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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(3)(f) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(f)At least one member shall be from NGO/Reputed Institution working in the field of elementary education;