Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in Transfer of Evacuee Deposits Rules, 1955 (3)A list of the deposits, whether cash or otherwise, transferred to Pakistan by the court, shall be furnished by it to the Custodian in Form II.
