Allahabad High Court
M/S Fusion Electronics Pvt. Ltd. ... vs Income Tax Department Thru Chief ... on 2 February, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 C.M. Application No. 3228 of 2010 in re: Case :- MISC. BENCH No. - 11055 of 2009 Petitioner :- M/S Fusion Electronics Pvt. Ltd. Lucknow Respondent :- Income Tax Department Thru Chief Commissioner & Ors Petitioner Counsel :- Dhruv Mathur Respondent Counsel :- D.D. Chopra Hon'ble Raiiv Sharma.J.
Hon'ble Dr. Satish Chandra.J. Learned counsel for the applicant did not want to press this application. The application is rejected. Order Date :- 2.2.2010 VNP/-