Parts, Mohallah - Prasad bigha, District -
Nawadah (Bihar).
142. Pankaj Kumar Suman, son of Sri Ram Narayan Singh, resident of
village - Paharpur, P.O. - Fatehpur, P.S. - Fatehpur, District - Gaya
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 28
(Bihar).
143. Rabindra Kumar, son of Yugal Kishore Prasad, resident of village
- Khedarpura, P.O. - Fatehpur, P.S. Fatehpur, District - Gaya (Bihar).
144. Anupam Kumar, son of Jai Prakash Sharma, resident of village -
Drariyapur, P.O. - Dariapur, District - Gaya (Bihar).
145. Ramanuj Pathak, son of Murari Pathak, resident of village -
Yamuna, P.O. - Malhari, District - Gaya (Bihar).
146. Sunil Kumar, son of Ram Keshwar Saw, resident of C/o Janardhan
Mehta, R.O. - 20, Rampur Road, P.O. - Mahendru, District - Patna
(Bihar).
147. Mithilesh Kumar, son of Hari Shankar Singh, resident of village -
Bahuara, P.O. - Pipra, P.S. - Karghar, District - Rohtas (Bihar).
148. Muzaffar Equbal, son of Late Akhtar Alam, resident of C/o Dr.
Anand Kumar, Gewal Bigha, P.O. - Gaya R.S. - Rampur, District - Gaya
(Bihar).
149. Chandramani Kumar, son of Sri Rajendra Prasad, resident of
village - Hathiawan, District - Gaya (Bihar).
150. Krishna Kumar Singh, son of Dwarika Singh, resident of village -
Gopibigha, P.O. - Deoriakala, District - Aurangabad (Bihar).
151. Kaushal Kumar Rajak, son of Sri Sitaram Rajak, resident of
village - Gareri Bigha, P.O. - Bharaundha, P.S. - Gurua, District - Gaya
(Bihar).
152. Md. Shanawaj Ansari, son of Md. Qurban Ansari, resident of
Shastri Nagar Colony, Moonidih, P.O. - Moonidih, District - Dhanbad
(Jharkhand).
153. Arvind Kumar, son of Sri Aniruddh Prasad resident of village &
P.O. - Imamganj, District - Gaya (Bihar).
154. Ragho Kumar Singh, son of Tribhuwan Singh, resident of village -
Parariya, P.O. - Imamganj, P.s. - Imamganj, District - Gaya (Bihar).
155. Mahendra Kumar, son of Sri Rahubir Das, residentof village -
Ghirsindi Khud, P.O. - Naisagar, P.S. - Barachatti, District - Gaya
(Bihar).
156. Manoj Kumar Gupta, son of Suresh Prasad Gupta, resident of
village & P.O. - Bharaundha, P.S. - Gurua, District - Gaya (Bihar).
157. Shashi Ranjan Prakash son of Shyam Nandan Prasad, resident of
village - Biju Bigha,P.O. - Nanouk, P.S. - Buniyadganj, District - Gaya
(Bihar).
158. Deepak Kumar, son of Ganesh Singh, resident of Village & P.O. -
Kesdihra, P.O. - Goh, P.S. - Goh, District - Aurangabad (Bihar).
159. Amresh Kumar, son of Ramashish Singh, resident of village -
Sarabadiur, P.O. - Looipur, Via - Paraiya, District - Gaya (Bihar).
160. Nagmani Kumar, son of Sri Ramkrit Paswan, resident of village -
Rani Bigha, P.O. - Utrain, P.S. - Tikari, District - Gaya (Bihar).
161. Mukesh Kumar, son of Gaya Prasad, resident of village - Bari,
P.O. - Adai, District - Gaya (Bihar).
162. Niraj Kumar, son of Ramadhar Prasad Singh, resident of village &
P.O. - Sinduari, P.s. - Koch, District - Gaya (Bihar).
163. Sunil Kumar, son of Jagdish Ram, resident of village - Baniya
Pokhar, P.O. - G.P.O. Gaya, District - Gaya (Bihar).
164. Mtitunjay Kumar, son of Umesh Chandra Sharma, resident of
village - Chatar,P.O. - Haei, P.S. - Kako, District - Jehanabad (Bihar).
165. Ajeya Singh, son of Kameshwar Singh, resident of Mohallah -
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 29
Hanuman Nagar, Kali Mandir Road, Kankarbagh, District - Patna
(Bihar).
166. Sanjeet Kumar, son of Raj Kishore Prasad, resident of village -
Phuruhuria, P.S. - Paraiya, District - Gaya (Bihar).
167. Vineet Kumar, son of Kapileshar Prasad, resident of village -
Rasalpur, P.O. - Utrawan, P.S. - Alipur, District - Gaya (Bihar).
168. Satyendra Kumar, son of Sri Ram Lakhan Prasad 'Prayas' resident
of village & P.O. - Bankey Bazar, District - Gaya (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development,
Government of Bihar, Old Secretariat, Patna (Bihar). null
2. Principal Secretary, Rural Development, Government of Bihar, Old
Secretariat, Patna (Bihar).
3. The District Magistrate - cum - District Programme Coordinator
(MANREGA), Gaya, District - Gaya.
4. The Deputy Development Commissioner - cum - Additional District
Programme Coordinator (MANREGA), Gaya, District - Gaya (Bihar).
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16125 of 2015
======================================================
1. Krishna Kumar Roy, son of Sri Ramdev Prasad Yadav, resident of At
& P.O. Parkora, P.S. Begusarai, Dist. Begusarai, Pin 848204.
2. Bimlendu Kumar, son of Sri Shiv Nandan Sahu, Post Shaligrampur,
Post Sahebpur Kamal, Dist. Begusarai, Pin- 851217.
3. Pramod Kumar, son of Sri Arvind Sahu, resident of Village Barbighi,
Post Hussaina, P.S. Ballia, Dist. Begusarai, Pin- 851211.
4. Sahilendra Kumar Singh, son of Laxmi Prasad Singh, at & Post
Chouki, Via & P.S. Sahebpur Kamal, Dist. Begusarai, Pin Code
851217.
5. Arvind Kumar Bhaskar, Son of Uchit Prasad, Village & Post Tulsitola
Paharpur, P.S. Balia, Dist. Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development
Department, Govt. of Bihar, Patna.
2. The Principal Secretary, Rural Development Department, Govt. of
Bihar, Patna.
3. District Programme Coordinator cum District Magistrate, Begusarai,
Dist. Begusarai, Bihar.
4. Deputy Development Commissioner, Begusarai, Dist. Begusarai.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16161 of 2015
======================================================
1. Sohan Ram son of Late Bhikhari Ram resident of Village - Chhawani,
P.O. - Bettiah, P.S. - Manuyapul, District - West Champaran (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 30
2. Birendra Ram son of Gorakh Ram resident of Village - Barwa Parsouni,
P.O. - Pirari, P.S. - Inarwa, , District - West Champaran (Bihar).
3. Sanjay Kumar Guro son of Late Harischandra Guro resident of Village
& P.O. - Jamunia, P.S. - Subhadra, District - West Champaran (Bihar).
4. Tarkeshwar Kumar son of Lalan Prasad resident of Village - Kalibagh,
Ghusukpur, Bettiah, District - West Champaran (Bihar).
5. Sharma Chaudhary son of Hary Chaudhary resident of Village -
Sagarauwa, P.O. - Marjadwa, P.S. - Purushottampur, District - West
Champaran (Bihar).
6. Akhilesh Kumar Paswan son of Late Ramashray Paswan resident of
Village - Berkap, P.O. - Darihat, P.S. - Darihat, District - Rohtas
(Bihar).
7. Sonelal Kumar son of Late Rajendra Prasad resident of Village -
Garbhuchak, P.O. - Daili, P.S. - Harnaut, District - Nalanda (Bihar).
8. Chandra Bhushan Baitha son of Bhutan Baitha resident of Village &
P.O. - Sugaha Bhawanipur, P.S. - Kangali, District - West Champaran
(Bihar).
9. Manoj Prasad son of Jago Mahto resident of Village - Dogi, P.O. -
Goraur, District - Nalanda (Bihar).
10. Arun Kumar Choubey son of Baliram Chaubey resident of Village -
Endour, P.O. - Laheri, District - Rohtas at Sasaram (Bihar).
11. Vijay Kumar son of Shyam Nandan Prasad resident of Village & P.O. -
Madhopur, P.S. - Maner, District - Patna (Bihar).
12. Sunil Kumar son of Shri Ram Autar Choudhary resident of Village -
Bisunpur, P.O. - Keshauri, District - Nawada (Bihar).
13. Gauri Shankar Prasad son of Bhawan Ray resident of Village -
Laukaria, P.O. - Harnatand, District - West Champaran (Bihar).
14. Amit Kumar son of Sri Hira Sah resident of Village & P.O. - Mainatand,
Via - Sikta, District - West Champaran (Bihar).
15. Kamlesh Kumar son of Basant Kumar Mourya resident of Mohalla -
Koiribari, Garikhana, District - Gaya (Bihar).
16. Bimlendu Kumar Son of Rajendra Prasad Rai resident of Village -
Bholapur Kharhat, P.O. - Bhairoganj, P.S. - Bhairoganj, District - West
Champaran (Bihar).
17. Ramayan Baitha son of Chandrika Baitha resident of Village -
Banwaria, P.O. - Anjua, P.S. - Shikarpur, District - West Champaran
(Bihar).
18. Baliram Sah son of Devi Sah resident of Village - Hirapakar, P.O. -
Gurwalia, Via - Chuhari, District - West Champaran (Bihar).
19. Badal Kumar son of Sri Kapildev Mandal resident of Village -
Baijalpur, P.O. - Gobadda, P.S. - H.Kharagpur, District - Munger
(Bihar).
20. Md. Tanvir Alam son of Md. Manzoor Alam resident of Village & P.O.
- Pachahi, Via - Madhepura, District - Madhubani (Bihar).
21. Ganga Prasad Sahni son of Yogendra Sahni resident of Village -
Afzalpur, P.O. - Biroul, District - Darbhanga (Bihar).
22. Santosh Kumar son of Sitaram Prasad Sharma resident of Village &
P.O. - Birupur, District - Lakhisarai (Bihar).
23. Rajesh Kumar Prasad son of Rajendra Prasad resident of Village -
Dihiyan, P.O. - Dindayalpur, District - Siwan (Bihar).
24. Haridev Narayan son of Rajrup Ram resident of Village - Kutap, P.O. -
Kujapi, District - Gaya (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 31
25. Ashok Sahani son of Ganesh Sahani resident of Village - Nadda, P.O. -
Bhairoganj, P.S. - Bhairoganj, District - West Champaran (Bihar).
26. Vijay Kumar son of Chhote Lal Sah resident of Village - Nayatola,
Dumwaliya, P.O. - Narainpur, P.S. - Bagaha, District - West Champaran
(Bihar).
27. Deenbandhu Kumar son of Late Surendra Prasad resident of Village -
Semari Dumari, P.O. - Gaunaha, P.S. - Gaunaha, District - West
Champaran (Bihar).
28. Digvijay Kumar Bharati son of Paramhans Prasad resident of Village -
Patera, P.O. - Parsaini, P.S. - Laukariya, District - West Champaran
(Bihar).
29. Rajesh Kumar Das son of Late Ganesh Das resident of Village/Mohalla
- Chhawani, P.O. - Bettiah, P.S. - Manuapool, District - West
Champaran (Bihar).
30. Santosh Kumar son of Sadan Mistry resident of Village & P.O. -
Asthawan, P.S. - Asthawan, District - Nalanda (Bihar).
31. Akhilesh Prasad son of Late Nathuni Prasad resident of Village -
Kalibagh, P.O. - Bettiah, District - West Champaran (Bihar).
32. Naveen Kumar son of Ashok Kumar Kapoor resident of Rajendra
Nagar, Ward No. 4, Kalibagh, Bettiah, District - West Champaran
(Bihar).
33. Abdullah Ansari son of Late Dildar Ansari resident of Village & P.O. -
Maldi, P.S. - Sikarpur, District - West Champaran (Bihar).
34. Shatrughan Kumar son of Bahcan Mahto resident of Village - Gorar,
P.O. - Gonauli, P.S. Balmiki Nagar, District - West Champaran (Bihar).
35. Subodh Kumar son of Babulal Prasad resident of Village - Milkipar,
P.O. - Habibpur, Via - Enangarsarai, District - Nalanda (Bihar).
36. Rajeev Ranjan Prasad son of Suresh Prasad resident of Village -
Satakpur, P.O. - Barhog, P.S. - Bind, District - Nalanda (Bihar).
37. Vivekanand Kumar son of Arun Kumar resident of near Navin Ghani
Mill, P.O. - Kharkhua, P.S. - Delha, District - Gaya (Bihar).
38. Sunil Kumar son of Mishrilal Sah resident of Peonibagh (Sah-Sadan),
Near Shiv Mandir, Ward No. 32, Bettiah, District - West Champaran
(Bihar).
39. Ashok Thakur son of Ram Chandra Thakur resident of Village -
Mamrejpur, P.O. - Daudpur, P.S. - Paroo, District - Muzaffarpur
(Bihar).
40. Kanchan Kumari wife of Manidra Kumar resident of Village - Diha,
P.O. - Bakaini, P.S. - Belganaj, District - Gaya (Bihar).
41. Rishi Kumar son of Shri Ram Chandra Ram resident of Village -
Ambedkar Colony, Baswaria, Ward No. 31, Bettiah, District - West
Champaran (Bihar).
42. Ajay Kumar Nirala son of Chandra Mohan Singh resident of Village -
Baijalpur, P.O. - H. Kharagpur, P.S. - H. Kharagpur, District - Munger
(Bihar).
43. Saroj Kumar son of Vaidhyanath Prasad Choudhary resident of Village -
Dardha, P.O. - Madhopur, Via - Silout, P.S. - Sakara, District -
Muzaffarpur (Bihar).
44. Pravin Kumar son of Dinanath Singh resident of Village - Pipra, P.O. -
Mahammadpur, P.S. - Siswan, District - Siwan (Bihar).
45. Nilesh Kumar Singh son of Sri Tripurai Singh resident of Village &
P.O. - Sarathua, P.S. - Udwant Nagar, District - Bhojpur at Arrah
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 32
(Bihar).
46. Sameer Kumar son of Phulchand Prasad resident of Village - Gandhar
Matt, P.O. - Bandhuganj, P.S. - Ghoshi, District - Jehanabad (Bihar).
47. Upendra Kumar Tiwary son of Amar Tiwary resident of Village & P.O.
- Bharwaliya, District - East Champaran (Bihar).
48. Shyam Sundar Choudhary son of Late Puran Choudhary resident of
Mohalla - Nayatola Ganj No. 1, P.O. - Bettiah, District - West
Champaran (Bihar).
49. Binod Kumar Das son of Late Mundrika Das resident of Village & P.O.
- Baraini, P.S. - Belaganj, District - Gaya (Bihar).
50. Binod Ram son of Sri Rajendra Ram resident of Village - Goriyada,
P.O. - Rasan, District - Sirdala, District - Nawada (Bihar).
51. Ranjeet Kumar Mishra son of Late Kashinath Mishra resident of Village
& P.O. - Panchanpur, P.S. - Tekari, District - Gaya (Bihar).
52. Ravi Kumar son of Shri Mahendra Ram resdient of Village/Mohalla -
Patel Nagar, P.O. - Sohsarai, P.S. - Sohsarai, District - Nalanda (Bihar).
53. Ajay Kumar Chaudhary son of Shiv Narayan Chaudhary resident of
Village & P.O. - Naurangiya, P.O. - Naurangiya, District - West
Champaran (Bihar).
54. Tapas Kumar Das son of Late Pran Kumar Das resident of
Village/Mohalla - Kalibagh, New Colony, P.O. - Bettiah, District - West
Champaran (Bihar).
55. Amlesh Kumar Ram son of Sri Uttam Chandra Ram resident of Village
- Sofwa Tola, P.O. - Dhum Nagar, P.S. - Nautan, District - West
Champaran (Bihar).
56. Anupam Priyadarshi son of Sri Krishna Kant Shukla resident of
Village/Mohalla - Jay Prakash Nagar, Road No. 4A, Bettiah, P.S. -
Bettiah Muffasil, District - West Champaran (Bihar).
57. Ram Bharat Paswan son of Sri Baleshwar Paswan resident of Village &
P.O. - Rupow, P.S. - Rupow, District - Nawadah (Bihar).
58. Raj Kumar Das son of Sri Banarsi Das resident of Village & P.O. -
Chalna, P.S. - Dhoraiya, District - Banka (Bihar).
59. Anand Srivastava son of Sri Brajesh Prasad resident of Village/Mohalla
- Sheoganj, P.O. - Narkatiaganj, District - West Champaran (Bihar).
60. Chandrashekhar son of Vimal Kant Jha resident of Village & P.O. -
Sareya Ojhawlia, P.S. - Bairiya, Via - Nayatola, District - West
Champaran (Bihar).
61. Ram Binay Kumar son of Ramashish Singh resident of Village -
Mahuli, P.O. - Khutan, District - Aurangabad (Bihar).
62. Mukesh Kumar Grigey son of Binay Kumar Sinha resident of Village -
Bihta, P.O. - Samarigarh, P.S. - Pakribarawa, District - Nawadah
(Bihar).
63. Govind Kumar Baitha son of Sitaram Baitha resident of Village -
Mishrauli, P.O. - Chuhari, P.S. - Chanpatiya, District - West Champaran
(Bihar).
64. Chandrabhusan Prasad son of Rajendra Prasad resident of Village -
Haidarpur Bhorilapur, P.S. - Hilasa, District - Nalanda (Bihar).
65. Yogendra Ram son of Jagdish Ram resident of Village - Meghauli, P.O.
- Bhitiharwa Ashram, District - West Champaran (Bihar).
66. Kumar Rajeev Ranjan son of Sitaram Prasad resident of Village -
Nonhi, P.O. - Nahub, P.S. - Rajgir, District - Nalanda (Bihar).
67. Akhilesh Kumar son of Sri Ramlakhan Singh resident of Village & P.O.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 33
- Kheshrahi, P.S. - Patelpur, District - Vaishali (Bihar).
68. Jai Praksah Narayan Mishra son of Prabhu Mishra, resident of Village-
Nawgawa, P.O.- Laxmipur, P.S.- Sirisiya, District- West Champaran
(Bihar).
69. Om Prakash son of Sarju Prasad, resident of Village & P.O.- Rajpur,
District- Rohtas at Sasaram (Bihar).
70. Narendra Prasad son of Brij Nandan Prasad, resident of Village-
Malgodam, Patel Nagar, District- Nawadah (Bihar).
71. Jitendra Kumar Pandey son of Sukhdeo Pandey, resident of Pandey
House, Near Area, District- Nawadah (Bihar).
72. Amjad Ali son of Md. Alamgir, resident of Village/ Mohallah- Mirja
Tola, P.O.- Bagaha, P.S.- Bagaha, District- West Champaran (Bihar).
73. Anil Kumar Patel son of Chhotelal Patel, resident of Village- Siswa
Kutti, P.O.-- Shri Nagar, P.S.- Shri Nagar, District- West Champaran
(Bihar).
74. Chandan Kumar Tiwari son of Krishna Mohan Tiwari, resident of
Village- Chaitpur Chamua, P.S. - Sikarpur, District- West Champaran
(Bihar).
75. Jay Mangal Ram son of Shakaldhari Ram, resident of Village & P.O
Dhokaraha, P.S.- Majhaulia, District- West Champaran (Bihar).
76. Jitendra Kumar son of Ram Pravesh Singh, resident of
Village/Mohallah- Tiwari Lodge (Janakpur), P.O.- Buniyadganj,
District- Gaya (Bihar).
77. Ram Balak Uraw son of Chandradeo Uraw, resident of Village-
Dholbajawa, P.O.- Semra Medraul, P.S.- Semra Bazar, District- West
Champaran (Bihar).
78. Ravi Shankar Kumar son of Ashok Prasad, resident of Village- Paithan,
P.O.- Bagan Bigha, P.S.- Vena, District- Nalanda (Bihar).
79. Gauri Shankar Mahto son of Ram Chandra Mahto, resident of Village-
Rupwara, P.O.- Mahopur, P.S.- Tariyani, District- Sheohar (Bihar).
80. Kaushalendra Kumar Kaushal son of Sudarshan Kumar Kaushal,
resident of Village- Dumra, P.O.- Dabur, P.S.- Konch, District- Gaya
(Bihar).
81. Bindeshwari Ram son of Late Ganga Ram, resident of Village-
Lalsaraiya, Majhaulia, District- West Champaran (Bihar).
82. Tarakant Kumar son of Suresh Prasad, resident of Village & P.O.-
Mohiuddinpur, District- West Champaran (Bihar).
83. Abhishek Kumar son of Anugrah Narayan Singh, resident of Village-
Sondhi, P.O.- Sondhi, P.S.- Buniyadganj, District- Gaya (Bihar).
84. Sarfaraz Ahmad Khan son of Shamsul Hoda Khan, resident of Village-
Ram Nagar, Narayanpur, Main Road, Main Road, District- West
Champaran (Bihar).
85. Raj Kishore Prasad son of Tara Nath Mahto, resident of Village-
Prasanda, P.O.- Jamunia, P.S.- Subhadra, Bettiah, District- West
Champaran (Bihar).
86. Kumar Gautam son of Sri Ravikant Sinha, resident of Village-
Thakurwari Road, Jehanabad, District- Jehanabad (Bihar).
87. Birendra Prasad son of Vishwanath Kazi, resident of Village- Bairia
Khurd, P.O.- Harnatand, P.S.- Laukaria, District- West Champaran
(Bihar).
88. Ram Chandra Singh son of Ram Bachan Singh, resident of Village-
Dhangain (Tola), P.O.- Bikramganj, District- Rohtas (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 34
89. Lalan Kumar Bhaskar son of Chandeshwar Das, resident of Village &
P.O.- Ekangarsarai, District- Nalanda (Bihar).
90. Kamlesh Kumar Yadav son of Raj Keshwar Prasad Yadav, resident of
Village & P.O.- Majhailia, Bhasurary, District- West Champaran
(Bihar).
91. Priyesh Ranjan son of Basishth Kunwar, resident of Village & P.O.-
Awariya, P.S.- Muffassil, Bettiah, District- West Champaran (Bihar).
92. Arbind Mani Tiwari son of Ramji Mani Tiwari, resident of Village-
Nimuiya, P.O.- Nawalapur, P..S.- Nawalpur, District- West Champaran
(Bihar).
93. Virendra Choudhary son of Rajendra Choudhary, resident of Village-
Gowariya, P.O.- Chandhwara, P.S.- Rahui, District- Nalanda (Bihar).
94. Ajay Kumar Rai son of Bindeshwari Rai, resident of Village- Ghorahia,
P.O.- Surajpur, P.S.- Bairiya, District- West Champaran (Bihar).
95. Manoj Kumar son of Late Vijay Kumar Lal, resident of Block Road
Near Barwa, Ward No. 23, Village & P.O.- Narkatiyaganj, P.S.-
Shikarpur, District- West Champaran (Bihar).
96. Birendra Baitha son of Shri Bunela Baitha, resident of Village-
Dhaminaha, P.O.- Musharwa, P.S.- Sathi, District- West Champaran
(Bihar).
97. Pritesh Kumar Verma son of Surendra Kumar Verma, residen tof
Village- Naya Tola, Prakash Nagar, Ward No. 11, Narkatiaganj,
District- West Champaran (Bihar).
98. Navnit Kumar son of Krishna Mohan Prasad, resident of Matri Kunj,
Gali No. 3, Line Par, Mirzapur, District- Nawahah (Bihar).
99. Dhaneshwar Kumar son of Sudarshan Prasad, resident of Village &
P.O.- Laheri, P.S.- Kochas, District- Rohtas (Bihar).
100. Mithilesh Prasad son of Parshuram Prasad, resident of Village/
Mohallah- Siparadih, P.S.- Beur, P.O.- Delwan, District- Patna (Bihar).
101. Sujeet Ram son of Late Ganni Ram, resident of Village & P.O.-
Lachhanauta, District- West Champaran (Bihar).
102. Ramanuj Prasad son of Shiv Nandan Prasad, resident of Village &
P.O.- Munjara, Via- Goh, District- Aurangabad (Bihar).
103. Shailendra Kumar Pal son of Ram Prasad Pal, resident of Village-
Sisai, P.O.- Maldi, P.S.- Shikarpur, District- West Champaran (Bihar).
104. Reyazul Haque son of Shamsul Mian, resident of Village- Sisai,
P.O.- Maldi, P.S.- Shikarpur, District- West Champaran (Bihar).
105. Dharmendra Kumar Sharma son of Late Mosafir Sharma, resident
of Village- Tendua, P.O.- Dhawpokhar, P.S.- Karamchat (Sahar),
District- Bhabhua (Bihar).
106. Sudama Ram son of Bhagirathi Ram, resident of Village- Dhum
Nagar (Lali Garhi) P.O.- Narkatiaganj, District- West Champaran
(Bihar).
107. Amlesh Kumar Das son of Bhagirath Das, resident of Vilage &
P.O.- Pipra Pakari, Via- Bettiah, District- West Champaran (Bihar).
108. Prakash Kumar son of Bal Mukund Sharma, resident of Village &
East Gandhi Maidan, P.O.- Jehanabad, P.S.- Jehanabad, District-
Jehanabad (Bihar).
109. Manbodh Kumar Gond son of Ram Pyare Sah Gond, resident of
Village- Kundilpur, P.O.- Bargaswa, District- West Champaran (Bihar).
110. Sudarshan Prasad Yadav son of Motar Prasad Yadav, resident of
Village-Binwalia, P.O.- Mahuwa, District- West Champaran (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 35
111. Sandip Kumar Singh son of Sri Awadh Kishore Singh, resident of
Village- Singha Chapar, P.O.- Gonauli, P.S.- Bettiah, District- West
Champaran (Bihar).
112. Jitendra Ram son of Sri Rajaram Ram, resident of Village- Lura
Pipra, P.O.- Haluar, Pipra, Via- Barauli, District- Gopalganj (Bihar).
113. Dhirendra Kumar son of Sri Chandrika Prasad, resident of Village-
Har Prasad Bigha , P.O.- Gaurav Nagar, P.S.- Parwalpur, District-
Nawadah (Bihar).
114. Vijay Kumar son of Jagarnath Prasad Kushwaha, resident of
Village- Sareya Britltola, P.O.- Sareya Bazar, District- West Champaran
(Bihar).
115. Niraj Kumar son of Sri Rama Shankar Singh, resident of Village-
Sakari, P.O.- Arwal, P.S.- Arwal. District- Arwal (Bihar).
116. Arvind Kumar Bharti son of Sri Brahmdeo Ram, resident of
Village- Muzaffarpur, P.O.- Kathauli, District- Nalanda (Bihar).
117. Bali Choudhary son of Lakhan Choudhary, resident of Village-
Sultanpur, P.O.- Makanpur, District- Nawada (Bihar).
118. Jang Bahadur Prasad son of Dhrup Sah, resident of Village- Mashi,
P.O.- Padrun, P.S.- Gaunaha, District- West Champaran (Bihar).
119. Nand Kishore Prabhat son of Late Udit Ram, resident of Village-
Dhandhi, P.O.- Borwal, PS.- Bagaha, District- West Champaran (Bihar).
120. Prem Nath Paswan son of Late Binda Paswan, resident of Village-
Pakari Dayal, P.O.- Pakri Dayal Jagatiya Ward No.01, District- West
Champaran (Bihar).
121. Adarsh son of Radheshyam Prasad, resident of Village- Charahiya,
P.O.- Semar, P.S.- Semar, District- West Champaran (Bihar).
122. Vinod Kumar son of Munnilal Hajra, resident of Village- Ajia
Sherva, P.O.- Belva Bahuari, P.S.- Gaunha, District- West Champaran
(Bihar).
123. Ravindra Kumar son of Jokhu Prasad, resident of Village- Jay
Nagar, P.O.- Khadda, P.S.- Nautan, District- West Champaran (Bihar).
124. Shyam Sundar son of Suryabali Pathak, resident of Village & P.O.-
Nautan, District- West Champaran (Bihar).
125. Mukesh Kumar son of Ramrekha Paswan, resident of Village &
P.O.- Dhokaraha, P.S.- Majhoulia, District- West Champaran (Bihar).
126. Susheel Kumar son of Gauri Shankar Prasad, resident of Village-
Baba Lal Das Math Road, P.O.- Bairgania, P.S.- Bairgania, District-
Sitamarhi(Bihar).
127. Ankur Narayan son of Narsingh Narayan, resident of Village-
Suvas Nagar, Rampur, P.O.- Rampur, Via- Naraipur, District- West
Champaran (Bihar).
128. Rajendra Prasad son of Tipu Prasad Village & P.O.- Bankey Bazar,
District- Gaya (Bihar).
129. Uday Shankar Singh son of Gulab Singh, resident of Village-
Shrtha Khurd, P.O.- Dhobdiha, District- Nalanda (Bihar).
130. Rajesh Kumar son of Durga Ram resident of Village- Kayamganj,
P.O.- Makhdumpur, P.S.- Makhdumpur, District- Jehanabad (Bihar).
131. Devendra Nath son of Late Tarkeshwar Nath Saha, resident of
Vandana Saree, Main Road, Dujra, District- Patna (Bihar).
132. Umesh Pal son of Ramashray Bhagat, resident of Village/Mohallah-
Sheikhpura, P.O.- B.V. College, District- Patna (Bihar).
133. Ramashish Kumar Suman son of Bigan Prasad, resident of Village-
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 36
Nayakpur, P.O.- Ugahani, P.O.- Chenari, District- Rohtas (Bihar).
134. Shankar Kumar son of Panchvadan Singh, resident of Village-
Pardeha, PO- Fuldih, Via- Kawakol, District- Nawadah (Bihar).
135. Nagendra Kumar Bharati son of Ram Bilash Ram, resident of
Village & P.O.- Jhakhara, P.S.- Jagdishpur, District- West Champaran
(Bihar).
136. Basant Kumar son of Sri Satya Narayan Prasad, resident of Village-
Dumuhan, P.O.- Lalpur, P.S.- Kawakol, District- Nawadah (Bihar).
137. Mithilesh Kumar son of Ramashray Prasad resident of Village-
Dhum Nagar, Chauriya Tola, P.S.- Nautan, District- West Champaran
(Bihar).
138. Manish Kumar son of Bindeshwar Jha, resident of Village-
Narikala, P.O. Nari Khurd, P.S.- Tisiauta, District- Vaishali (Bihar).
139. Chitranjan Kumar Ray son of Shri Ramesh Ray, resident of
Village- Bara, P.O.- Kharouni, District- Bhojpur (Bihar).
140. Ram Kumar son of Shashi Bhushan Kumar resident of Village-
Murli Hill, Bairagi, District- Gaya (Bihar).
141. Manoj Kumar son of Sri Ram Ekbal Prasad, resident of Village &
P.O.- Digha Ghat, P.S.- Digha, District- Patna (Bihar).
142. Ranjeet Kumar son of Rajnath Paswan, resident of Village & P.O.-
Keyal, P.S.- Karpi, District- Arwal (BIhar).
143. Suman Kumar son of Rabindra Prasad Singh, resident of Village-
Kashimpur Darhi, P.O.- Athmal Gola, P.S.- Athmal Gola, District-
Patna (Bihar).
144. Kunal Kumar son of Raj Kumar Prasad, resident of Village & P.O.-
Lauriya, P.S.- Lauriya, District- West Champaran (Bihar).
145. Alok Ranjan son of Kripa Shankar Pandey, resident of Village &
P.O.- Mathiya, P.S.- Lauriya, District- West Champaran (Bihar).
146. Naveen Kumar son of Nand Kishore Prasad Kushwaha, resident of
Village- Keshariya, P.O.- D.K. Shikarpur, District- West Champaran
(Bihar).
147. Sanjay son of Ramakant Yadav, resident of Village- Gandhi Nagar,
Basuarsya, Bettiah, Ward No.31, District- West Champaran (Bihar).
148. Manoj Kumar son of Babu Ram Prasad, resident of Village-
Chhauraha, P.O.- Amwa Majhar, P.S.- Muffassil Bettiah, District- West
Champaran.
149. Sanjeev Kumar son of Raj Kumar Choudhary, resident of Belbagh
Colony, South Side of Forest Office, P.O.- Bettiah, P.S.- Muffassil
Thana, District- West Champaran (Bihar).
150. Ranjeet Kumar son of Gopal Prasad, resident of Village & P.O.-
Siswa Bazar, P.S.- Chautarwa, District- West Champaran (Bihar).
151. Ravindra Das son of Kundan Das, resident of Village & P.O.-
Gokhula, P.S.- Shikarpur, District- West Champaran (Bihar).
152. Sushil Kumar Baitha son of Jagan Baitha, resident of C/o Chhota
Telpa, Ward No.30, P.O.- Chapra, District- Saran at Chapra (Bihar).
153. Triveni Mani son of Sri Ridya Saran Singh, resident of Village-
Gopalbad, P.O.- Gopalbad, Via- Sarmera, District- Nalanda (Bihar).
154. Ramu Kumar son of Shri Manshi Sharma resident of Village-
Kauwaha, P.O.- Luxmipur, Via- Chuhari, P.S.- Chanpatia, District-
West Champaran (Bihar).
155. Bhagwan Ram son of Sri Raj Narayan Ram, resident of C/o G.R.
Das, Yashoda Lal Roy Road, Purandaha More, District- B. Deoghar
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 37
(Jharkhand).
156. Satish Kumar son of Sri Nageshwar Prasad, resident of Vidya
Nagar Ward No. 3, West from Uttarwari Pokhra, Bettiah, District- West
Champaran (BIhar).
157. Dipak Kumar Pathak son of Haricharan Pathak, resident of Village-
Aurangabad, P.O.- Aurangabad, District- Aurangabad (Bihar).
158. Rajesh Kumar Verma son of Sri Umesh Kumar Verma, resident of
Village- Bhitaha, P.O.- Bhitaha, District- West Champaran (Bihar).
159. Sanjay Kumar son of Sri Chand Ravidas, resident of
Village/Mohallah0 Beli Sarai, P.O.- Bihar Sharif, District- Nalanda
(Bihar).
160. Santosh Kumar son of Surya Deo Sharma, resident of Village &
P.O.- Fatehpur, District- Gaya (Bihar).
161. Raju Ranjan Prasad son of Ram Pravesh Ram, resident of Village-
Babhangaon, P.O.- Dumari Buzar, District- Saran at Chapra (Bihar).
162. Govind Kumar Sharma son of Motichand Sharma, resident of
Village & P.O.- Madhubani, District- West Champaran (Bihar).
163. Diwakar Prasad Gupta son of Chandrika Prasad Gupta resident of
Village- Semra Hardeo, Tola- Ojhwalia, P.O.- Kathkuiyan, District-
West Champaran (Bihar).
164. Sunil Kumar son of Late Bhola Prasad Singh resident of Village-
Akbarpur, P.O.- Rajhat, P.S.- Akbarpur, District- Nawadah (Bihar).
165. Hari Bansh Kumar son of Muni Prasad, resident of Village-
Hathiawa Tola Teja Bigha, P.O.- Hathiawa, District- Gaya (Bihar).
166. Vikash Kumar son of Ambika Singh, resident of Village & P.O.-
Mangalpur Gudria, P.S.- Nautan, District- West Champaran (Bihar).
167. Anil Singh son of Anirudh Singh resident of Village & P.O.-
Shivrajpur, P.S.- Nautan, District- West Champaran (Bihar).
168. Devendra Nath Thakur son of Satya Narayan Thakur, resident of
Village & P.O.- Telpur, P.S.- Lauriya, Via- Harinagar, District- West
Champaran (BIhar).
169. Dhiraj Kumar son of Paras Nath Yadav, resident of Village-
Nayagaow, P.O.- Rampurwa, P.S.- Laukaria, District- West Champaran
(Bihar).
170. Sumeshwar Uraon son of Babulal Mahto, resident of Village-
Bharwalia, P.O.- Semra, Medroul, P.S.- Semra, District- West
Champaran (Bihar).
171. Ramashray Ram son of Late Mohan Ram resident of Village-
Semra Brit, P.O.- Mathia Brit, P.S.- Majhaulia, District- West
Champaran (Bihar).
172. Birendra Prasad son of Banarsi Prasad resident of Village & P.O.-
Roari, Via- Louria, District- West Champaran (Bihar).
173. Ekramul Haque son of Shamsul Hoda, resident of Village- Sisai,
P.O.- Maldi, P.S.- Shikarpur, District- West Champaran (Bihar).
174. Ajeet Kumar son of Sri Ayodhya Prasad, resident of Village &
P.O.- Karjara, P.S.- Ben, District- Nalanda (Bihar).
175. Jitendra Kumar son of Shri Chandeshwar Ram, resident of Village
& P.O.- Lasari, P.S.- Agiaon, District- Bhojpur (Bihar).
176. Manoj Kumar Ram son of Sri Mahendra Ram, resident of Village &
P.O.- Jaffar Patti, P.S.- Rajapakar, District- Vaishali (Bihar).
177. Santosh Kumar son of Sri Ramayodhya Prasad, resident of
Village/Mohallah- Maulabagh, P.O.- Arrah, District- Bhojpur (Bihar).
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 38
178. Deepak Sharma son of Sri Ram Prasad Sharma, resident of Village-
Sarkil Mashauwa, P.O.- B.B. Bankatwa, District- West Champaran
(Bihar).
179. Jeetendra Kumar Sinha son of Arjun Prasad, resident of Village-
Chhoti Pahari, P.O.- Soh Sarai, P.S.- Soh Sarai, District- Nalanda
(Bihar).
180. Sanjay Kumar Singh son of Ram Bahadur Singh resident of
Village- Ambariya, P.O.- Rupahara, P.S.- Shikarganj, District- East
Champaran (Bihar).
181. Abhijit Kumar son of Ram Bachan Prasad, resident of Navin
Colony (M.A. Convent), Sant Kabir Road, Banu, Chapra, District-
Bettiah (Bihar)
182. Sandip Kumar Singh son of Awadh Kishore Singh resident of
Village- Singachhaper, P.O.- Gonouli, P.S.- Bettiah Muffassil, District-
West Champaran (Bihar).
183. Uttam Kumar Arya son of Shukdeo Thakur, resident of Village-
Singarahia, P.O.- Kundwa Chainpur, District- East Champaran (Bihar).
184. Subhash Sahni son of Shree Bhagwan Sahni, resident of Village-
Dhum Nagar, P.O.- Narkatiyaganj, District- West Champaran (Bihar)
185. Santosh Kumar Bhagat son of Motilal Bhagat, resident of Village-
Lauriya (Mishra Tola), P.O.- Lauriya, District- West Champaran
(BIhar).
186. Ramesh Yadav son of Lal Babu Yadav, resident of Village-
Khajuriya, P.O.- Ramparsauna, Via- Lauriya, District- West Champaran
(Bihar).
187. Shailendra Kishore son of Prabhu Prasad Yadav, resident of Village
& P.O.- Lauriya, P.S.- Lauriya, District- West Champaran (Bihar).
188. Umesh Pal son of Ram Narayan Pal, resident of Village & P.O.-
Sheosagar, P.S.- Sheosagar, District- Rohtas (Bihar).
189. Punnu Kumar son of Mahadeo Sahani, resident of Village- Dabaria,
P.O.- Mangalpur Guddaria, P.S.- Nautan, District- West Champaran
(Bihar).
190. Rohtas Paswan son of Late Parshuram Paswan resident of Village-
Daudbat, P.O.- Sahjatpur, District- Bhagalpur (Bihar).
191. Narendra Kumar son of Birendra Prasad, resident of Village-
Chakauri Bigha, P.S.- Ben, District- Nalanda (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Rural Development,
Government of Bihar, Old Secretariat, Patna (Bihar).
2. Principal Secretary, Rural Development, Government of Bihar, Old
Secretariat, Patna (Bihar).
3. The District Magistrate Bettiah, District- West Champaran (Bihar).
4. The Deputy Development Commissioner-cum-Additional District
Program Coordinator, Bettiah, District- West Champaran (Bihar).
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16226 of 2015
======================================================
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 39
1. Ratikant Prasad 'Azad' S/o- Late Ishwar Chand Singh, Resident of
Village- Ratan Tola, P.S.- Maner, District- Patna
2. Kapindra Kumar, S/o- Dinanath Singh, R/o Village- Malikana, P.S.-
Masaurhi, District- Patna
3. Ansarul Haque S/o Quasim Hussain, R/o Village- Ram Nagar, P.s.-
Gayghat, District- Muzaffarpur
4. Md. Faisal Shahnawaz, S/o- Md. Ishaque, R/o Village- Islampur, L.N.
Road, P.S.- Town, District- Muzaffarpur
5. Raju Kumar Baitha, S/o- Nageshwar Baitha, R/o- Village- Jujharpur,
P.S.- Sariya, District- Muzaffarpur
6. Md. Mustfa S/o- Md. Usman Gani, R/o Village- Tengari, P.S.-
Sivaipatti, District- Muzaffarpur
7. Rajeev Kumar, S/o- Sevchandra Ram, R/o Village- Manikpur, P.S.-
Saraiya, District- Muzaffarpur
8. Jayapat Paswan S/o- Ram Bilas Paswan, R/o Village- Andaul, P.S.-
Baruraj, District- Muzaffarpur
9. Deepak Kumar S/o Dewanand Singh R/o Village- Ramnagar, P.s.-
Gayghat, District- Muzaffarpur
10. Samrendra Kumar @ Samlendra Kumar S/o- Ram Lakhan Lal, R/o
Village- Bakhari Kesso, P.S.- Gaighat, District- Muzaffarpur
11. Manish Kumar Roy @ Manish Kumar Raw S/o- Sunil Kumar Roy, R/o
Village- Motipur, P.S.- Motipur, District- Muzaffarpur
12. Vikram Kumar S/o- Ashok Kumar Gupta R/o Village- Iqbal Hasan
Road East of Brahampura Thana, P.S.- Brahampura Thana, District-
Muzaffarpur
13. Jawahar Prasad Singh, S/o- Gena Singh, R/o Village- Kazi Mahmadpur,
P.S.- Paroo, District- Muzaffarpur
14. Mritunjay Singh @ Mritunjay Kumar S/o- Late Ramnaresh singh, R/o
Village- Shekhpur Akharaghat, P.S.- Ahiyapur, District- Muzaffarpur
15. Deepak Kumar Choudhary S/o- Chhedi Ram, R/o Village- Motipur
(Bara Bazar), P.S.- Motipur, District- Muzaffarpur
16. Vinod Kumar S/o- Haruni Rai, R/o Village- Barajagarnath, P.S.-
Ahiyapur, District- Muzaffarpur
17. Kamlesh Kumar Bharti, S/o- Anandi Rai, R/o Village- Dhanoti, P.S.-
Kathaiya, District- Muzaffarpur
18. Pramod Kumar S/o- Binda Prasad, R/o Village- Shekhpur, P.S.-
Aihiyapur, District- Muzaffarpur
19. Subodh Kumar S/o- Late Maheshwar Prasad Singh, R/o Village-
Awasnagar (Near of New Police Line), P.s.- Ahiyapur, District-
Muzaffarpur
20. Anil Kumar Roy, S/o- Puran Roym R/o Village- Pakri Panchbhiriya,
P.S.- Raburaj, District- Muzaffarpur
21. Sanjeev Kumar Srivastava @ Sanjeev Srivastava, S/o- Jagdish Prasad
Shrivastava, R/o Village- Ladaura, P.S.- Kudhani, District- Muzaffarpur
22. Nitish Kumar S/o Ram Briksha Das, R/o Village- Dadar, P.S.-
Ahiyapur, District- Muzaffarpur
23. Mahesh Kumar S/o- Ramswarath Mahto R/o Village- Bacharpur, P.S.-
Dumra, District- Sitamarhi
24. Praveer Gaurav S/o- Deonandan Ram, R/o Village- Kashi Chhapra,
P.S.- Baruraj, District- Muzaffarpur
25. Dayashankar Kumar S/o- Kapildeo Prasad, R/o Village- Shyam Nagar,
P.S.- Jehanabad, District- Jehanabad
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 40
26. Tarun Kumar Singh S/o- Rameshwar Singh, R/o Village- Meghua, P.S.-
Rajepur, District- East Champaran
27. Ramesh Kumar, S/o- Hari Lal Manjhhi, R/o Village- Arraha, P.S.-
Pratapganj, District- Supaul
28. Nagendra Kumar S/o- Bhikhu Ray, R/o Village- Bajitpur, P.s.- Paroo,
District- Muzaffarpur
29. Arun Kumar S/o- Rampukar Mahto, R/o Village- Nayatola Dostpura,
P.S.- Sahebganj, District- Muzaffarpur
30. Birendra Kumar S/o- Kailash Ray, R/o Village- Bedaul Asli, P.S.-
Aurai, District- Muzaffarpur
31. Pratima Gupta, D/o- Pradeep Kumar, R/o Village- Chilital (Sangat Ki
Gali), P.S.- Aalamganj, District- Patna
32. Sujit Kumar S/o- Dev Narayan Sah, R/o Village- Chandwara, P.s.-
Aurai, District- Muzaffarpur
33. Rajesh Ranjan S/o- Gangadhar Pandey, R/o Village- Deoria Kothi
(Balia), P.S.- Deoria, District- Muzaffarpur
34. Divakar Vishnu S/o- Madan Mohan Mishra, R/o Village- Khabra, P.S.-
Sadar, District- Muzaffarpur
35. Kumar Ajit @ Ajit Kumar S/o- Hridaya Narayan Sah, R/o Village-
Murliganj Ward No. 2 Gaushala Chowk Kashpur Road, P.S.- Murliganj,
District- Madhepura
36. Santosh Kumar S/o- Gajendra Prasad Yadav R/o Village- Sukhasan,
P.S.- Kumarkhand, District- Madhepura
37. Anila Kumari D/o- Shri Hari Prasad, R/o- Village- Shipahpur, P.S.-
Ahiyapur, District- Muzaffarpur
38. Ravindra Kumar S/o Brajendra Sahni, R/o Village- Gotiyahi, P.S.-
Khanpur, District- Samastipur
39. Omkant Kumar @ Omkant S/o Shivnandan Mahto, R/o Village-
Loharpura, P.S.- Nawada, District- Nawada
40. Bablu Kumar Ram S/o- Ganesh Ram, R/o Village- Amaitha, P.S.-
Saraiya, District- Muzaffarpur
41. Dharmendra Sahani, S/o- Bali Sahani, R/o Village- Akhitarpur, P.S.-
Karja, District- Muzaffarpur
42. Shashi Shekhar Kumar, S/o- Ramchandra Sinha, R/o Village- Pilich,
Parwalpur, District- Nalanda
43. Girdhari Sahni @ Girdhari Prasad S/o- Yogenera Sahani, R/o Village-
Gotiyahi, P.S.- Khanpur, District- Samastipur
44. Rakesh Singh S/o- Balram Singh, R/o Village- Balchand Bigha, P.s.-
Bain, District- Nalanda
45. Anil Kumar S/o- Late Kailash Sah, R/o Village- Pratappatti, Sahebganj,
P.S.- Sahebganj, District- Muzaffarpur
46. Vinay Kumar S/o- Kanjal Paswan, R/o Village- Baluganj, P.S.- Dhibra,
District- Aurangabad
47. Ravi Shankar Singh S/o- Bagendra Prasad Singh R/o- Village- Nakta,
P.S.- Motipur, District- Muzaffarpur
48. Manish Kumar Chouhan @ Manish Kumar Singh S/o- Ram Chandra
Chouhan R/o Village- Bheriya Rahika, BMP-7 Katihar, P.S.- Sahayak
Thana Mirchaibari, District- Katihar
49. Sanjeev Kumar S/o- Kedar Prasad Gupta, R/o Village- Brahmapura,
Nandan Sahu Lane, P.S.- Prahmapura, District- Muzaffarpur
50. Hridya Nand Mahto @ Hirdaya Nandan Mahto, S/o- Manejar Mahato,
R/o Village- Mahana Ganni, P.S.- Bettiah, District- West Champaran
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 41
51. Vidyanand Prasad Yadav S/o- Late Ramashray Prasad Yadav, R/o
Village- Jataulia, P.S.- Baruraj, District- Muzaffarpur
52. Sunil Kumar S/o- Ram Bilash Sah, R/o Village- Jamalabad, P.S.-
Ahiyapur, District- Muzaffarpur
53. Shivjee Kumar S/o- Lakshman Mahto, R/o Village- Rusulpur Salim,
P.S.- Ahiyapur, District- Muzaffarpur
54. Randhir Kumar S/0 Mahendra Bhagat, R/o Village- Aacharya Janki
Ballabh Shashtri Path, P.S.- Mtihanpura, District- Muzaffarpur
55. Navin Kumar S/o- Shri Yogendra Sah, R/o Village- Barheta,
Gangaram, P.S.- Hathauri, District- Muzaffarpur
56. Rajesh Kumar S/o- Shital Ram, R/o Village- Bankars Colony Parao
Pokhar Lane No. 2, P.S.- Kaji Mohammadpur, District- Muzaffarpur
57. Sanjay Paswan S/o- Shivdeni Paswan, R/o Village- Baijalpur, P.S.-
Paroo, District- Muzaffarpur
58. Pawan Kumar S/o- Devendra Pandit, R/o Village- Chapaith, P.S.-
Goraul, District- Vaishali
59. Sanjay Kumar S/o- Bhikhari Sahu, R/o Village- Panapur, P.S.- Aurai,
District- Muzaffarpur
60. Sanjay Kumar S/o Mahadeo Prasad Das R/o Village- Barbnighi, P.S.-
Balia, District- Begusarai
61. Priyanka Kumari D/o- Ajay Kumar, R/o Village- Bind, P.S.- Bind,
District- Nalanda
62. Garib Nath Mahto S/o Gonaur Mahto, R/o Village- Chhatauni, P.S.-
Tariyani, District- Sheohar
63. Sanjeev Kumar S/o- Shashi Bhushan Srivastava, R/o Village- Prabhat
Nagar Nazirpur, P.S.- Aihiyapur, District- Muzaffarpur
64. Rahul Kumar Singh S/o- Lal Babu Singh R/o Village- Dariyapur
Kaphen, P.S. Kudhani, District- Muzaffarpur
65. Vijay Kumar S/o- Late Dev Narayan Prasad R/o Village- Kailashpuri
Ward No. 9, P.S.- Dumra, District- Sitamarhi
66. Umesh Kumar S/o- Dashai Paswan R/o Village- Saraiya, P.S. Saraiya,
District- Muzaffarpur
67. Dilip Kumar S/o- Mohan Sahani R/o Village- Alampur Simri, P.S.
Aurai, District- Muzaffarpur
68. Md. Farooque S/o- Mainul Haque R/o Village- Baidyanathpur, P.S.-
Sahebganj, District- Muzaffarpur
69. Ranjit Kumar S/o Ram Dayal Sah R/o Village- Laloochpra, P.S.- Paroo
District- Muzaffarpur
70. Mukesh Kumar S/o- Awadhesh Prasad Gupta R/o Village- Saramastpur,
P.S.- Sakr, District- Muzaffarpur
71. Shravan Kumar S/o- Late Binod Kumar Paswan, R/o Village-
Bhagwanpur Near Prabhat Tara Hospital, P.S.- Sadar, District-
Muzaffarpur
72. Suraj Kumar S/o- Radhe Shyam Sah, R/o Village- Jiya Lal Sah,
Brahmpura, Soda Godam Chowk, P.S.- Brahmpura, District-
Muzaffarpur
73. Ashutosh Kumar S/o Ramesh Chandra Mishra, R/o Village-
Gopinathpur Dokara, P.S.- Saraiya, District- Muzaffarpur
74. Rishikesh Kumar, S/o- Kapildeo Prasad, R/o Village- Gazinbigha, P.S.-
Parwalpur, District- Nalanda
75. Ajay Kumar S/o Sri Lakhan Ram, R/o Village- Saraswati Colony, Hilsa,
P.S.- Hilsa, District- Hilsa, District- Nalanda
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 42
76. Arun Kumar, S/o- Chandeshwar Ray, R/o Village- Jarang Tekuna, P.S.-
Gaighat, District- Muzaffarpur
77. Hemant Kumar, Son of Late Triyug Roy, R/o Village- Jiyan Khurd,
P.S.- Karja, District- Muzaffarpur
78. Awadh Singh, son of Kallu Singh, R/o Village- Deoriya, P.S.-
Bhagawanganj, District- Patna
79. Ajit Kumar, S/o- Dharamnath Sah, R/o Village- Tarwa, Majhaulia, P.S.-
Paroo, District- Muzaffarpur
80. Bhushan Kumar, S/o- Maheshwar Ram R/o Village- Basantpur Jhitkai,
P.S.- Sakra, District- Muzaffarpur
81. Sujit Kumar Sinha S/o- Late Ramawatar Singh R/o Village- Mogal Pura
Chhoti Bazar Patna City, P.S.- Khajekala, District- Patna
82. Sanjay Kumar, S/o- Sri Baldeo Prasad, R/o Village- Chowk Sikarpur
Nalapar, P.S.- Patna City Chowk, District- Patna
83. Ajit Kumar S/o- Birendra Paswan, R/o Village- Beur Shiv Nagar
Colony, P.s.- Beur, District- Patna
84. Mukesh Kumar S/o- Arjun Lal Gupta, R/o Village- Noorsarai, P.S.
Noorsarai, District- Nalanda
85. Jai Kishore Singh S/o- Bal Kishore Singh R/o Village- Yadu Path, P.S.-
Pauth, District- Aurangabad
86. Amarjit Kumar, S/o- Surendra Prasad, R/o Village- Chandi, P.S.- Ariari,
District- Sheikhpura
87. Sonu Kumar S/o- Vijay Kumar Singh, R/o Village- Madhaul, P.S.-
Kudhani, District- Muzaffarpur
88. Vinod Kumar Bharti @ Vinod Kumar S/o- Sivbalak Ram, R/o Village-
Isha Chapra, P.S.- Sahebganj, District- Muzaffarpur
89. Khushi Kumar S/o- Ramruchi Ram, R/o Village- Diwan Ke Barka
Gaon, P.S.- Sikraul, District- Buxar
90. Sujeet Kumar S/o Rajeshwar Prasad, R/o Village- Barara, P.S.-
Noorsarai, District- Nalanda
91. Lalan Kumar, S/o- Ramavatar Mahto, R/o Village- Miyanbigha, P.s.-
Sheikhopur Sarai, District- Sheikhpura
92. Shyam Priyadarshi, S/o- Jag Mohan Prasad, R/o Village- Magurahiya,
P.S.- Paroo, District- Muzaffarpur
93. Subodh Kumar @ Subodh Kumar Ranjan, S/o- Sri Madhav Sahani, R/o
Village- Prataptand, P.s.- Bhagwanpur, District- Vaishali
94. Ajay Kumar, S/o- Ramkishun Prasad, R/o Village- Bishnupur, P.S.-
Islampur, District- Nalanda
95. Jitendra Kumar S/o- Shivnath Prasad Mehta R/o Village-
Chakmushallahpur (Keori Tola), P.S.- Kadamkuan, District- Patna
96. Ram Krishna Kumar Ram, S/o- Sahendra Ram, R/o Village- Chainpur,
P.S.- Marhowrah, District- Saran, Chapra
97. Abhimanyu Kumar S/o- Arjun Prasad, R/o Village- Bharosa, P.S.-
Muffasil, District- Nawada
98. Rajeev Kumar S/o- Bhagwan Das, R/o Village- Pokharpur, P.S.-
Giriyal, District- Nalanda
99. Raju Ranjan S/o- Bhimwali Kaji, R/o Village- Belahawa, P.S.-
Naurangia, District- West Champaran
100. Trilokinath Sah, S/o- Ramchandra Sah, R/o Village- Bakhra, P.S.-
Saraiya, District- Muzaffarpur
101. Jayesh Kumar Jaiswal S/o- Vishwanath Prasad Jaiswal, R/o
Village- Kaswa Laukhan, P.S.- Ghorasahan, District- West Champaran
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 43
102. Om Prakash Sah S/o- Sri Suresh Sah, R/o Village- Laxmipur, P.S.-
Sakra, District- Muzaffarpur
103. Shivjee Ram S/o Rajdeo Ram, R/o Village- Koriganawa, P.S.-
Baruraj, District- Muzaffarpur
104. Pratima Kumari W/o- Vidyanand Sagar, R/o Village-
Bishambharpur, P.S.- Saraiya, District- Muzaffarpur
105. Upendra Kumar S/o- Vinod Ram, R/o Village- Narari, P.S.-
Tharthari, District- Nalanda
106. Sujit Kumar S/o- Ram Prasad, R/o Village- Mohaddi Nagar
(Amber), P.S.- Biharsharif, District- Nalanda
107. Vikram Kumar Bharti S/o- Sri Chandra Ravidas, R/o Village-
Khogachhi, P.S.- Silao, District- Nalanda
108. Antu Prasad S/o- Late Prameshwar Yadav, R/o- Village- Aradih
(Dharampur), P.S.- Chandauti, District- Gaya
109. Abhay Kumar S/o- Suresh Prasad, R/o Village- Mathpur, P.S.-
Islampur, District- Nalanda
110. Umashankar Prasad S/o- Arun Prasad, R/o Village- Korai, P.S.-
Dipnagar, District- Nalanda
111. Navin Kumar, S/o- Punit Raut, R/o Village- Sihi Tola Pirrouna,
P.S.- Hasanpur, District- Samastipur
112. Shiv Shekhar Prasad @ Shiv Shekhar S/o- Utim Lal Raut, R/o
Village- Kumhara Vishanapur Tole Deua, P.S.- Dumara, District-
Sitamarhi
113. Satyendra Kumar S/o- Shyam Kishore Thakur, R/o Village- Patel
Nagar, P.S.- Biharsharif, District- Nalanda
114. Nilesh Prasad, S/o- Sri Ramesh Chandra Prasad, R/o Village- New
Colony Balughat, Near B.S.N.L. Tower, P.S.- Town Thana, District-
Muzaffarpur
115. Upendra Prasad S/o- Vishwanath Prasad, R/o Village- Sainthaul,
P.S.- Matiyaria, District- West Champaran
116. Shashi Bhushan S/o- Ratnesh Prasad, R/o Village- Deep Nagar,
P.S.- Deep Nagar, District- Nalanda
117. Dinesh Kumar S/o- Baidyanath Prasad, R/o Village- Majhauliya,
P.S.- Minapur, District- Muzaffarpur
118. Sanjay Kumar Thakur, S/o- Ram Chandar Thakur, R/o Village-
Gokhul Babu Ka Hata Bhatta Bazar Purnea, P.S.- Khat, District- Purnea
119. Rekha Kumari W/o- Amarjeet Kumar, R/o Village- Mahua, P.S.-
Mahua, District- Vaishali
120. Manoj Kumar Prasad S/o- Jagarnath Singh R/o Village-
Samshernager, P.S. Daudnagar, District- Aurangabad
121. Shalini Raj D/o- Raj Kishore Prasad, R/o Village- Chamarbigha,
P.S.- Hilsa, District- Nalanda
122. Raj Kumar Ram S/o- Darveshwar Ram, R/o Village- Bhartipur,
P.S.- Sakra, District- Muzaffarpur
123. Vikash Kumar S/o- Chandradeo Mahto, R/o Village- Dhanauti,
P.S.- Kathaiya, District- Muzaffarpur
124. Vijay Kumar Mishra S/o- Late Maheshanand Mishra, R/o Village-
S.P. Colony, P.S.- Gaya, Muffasil District- Gaya
.... .... Petitioner/s
Versus
1. The Union of India through the Secretary Rural Development
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 44
Department, Govt. of Bihar, New Delhi
2. The Secretary, Finance Department, Govt. of India, New Delhi
3. The State of Bihar through the Principal Secretary, Rural Development
Department, Govt. of Bihar, Patna
4. The President, Bihar Rural Development Society, Rural Development
Department, Govt. of Bihar, Patna
5. The Deputy Development Commissioner cum Additional District
Programme Co-ordinator MANREGA, Muzaffarpur
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16258 of 2015
======================================================
1. Sanjeev Kumar son of Sri Ramji Mochi, resident of Mohalla
Chitragupta Nagar, Pokhariya, P.O. Begusarai, P.S. Begusarai, Dist.
Begusarai.
2. Rajesh Kumar, son of Sri Ram Balak Rai, resident of Village Dahiya,
P.S. Bhagwanpur, Dist. Begusarai.
3. Mukesh Kumar, son of Sri Shatrughan Verma, resident of Mohalla
Chitragput Nagar, Pokhariya, P.O. Begusarai, P.S. Begusarai, Dist.
Begusarai.
4. Gyan Prakash, son of Sri Om Prakash Singh, resident of Village Lakho,
P.S. Muffasil Begusarai, Dist. Begusarai.
5. Krishn Kumar, son of Sri Kamleshwar Sahu, resident of Village
Rajbara, P.O. Barauni, P.S. Barauni, Dist. Begusarai.
6. Vinod Kumar, son of Sri Ram Pratap Sahu, resident of Villlage
Nipaniya, P.O. Barauni, P.S. Fulbariya, Dist. Begusarai.
7. Mahesh Kumar, son of Bijoy Shankar Sahu, resident of Village
Fulbariya, P.O. Barauni, P.S. Fulbariya, Dist. Begusarai.
8. Subhash Kumar, son of Braj Kishore Thakur, resident of Village
Balapur, P.O. Birsinghpur, P.S. Kalyanpur, Dist. Samastipur.
9. Manikant Kumar, son of Shiv Kumar Pd. Singh, resident of Village
Pahsara, P.O. Pahsara Babhangama, P.S. Nawkothi, Dist. Begusarai.
10. Shubham Raj, son of Sri Rajendra Paswan, resident of Mohalla
Subhash Nagar (Harrakh), Wrd No. 24, P.S.+Post+Dist. Begusarai.
11. Sujit kumar, son of Chandeshwar Prasad Singh, resident of Village
Harrakh, P.S. Town, Dist. Begusarai.
12. Ramchandra Roy, son of Late Sato Roy, resident of Village
Sikandrapur, P.O. Rajoura, P.S. Muffasil, Dist. Begusarai.
13. Mukesh Kumar, son of Nawal Choudhary, resident of Village Hazipur,
P.O. Pipara Dewas, P.S. Barauni, Dist. Begusarai.
14. Navin Kumar, son of Fulo Paswan, resident of Mohalla Parwal Tola,
P.O. Lakhminia, P.S. Balia, Dist. Begusarai.
15. Nagmani kumar, son of Ramswarup Prasad, at Gowasa Shekhpura, P.S.
Pandarakh, Dist. Patna.
16. Ranveer Kumar, son of Upendra Prasad Aadwani, Resident of Village
Vishnupur, P.O. Devpura, P.S. Naokothi, Dist. Begusarai.
17. Rajesh Kumar, Ram Chandra Singh, At Hasanpur Bagar, P.O.
Hasanpur Bazar, P.S. Naokothi, Begusarai.
.... .... Petitioner/s
Versus
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 45
1. The State of Bihar through the Principal Secretary, Rural Development
Department, Govt. of Bihar, Patna.
2. The Principal Secretary, Rural Development Department, Govt. of
Bihar, Patna.
3. District Programme Coordinator cum District Magistrate, Begusarai,
Dist. Begusarai, Bihar.
4. Deputy Development Commissioner, Begusarai, Dist. Begusarai.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16286 of 2015
======================================================
1. Chandra Shekhar Kumar son of late Ram Narayan Sah, Resident of
Village+P.O.+P.S. Parihar, Dist. Sitamarhi.
2. Suresh Kumar Bharti, son of Ram Nandan Singh, resident of
Village+P.O.+P.S. Parihar, Dist. Sitamarhi.
3. Arun Kumar, son of Chaturbhuj Mahto, resident of Village+ P.O. Parsa,
P.S. Bela, Dist. Sitamarhi.
4. Ram Ekbal Ray, son of Ram Janm Ray, Resident of Village Laxmipur,
P.O. Naranga, P.S. Bela, Dist. Sitamarhi.
5. Sanjay Kumar Singh, son of Yogendra Singh, resident of Village+P.O.
Bathuara, P.S. Bela, Dist. Sitamarhi.
6. Arun Kumar, son of Siraram Sah, resident of Village Suhai, P.O. Prem
Nagar, P.S. Dumra, Dist. Sitamarhi.
7. Bimlesh Kumar, son of Ram Chandra Mishra, resident of Village
Parwaha, P.O. Andauri, P.S. Parihar, Dist. Sitamarhi.
8. Mahesh Ram, son of Hardeo Ram, resident of Village Pipra Bishanpur,
P.O. Barahi, Dist. Sitamarhi.
9. Ram Pujan Singh, son of Haribansh Singh, resident of Village Bhasal,
P.O. Bhasal Machha, P.S+Dist. Sitamarhi.
10. Pramod Chandra Kishor, son of Jagdish Prasad, resident of
Village+P.O. Kanahawa, P.S. Bela, Dist. Sitamarhi.
11. Prem Kumar Yadav, son of Raghubir Prasad Yadav, resident of Village
+P.O. Mahadeo Patti, Via+P.S. Parihar, Dist. Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Rural Development
Department, Government of Bihar, Patna.
2. The Principal Secretary, Rural Development Department, Government
of Bihar, Patna.
3. The District Magistrate cum District Programme Coordinator
(MNREGA), Sitamarhi.
4. The Deputy Development Commisisoner-cum-Additional District
Programme Coordinator (MNREGA), Sitamarhi.
5. The Programme Officer, MNREGA, Parihar Block, Dist. Sitamarhi.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16349 of 2015
======================================================
1. Brajesh Kumar Singh son of Late Baidya Nath Singh resident of
Village - Suhai, P.O. - Premnagar, P.S. - Dumra, District - Sitamarhi.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 46
2. Shailendra Patel son of Sri Kanhai Patel resident of Village -
Mishrauliya, P.O. - Paktola, P.S. - Dumra, District - Sitamarhi.
3. Ram Niwas son of Jai Narayan Thakur resident of Village - Bhikha,
P.O. - Dharampur, P.S. - Bajpatti, District - Sitamarhi.
4. Nirmal Kumar Singh son of Ram Babu Singh resident of Village -
Srinagar, Dumra Road, P.S. - Sitamarhi, District - Sitamarhi.
5. Manoj Kumar son of late Parichhan Raut resident of Village & P.O. -
Ashogi ward no. 5, P.S. - Bairganiya, District - Sitamarhi.
6. Indra Deo Kumar son of Rambalak Paswan resident of Village & P.O. -
Singhoul, P.S. - Sarmera, District - Nalanda.
7. Rajesh Kumar son of Saryu Das resident of Village Utroudh, P.O. -
Chakand, P.S. - Chandauti, District - Gaya.
8. Devendra Paswan son of Ganinath Paswan resident of Village -
Atwarpur Sisaula, P.O. - Manikpur Pakri, P.S. Lalganj, District -
Vaishali.
9. Ram Sewak Sharma son of lae Brahmdeo Thakur resident of Village -
Laxmipur, P.O. - Lohchi, P.S. - South Kharagpur, District - Munger.
10. Manoj Kumar son of Sri Bindeshwar Prasad resident of Village -
Senduria, P.O. & P.S. - Bairgania, District - Sitamarhi.
11. Eshwar Anant son of Sri Babulal Das resident of Village & P.O. -
Bahera Jahidpur, P.S. Nanpur, Via - Janakpur Road, District - Sitamarhi.
12. Upendra Thakur son of late Mahendra Thakur resident of Village &
P.O. - Gangati via Janakpur Road, P.S. - Pupri, District - Sitamarhi.
13. Dharmendra Kumar son of Sri Umesh Prasad resdient of Village - Chaur
Bigha, P.O. - Jagdishpur Tiari, P.S. Nalanda, District - Nalanda (Bihar).
14. Santosh Kumar Sinha son of late Shyam Sunder Lal resident of Village -
Cheran, P.O. - Harnaut, P.S. - Harnaut, District - Nalanda.
15. Kumar Umendra Raj son of Sri Anandi Prasad Verma resident of
Village - Saidvarhi, P.O. - Jaitpur, P.s. - Chandi, District - Nalanda.
16. Raju Kumar son of late Vinay Kumar Singh resident of Village -
Badaura, P.O. - Narsanda, P.S. - Chadi, District - Nalanda.
17. Jitendra Kumar son of Sri Krishna Prasad resident of Village -
Ekwalganj, P.O. - Sohsarai, P.S. - Sohsarai, District - Nalanda.
18. Kalim son of Ajabul Darji resident of village & P.O. Baligarh Via -
Runnisaidpur, P.S. - Runnisadipur, District - Sitamarhi.
19. Manoj Kumar II son of Sitaram Mandal resident of Village - Morsund,
Madhavnagar, P.O. - Runnisadipur, District - Sitamarhi, Bihar.
20. Subodh Kumar son of late Bhola Mahto resident of Village & Post -
Telhara, District - Nalanda, Bihar.
21. Sunil Kumar son of Sri Lalji Prasad resident of Village & Post - Hjrat
Sai, P.S. - Dhanarua, District - Patna.
22. Uday Kumar son of Sri Bhola Ravidas resident of Mo. Purani Jail Road
Nawada, P.O. & District Nawada.
23. Deshjeet Kumar son of Sri Janakdeo Pandit resident of Village - Nanda
Bigha, P.O. - Barah, P.S. - Harnaut, District - Nalanda.
24. Punit Kumar Purshottam, son of Bhupendra Prasad Mandal, resident of
village & Post - Simaria, Via - Pipra Bazar, Triveniganj, District -
Supaul.
25. Pramod Kumar, son of Gorakh Nath Pandit, resident of village & Post
- Adampur, P.S. - Girichak, District - Nalanda.
26. Shashi Kumar, son of Sri ramesh Prasad Singh, resident of village &
P.O. - Newari, Via - Shakurabad, P.S. - Makhdumpur, Jehanabad.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 47
27. Ramesh Kumar, son of Late Ram Swarup Chaudhary, C/o Shankar
Kumar, resident of village - New Puranderpur Bapupath, P.O. - Gp.O.,
P.S. - Jakkanpur, Patna.
28. Umesh Kumar, son of Sri Suraj Sah, resident of village - Srirampur,
P.O. - Naranga, Via - Parihar, P.S. - Bela, District - Sitamarhi.
29. Umesh Ravidar, son of Sri Videshi Ravidas, resident of village -
Wajitpur, P.O. - Turi, P.S. - Alipur, District - Gaya.
30. Amrendra Kumar, son of Paras Jha, resident of village & P.O. - Akhta
Bajpey Tola, P.S. - Bairgania, District - Sitamarhi.
31. Shyam Sundar Mishra, son of Krishna Chandra Mishra, resident of
village - Hasapur, P.O. - Tariani Chapra,P.s. - Belsand, District -
Sitamarhi.
32. Lal Babu Sah, son of Ramji Sah, resident of village & P.O. - Kansar,
P.S. - Belsand, District - Sitamarhi.
33. Nagendra Kumar, son of Laxmi Sah, resident of village & Post -
Bhutihi, P.s.- Sonbarsa, District - Sitamarhi.
34. Kumar Prem Prakash, son of Sri ramginish Singh, resident of Village
& Post - Raghopur Bakhari Via - Parsauni, P.s. & District - Sitamarhi.
35. Sashi Bhushan Prasad, son of Sri Ramji Prasad, resident of village-
Rashalpur, P.O. - Nasatpur, District - Patna.
36. Alok Kumar, son of Niwas Singh, resident of village - Pacheya, P.O. &
P.S. - Nardiganj, District - Nawada (Bihar).
37. Jyoti Kumar, son of Sri Brijmohanlal Karna, resident of village & P.O.
- Piprahi, Via - Janakpur Road, P.S. - Bajpatti, District - Sitamarhi.
38. Deepak Kumar, son of Shri Brijmohan Lal, resident of village & Post -
Pipradhi, P.s. - Bajpatti, District - Sitamarhi.
39. Uma Kant Thakur, son of Shri Dukhi Thakur, resident of village &
Post - Bhadiyan, P.O. - Nanpur, District - Sitamarhi.
40. Feku Paswan, son of Late Tapeshwar Paswan, resident of village -
Ekari, P.O. - Sujatapur, Via - Choraut, District - Madhubani.
41. Dilip Kumar Das, son of Shri Subodh Das resident of village - lagama,
P.O. - Lagama, Via - Manik Chowk, P.S. - Dumra, District - Sitamarhi.
42. Krishna Kumar Mehta, son of Shri Ramchandra Mehta, resident of
village - Balua, P.O. - Shekha Masjidwa, P.S. - Matiyariya, District -
East Champaran.
43. Surendra Choudhary, son of Vishakhi Choudhary, resident of village -
Okhadi, P.O. - Teoush, P.S. - Jairampur, District - Shekhapura.
44. Anil Kumar, son of Yamuna Prasad lal, resident of village & P.O. -
Majhaura, P.S. - Sursand, District - Sitamarhi.
45. Vinod Kumar, son of Shri Ram Ekbal Yadav,, resident of village -
Posua Patniya, P.O. - Posua, Via - Riga, District - Sitamarhi.
46. Indra Vijay Thakur, son of Shri Ramsharan Thakur, resident of village
- Khopi, P.O. Danushi, P.S. - Runnisaidpur, District - Sitamarhi.
47. Jaylendra Kumar Sinha, son of Kameshwar Prasad, resident of village -
Chandra Vigha, P.O. - Mandi, P.s. - Nalanda, District - Nalanda.
48. Sakaldeo Ram, son of Shri Ram Dayal Ram, resident of village & P.O.
- Rampur Gangoli, Via - Riga, District - Sitamarhi.
49. Denendra Prasad, son of Shri Jagdish Sah, resident of village & P.O. -
Banchauri, P.S. - Dumra, District - Sitamarhi.
50. Ajay Kumar, son of Sri Hanslal yadav, resident of village - Buniyadi
Tola, P.O. - Posua, P.S. - Riga, District - Sitamarhi.
51. Mithilesh Kumar Rai, son of Late Anokhelal Rai, resident of village -
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 48
Ramnagra,Post - Sonbarsa, P.S. - Kanhauli, District - Sitamarhi.
52. Sanjiv Kumar, son of Jagdish Prasad, resident of village & Post -
Nauranga, P.S. - Muffassil, District - Gaya.
53. Awadhesh Kumar, son of Sri Mahendra Rai, resident of village-
Sangrampur, Post- Kohbarba, P.S. & Via- Sonbarsa, District- Sitamarhi
54. Trilok Kumar Jha son of Lae Baliram Jha, resident of village- Bhaluaha,
Post- Kanhauli, P.S.- Sonbarsa, District- Sitamarhi
55. Ravi Kumar Singh, son of Satrudhan Singh, resident of village- Belahi
Khurd, Post- Belahi Jai Ram, P.S.- Sahiara, District- Sitamarhi
56. Dhirendra Kumar, son of Sri Rambabu Prasad Yadav, resident of
village- Dalkawa, P.S.- Sonbarsa, District- Sitamarhi
57. Dharmayug Chauhan, son of Late Nand Kishore Chauhan, resident of
village- Gulabnagar, Post- Atma, P.S.- Islampur, District- Nalanda
58. Chandrika Prasad, Son of Sri Ramprit Sah, resident of village- Pakaria,
Post- Viprapershina, P.S.- Sonbarsa, District- Sitamarhi
59. Sujit Kumar Son of Sri Lavindra Singh, resident of village- Kovil, Post-
Kovil, P.S.- Islampur, District- Nalanda
60. Ravindra Kumar, son of Sri Kailash Bihari Prasad, resident of village-
Prasanda, Post- Jamunia, P.S.- Sahodara, District- West Champaran
61. Anup Kumar, son of Anirudh Das, resident of village- Alaudiasarai,
Post- Tury, P.S.- Manpur, District- Nalanda
62. Md. Shakib Ayaj, son of Md. Shamshul Haque, resident of village-
Rahamatganj, P.S.- Masaudhi, Via- Masaudhi, District- Patna
63. Triloki Kumar, son of Ramjeet Thakur, resident of Mohalla- Dewaria,
P.S.- Jahanabad, Block- Jahanabad, District- Jahanabad
64. Ramesh Kumar, son of Ram Kripal Rai, resident of village & P.O.-
Majhaura, P.S.- Sursand, District- Sitamarhi
65. Anu Kumari, son of Shri Shankar Singh, resident of village & P.O.-
Dumrikala, P.S.- Majorganj, District- Sitamarhi
66. Jitendra Kumar Singh Son of Umesh Nandan Singh, resident of village
& P.O.- Rampur Gangauli, P.S.- Riga, District- Sitamarhi
67. Lala Chandra Mauli Sharna, son of Braj Kishore Prasad, resident of
Station Road, East of Surya Mill, Fatuha, (Patna) Bihar.
68. Babu Lal Sah, son of Gagan Deo Sah, resident of village & P.O.-
Dumarwana, P.S.- Bairgania, District- Sitamarhi
69. Ravish Kumar, son of Ramswarup Singh, resident of village- Manpur,
Post- Hangaba, P.S.- Hilsa, District- Nalanda
70. Raju Kumar son of Durga Prasad, resident of Brahm Asthan (Purani
Bazar) Ward No. II, P.S. & District- Sitamarhi
71. Arun Kumar, son of Sri Kamala Kant Jha, resident of village- Govind
Fandah, Post- Riga, P.S. & District- Sitamarhi
72. Kamal Kumar, son of Sri Madan Pandit, resident of village & Post-
Majhaulia State, P.S.- Bathnaha, District- Sitamarhi
73. Ravindra Kumar Son of Ram Ekwal Sah, resident of village-
Madhuvani, P.S.- Bathnaha, District- Sitamarhi
74. Vishwanath Das, son of Rijhan Das, resident of village & Post-
Majhaulia, P.S.- Bathnaha, District- Sitamarhi
75. Lalan Paswan son of Late Kamal Paswan, resident of village-
Singarahiya, P.S.- Sahiyara, Post- Singharahiya, District- Sitamarhi
76. Navin Kumar, son of Indradeo Rai, resident of village- Laxmipur, P.O.
& P.S.- Bathnaha, District- Sitamarhi
77. Pawan Kumar, son of Sri Uttam Pandit, resident of village & P.O.-
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 49
Majhaulia State, P.S.- Bathnaha, District- Sitamarhi
78. Rajesh Kumar son of Sri Ram Kailash Raut, resident of village & Post-
Mahuava, P.S.- Bathnaha, District- Sitamarhi
79. Ajay Kumar, son of Late Brahmdeo Ray, resident of village- Sirsiya,
P.O.- Narha, P.S.- Bathnaha, District- Sitamarhi
80. Kameshwar Jha son of Sri Manglanand Jha, resident of village-
Purnahiya, P.O.- Harnahiya, P.s.- Sahiyara, District- Sitamarhi
81. Rambabu Kumar, son of Chandradeo Paswan, resident of village &
Post- Singrahiya, P.S.- Sahiyara, District- Sitamarhi
82. Ranjeet Kumar Bharti, Son of Brahmdeo Prasad Suman, resident of
village- Kasara, Post- Kachchi Dargah, P.S.- Didarganj, District- Patna
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Bihar, Patna
2. The Chief Secretary, Bihar, Patna
3. The Principal Secretary, Rural Development Department, Govt. of
Bihar, Patna
4. The President, Bihar Rural Development Society, Rural Development
Department, Govt. of Bihar, Patna
5. The District Magistrate, Sitamarhi
6. The Deputy Development Commissioner, Sitamarhi
7. The District Information and Public Relation Officer, Sitamarhi
8. The Program Officer, Block -Dumra, District- Sitamarhi
9. The Program Officer, Block -Runnisaidpur, District- Sitamarhi
10. The Program Officer, Block -Suppi, District- Sitamarhi
11. The Program Officer, Block -Bairgania, District- Sitamarhi
12. The Program Officer, Block - Parihar, District- Sitamarhi
13. The Program Officer, Block - Belsand, District- Sitamarhi
14. The Program Officer, Block - Parsauni, District- Sitamarhi
15. The Program Officer, Block - Sursand, District- Sitamarhi
16. The Program Officer, Block - Pupri, District- Sitamarhi
17. The Program Officer, Block - Riga, District- Sitamarhi
18. The Program Officer, Block - Bokhara, District- Sitamarhi
19. The Program Officer, Block - Mejorganj, District- Sitamarhi
20. The Program Officer, Block - Bathnaha, District- Sitamarhi
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16381 of 2015
======================================================
Naresh Ravidas S/o Brijnandan Das Resident of village - Amarsi Bigha,
P.O. Bharoundha, P.S. Gurua, District - Gaya
.... .... Petitioner/s
Versus
1. The State of Bihar through the Deputy Secretary, Rural Development
Department Bihar, Patna
2. The Deputy Development Commissioner, East Champaran, Motihari
3. The Commissioner Tirhut Division, Muzaffarpur
4. The District Magistrate Cum District Programme Co - Ordinator (
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 50
MANGREGA ) East Champaran, Motihari
5. The Deputy Development Commissioner, Gaya
6. The Programme Officer, Mehsi ( East Champaran )
7. The Programme Officer, MANREGA OFFICE, GURARU ( GAYA )
8. The Block Development officer, Kotwan ( East Champaran )
9. The Programme Officer, Kotwan ( East Champaran )
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.15123 of 2015)
For the Petitioner/s : Mr. Amresh Kumar Sinha
For the Respondent/s : Mr. Avinash Kumar
(In CWJC No.15949 of 2015)
For the Petitioner/s : Mr. Amit Bhushan
For the Respondent/s : Mr. Anil Kumar
(In CWJC No.15970 of 2015)
For the Petitioner/s : Mr. Abhinav Srivastava
For the Respondent/s : Mr. Mithilesh Kumar Pathak, SC7
(In CWJC No.15985 of 2015)
For the Petitioner/s : Mr. Nikhil Kumar Agrawal, Adv.
Mr. Santosh Kumar Mishra, Adv.
Mr. Aditi Hansaria, Adv.
For the Respondent/s : Mr. M.K. Singh- SC6
(In CWJC No.16037 of 2015)
For the Petitioner/s : Mr. Nikhil Kumar Agrawal, Adv.
Mr. Santosh Kumar Mishra, Adv.
Mr. Aditi Hansaria, Adv.
For the Respondent/s : Mr. Awanish Nandan Sinha, GP11
(In CWJC No.16038 of 2015)
For the Petitioner/s : Mr. Nikhil Kumar Agrawal, Adv.
Mr. Santosh Kumar Mishra, Adv.
Mr. Aditi Hansaria, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA3
(In CWJC No.16072 of 2015)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Jai Shankar Barnawal, GA5
(In CWJC No.16125 of 2015)
For the Petitioner/s : Mr. Chitrtaranjan Sinha, Sr. Adv.
Mr. Sujeet Kumar Sinha, Adv.
Mr. R.K. Pathak Adv.
For the Respondent/s : Mr. Ajay Bihari Sinha, SC19
(In CWJC No.16161 of 2015)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Ashok Priyadarshi, GA4
(In CWJC No.16226 of 2015)
For the Petitioner/s : Mr. Avinash
For the Respondent/s : Mr. Ajay- GA12
(In CWJC No.16258 of 2015)
For the Petitioner/s : Mr. Chitrtaranjan Sinha, Sr. Adv.
Mr. Sujeet Kumar Sinha, Adv.
Mr. R.K. Pathak Adv.
Patna High Court CWJC No.15123 of 2015 (3) dt.12-10-2015 51
For the Respondent/s : Mr. Md. N. Hoda Khan
(In CWJC No.16286 of 2015)
For the Petitioner/s : Mr. Pranav Kumar
For the Respondent/s : Mr. Kinkar Kumar, SC27
(In CWJC No.16349 of 2015)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. N. Hoda Khan, SC18
(In CWJC No.16381 of 2015)
For the Petitioner/s : Mr. Arvind Kumar Singh, Adv.
Mr. Tapeshwar Sharma, Adv.
For the Respondent/s : Mr. Kumar Priya Ranjan, SC23
======================================================
CORAM: HONOURABLE MR. JUSTICE MIHIR KUMAR JHA
ORAL ORDER
3 12-10-2015Learned counsel for the parties agree that all these cases are squarely covered by the judgment of this Court dated 6.10.2015 in C.W.J.C. No. 15219 of 2015 (Subodh Kumar Mishra & ors. Vs. the State of Bihar & ors.) and its analogous cases.
That being so, all these writ applications are also disposed of in terms of the observation and direction given in the case of Subodh Kumar Mishra (supra).
(Mihir Kumar Jha, J) Rishi/-
U