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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 24(vii) in Securities and Exchange Board of India (Mutual Funds) Regulations, 1996

(vii)it ensures fair treatment of investors across different products that shall include, but not limited to, simultaneous buy god sell in the same equity security only through market mechanism and a written trade order management system; and