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Union of India - Section

Section 39 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

39. Co-operation and support.

- The National Pension System Trust shall,-
(a)extend to other intermediaries all such co-operation that is necessary for the smooth functioning of National Pension System;
(b)ensure the complete transfer of records or data to the Authority or other intermediaries as directed by the Authority.