Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act] State of Telangana - Subsection Section 51(3)(a) in Telangana Mining Settlements Act, 1956 (a)fails to comply with any requisition or order made under any provision of this Act or of any rule, bye-law or order made thereunder; or