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State of Jharkhand - Section

Section 12 in The Jharkhand Agricultural Produce Markets Rules, 2000

12. Publication of nomination.

- As soon as may be after the date fixed for presentation of nomination papers, the Election Officer shall publish a list in Form II of all nominations received with notice that nomination papers shall be scrutinised on the date appointed under clause (c) of rule 8, at the place and hours specified in the notice. The list of nomination and the notice shall be published in such manner as the Election Officer deems fit.