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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(ii) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(ii)if the weight, measure or weighing or measuring instrument is adjusted to remove the defects within the stated period, re-verify the weight, measure or weighing or measuring instrument and stamp the same, if found correct :