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State of Rajasthan - Section

Section 11 in The Rajasthan Advocates Welfare Fund Rules, 1988

11. Particulars of nomination:

A. Name and age of the nominee/sB. RelationshipC. AddressD. Name of other legal heirs of Class I as per succession law.(If there are more than one nominee, please specify the amount or share payable to each of them as to cover whole of amount payable).