Delhi High Court - Orders
Ms. Viveka Rathore vs Equestrian Federation Of India Through ... on 24 February, 2023
$~24.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1211/2023
MS. VIVEKA RATHORE ..... Petitioner
Through: Mr. Gautam Narayan and Ms. Urvi
Mohan, Advocates.
versus
EQUESTRIAN FEDERATION OF INDIA THROUGH
ITS SECRETARY GENERAL & ANR ..... Respondents
Through: Mr. Kirtiman Singh and Mr. Prateek
Dhanda, Advocates.
Mr. Ajay Digpaul, Mr. Kamal R.
Digpaul and Ms. Swati Kwatra,
Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 24.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing) Learned counsel for the petitioner seeks and is granted 3 days' time to file his rejoinder to the counter-affidavit filed by the respondents.
List on 02.03.2023.
GAURANG KANTH, J FEBRUARY 24, 2023 kd Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:01.03.2023 17:05:44