Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(i) in The Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974

(i)to the termination of service of any [employee] [Substituted for the word 'teacher' by the Punjab Act 25 of 1975.] who is appointed for a temporary period only;