Section 11 in Tamil Nadu Private Schools (Regulation) Act, 2018
11. Effect of withdrawal of recognition.
- Consequent on withdrawal of recognition, the educational agency of such school shall,-(a)cease to run the school;(b)in so far as aided school is concerned, hand over all the movable and immovable properties such as land, buildings and any other material which were provided or funded by the Government; and(c)hand over all the records and documents of the school within a period of one month from the date of withdrawal of the recognition to the officer authorized by the competent authority in this behalf.Chapter-III Educational Agency and School Committee
