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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(7) in The Coimbatore City Municipal Corporation Act, 1981

(7)The Government may reconstitute the Council before the expiry of the period notified under sub-section (1) [x x x] [The word 'or subsection (6)' omitted by Tamil Nadu Act 26 of 1994.].