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[Cites 0, Cited by 0] [Section 345(2)] [Section 345] [Entire Act]

State of Uttar Pradesh - Subsection

Section 345(2)(e) in Uttar Pradesh Municipal Corporation Act, 1959

(e)the advance to the owners, upon such terms and conditions as to interest and sinking fund and otherwise as may be prescribed under the scheme, of such sums as may be necessary to assist them to erect new buildings in accordance with the scheme;