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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(4)When any death has occurred as a consequence of such Act as is mentioned in sub-section (1), the loss shall be equal to the amount of any exgratia payment made by the Government to the next of kin of the deceased.