Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(2) in The Rajasthan Sales Tax Act, 1994 (2)No dealer shall collect any sum by way of tax in respect of sale of any goods on which, by virtue of Section 15, no tax is payable.
