Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Nagaland - Subsection Section 89(8) in Nagaland Excise Rules (8)"Distillery" means a distillery at which a contractor is permitted by the terms of a licence granted to him by the State Government of Nagaland or of any other State to manufacture spirit;
