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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(3) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(3)Three members of the selection committee shall form the quorum :Provided that no recommendation shall be made, unless at least two experts nominated under clause (II) and (III) of sub-section (2) are present.