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State of Jharkhand - Section

Section 5 in Bihar Documents Writers' Licensing Rules, 1968

5. Mode of application.

- An application for document writers' licence shall be in Form No. A, that for an apprentice licence, in Form No. B and that for a renewal thereof, in Form No I. It shall be presented in person or by an agent, or sent by registered post to the Sub-Registrar under whose jurisdiction the applicant desired to be attached as a document writer.