Section 20 in The Punjab State Board of Technical Education and Industrial Training Act, 1992
20. Officers of the Board.
- Subject to the other provisions of this Act, there shall be the following officers of the Board, namely :-(1)the Chairman ;(2)the Secretary to the Board; and(3)any other officer or officers, as may be notified by the Government to be the officer or officers of the Board from time to time.
