Section 9(3)(a) in Chhattisgarh Public Distribution System (Control) Order, 2004

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(a)Allotment of Fair Price Shops to agencies by authorised officer shall be done only to following :

(i)Large Aadim Jati Multipurpose Cooperative Societies (LAMPS).

(ii)Gram Panchayats

(iii)Women's Self help groups

(iv)Primary credit cooperative societies

(v)Forest protection committees

(vi)Other cooperative societies

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