Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 198] [Entire Act] State of Odisha - Subsection Section 198(1) in The Orissa Tenancy Act, 1913 (1)in the case of a holding - a statement of the plots, area and rental of the tenance according to the record-of-rights, and