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[Cites 0, Cited by 0] [Section 62A(1)] [Section 62A] [Entire Act]

Bengal Presidency - Subsection

Section 62A(1)(c) in The Calcutta Police Act, 1866

(c)prevent obstructions on the occasion of all processions and assemblies and in the neighbourhood of all places of worship during the time of public worship, and in all cases when any street or public place or place of public resort may be thronged or liable to be obstructed;