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Allahabad High Court

M/S Fusion Electronics Pvt. Ltd. ... vs Income Tax Department Thru Chief ... on 2 February, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

C.M. Application No. 3228 of 2010

in re:

Case :- MISC. BENCH No. - 11055 of 2009

Petitioner :- M/S Fusion Electronics Pvt. Ltd. Lucknow

Respondent :- Income Tax Department Thru Chief Commissioner & Ors
Petitioner Counsel :- Dhruv Mathur

Respondent Counsel :- D.D. Chopra

Hon'ble Raiiv Sharma.J.

Hon'ble Dr. Satish Chandra.J. Learned counsel for the applicant did not want to press this application. The application is rejected. Order Date :- 2.2.2010 VNP/-