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State of West Bengal - Section

Section 62 in New Town, Kolkata Development Authority Act, 2007

62. Power to take measures for generation of electricity.

(1)The Development Authority may, on its own or in collaboration with anyone, erect plants for generation of electric power; subject to such rules as may be made in this behalf.
(2)Notwithstanding anything contained in this Chapter, all matters relating to generation, transmission, supply or use of electrical energy in any area of New Town, Kolkata, shall be regulated by the provisions of the Electricity Act, 2003, (36 of 2003).