Andhra Pradesh High Court - Amravati
N.Reddeppa Reddy Pedda Reddeppa Reddy vs N.C.Reddappa Reddy Died on 31 July, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.S.A No.1037 of 2011 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 31.07.2024 BSS, J Learned counsel for the appellant, Mr.P.Rama Bhoopal Reddy represented the case.
Learned counsel for R2 and R3, Mr.S.S.Bhatt represented the case.
List the case on 11.09.2024, under the caption of "final hearing".
No interlocutory applications are pending in this case.
______ BSS,J RSD