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[Cites 0, Cited by 0] [Section 29B] [Entire Act]

State of Mizoram - Subsection

Section 29B(2) in The Mizo District (Forest) Act, 1955

(2)On the payment of such sum of money, or such value, or both, as the case may be, the suspected person, if in custody, shall be discharged and no further proceedings shall be taken against such person or property.