Section 16 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020
16. Approved animal feed and mineral mixture -
The Licensing authority shall declare any animal feed or mineral mixture manufactured for sale on a licence issued under section 8 to be an approved animal feed or mineral mixture and assign a number in respect of approved Animal feed or mineral mixture.Chapter-IV-PACKING, MARKING AND LABELLING
