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Delhi High Court - Orders

Ms. Viveka Rathore vs Equestrian Federation Of India Through ... on 24 February, 2023

                          $~24.
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 1211/2023
                                  MS. VIVEKA RATHORE                                   ..... Petitioner
                                                     Through:     Mr. Gautam Narayan and Ms. Urvi
                                                                  Mohan, Advocates.

                                                     versus

                                  EQUESTRIAN FEDERATION OF INDIA THROUGH
                                  ITS SECRETARY GENERAL & ANR        ..... Respondents
                                                     Through:     Mr. Kirtiman Singh and Mr. Prateek
                                                                  Dhanda, Advocates.
                                                                  Mr. Ajay Digpaul, Mr. Kamal R.
                                                                  Digpaul and Ms. Swati Kwatra,
                                                                  Advocates for UOI.
                                  CORAM:
                                  HON'BLE MR. JUSTICE GAURANG KANTH
                                                     ORDER

% 24.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing) Learned counsel for the petitioner seeks and is granted 3 days' time to file his rejoinder to the counter-affidavit filed by the respondents.

List on 02.03.2023.

GAURANG KANTH, J FEBRUARY 24, 2023 kd Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:01.03.2023 17:05:44