Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 19 in The Punjab Entertainment Duty Act, 1955 19. Bar of certain proceedings. - No action shall lie against Government or any of its officer or servant for any act done or purporting to be done in good faith under this Act.
