Supreme Court - Daily Orders
Indian Bank vs Odat Gmbh on 7 April, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.28 COURT NO.8 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4681/2024
INDIAN BANK & ORS. Appellants
VERSUS
ODAT GMBH & ORS. Respondents
[FOR FINAL DISPOSAL]..............................…
I.A. No.81148/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
I.A. No.220093/2025-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES I.A. No.81150/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES Date : 07-04-2026 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE VIPUL M. PANCHOLI For Appellant(s) : Mr. Palash Singhai, AOR For Respondent(s) :Ms. Purti Gupta, AOR Ms. Henna George, Adv.
Ms. Sunidhi Sah, Adv.
Ms. Pooja Agarwal, Adv.
Mr. Shaunak Mitra, Adv.
Mr. Dripto Majumdar, Adv.
Mr. Akash Agarwal, Adv.
Mr. Rohit Amit Sthalekar, AOR M/S. Parekh & Co., AOR UPON hearing the counsel the Court made the following O R D E R List the appeal on 15th April, 2026.
(RASHMI DHYANI PANT) Signature Not Verified (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) Digitally signed by rashmi dhyani pant Date: 2026.04.07 17:09:40 IST Reason: