Bombay High Court
Jindal Rolling Mills Limited Thr. Its ... vs Shree Siddhivinayak Ispat Private ... on 18 December, 2018
Author: A. S. Chandurkar
Bench: A. S. Chandurkar
Shridhar Sutar 1 501-ao-417.17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO. 417 OF 2017
WITH
CIVIL APPLICATION NO. 539 OF 2017
Jindal Rolling Mills Ltd. ... Appellant
Versus
Shree Siddhivinayak Ispat Pvt. Ltd. ... Respondent
.....
Mr. Yakshay Chheda, Advocate for the Appellant.
Mr. Sagar Kaskar, Advocate for the Respondent.
.....
CORAM : A. S. CHANDURKAR, J.
DATE : 18th DECEMBER, 2018.
P. C.:
1. Not on board. Taken up on production.
2. The matter to come up on 10th January, 2019.
3. The ad-interim relief granted earlier to continue till the said date.
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