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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The Cashier/Shroff, based on the details of various Collection Registers shall prepare a summary of daily collections. The summary shall be forwarded to the Accounts section.