Supreme Court - Daily Orders
Amanpreet Singh Gandhi @ Juggu vs Union Of India on 6 May, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.43 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 127/2019
AMANPREET SINGH GANDHI @ JUGGU Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.71331/2019-STAY APPLICATION)
Date : 06-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Vikram Chaudhri, Sr. Adv.
Mr. Harshit Sethi, Adv.
Mr. Rishi Sehgal, Adv.
Mr. Nikhil Jain, Adv.
Mr. Amit K. Nain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of further proceedings before the Special Judge, PMLA, Jalandhar in ECIR No. 06/JLZO/2012 dated 29.10.2012.
Tag with W.P. (Crl.) No. 175 of 2018.
(R. NATARAJAN) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.05.07 15:34:36 IST Reason: